High Courts01 Mar 2021Dismissed
Anurag Payal Vs Om Prakash & Others
Uttarakhand High Court · (2021) 03 UK CK 0001
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 406 of 1,060
High Courts26 Feb 2021Disposed Of
Dinesh Singh Parihar & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 02 UK CK 0113
High Courts26 Feb 2021Disposed Of
Mamta Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0112
Constitution Of India, 1950 — Article 226
High Courts26 Feb 2021Disposed Of
Kailash Mani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0111
High Courts26 Feb 2021Dismissed
Nalin Pant Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0110
Constitution Of India, 1950 — Article 226
High Courts26 Feb 2021Allowed
Ram Kishore Rai Vs G.B. Pant Agriculture And Technology University Pant Nagar & Others
Uttarakhand High Court · (2021) 02 UK CK 0109
High Courts26 Feb 2021Disposed Of
Harpal Singh Vs Bupendra Kaur Aulakh And Others
Uttarakhand High Court · (2021) 02 UK CK 0108
High Courts25 Feb 2021Disposed Of
Gurdeep Singh Sahota And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0107
Societies Registration Act, 1860 — Section 25
High Courts25 Feb 2021Disposed Of
Chandan Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0106
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 323, 504, 506
High Courts25 Feb 2021Disposed Of
Gurdeep Singh Vs K.K. Upadhyaya And Another
Uttarakhand High Court · (2021) 02 UK CK 0105
High Courts25 Feb 2021Disposed Of
Pleasant Valley Foundation Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 02 UK CK 0104
High Courts25 Feb 2021Disposed Of
Ilyas Vs K.K. Upadhyaya And Another
Uttarakhand High Court · (2021) 02 UK CK 0101
High Courts25 Feb 2021Disposed Of
Mohd. Irfan Vs K.K. Upadhyaya And Another
Uttarakhand High Court · (2021) 02 UK CK 0100
High Courts25 Feb 2021Disposed Of
Arju & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 02 UK CK 0097
High Courts25 Feb 2021Dismissed
Anil Singh Vs District Magistrate, Pithoragarh & Others
Uttarakhand High Court · (2021) 02 UK CK 0096
Electricity Act, 2003 — Section 127
High Courts25 Feb 2021Disposed Of
Inderjeet Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0093
High Courts25 Feb 2021Disposed Of
Rohit Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0092
High Courts25 Feb 2021Disposed Of
Pradeep Kumar Vs Canera Bank
Uttarakhand High Court · (2021) 02 UK CK 0091
High Courts25 Feb 2021Disposed Of
Binod Singh Chaudhary & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 02 UK CK 0090
Right To Fair Compensation & Transparency In Land Acquisition, Rehabilitation & Resettlement Act, 2013 — Section 11(1)
High Courts25 Feb 2021Dismissed
Nitesh Kumar Vs Indian Oil Corporation Limited
Uttarakhand High Court · (2021) 02 UK CK 0087