High Courts17 Sept 2021Dismissed
Pratima Basnet Vs Sumit Basnet
Uttarakhand High Court · (2021) 09 UK CK 0153
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 360 of 1,060
High Courts16 Sept 2021Disposed Of
Ompal & Another Vs Authority Minimum Wages Act 1948 & Others
Uttarakhand High Court · (2021) 09 UK CK 0155
Minimum Wages Act, 1948 — Section 20(5)(b)Uttar Pradesh Minimum Wages Rules, 1952 — Rule 30(4)
High Courts16 Sept 2021Disposed Of
Sukhveer And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 09 UK CK 0147
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 354, 504, 506
High Courts16 Sept 2021Disposed Of
Association Of Plastic Surgeons Of India Vs Professor Dr. Ravi Kant
Uttarakhand High Court · (2021) 09 UK CK 0146
High Courts16 Sept 2021Dismissed
Anwar Ulla Vs Om Prakash & Another
Uttarakhand High Court · (2021) 09 UK CK 0144
High Courts16 Sept 2021Disposed Of
Kavita Grover Vs Godhan Singh Rawat & Another
Uttarakhand High Court · (2021) 09 UK CK 0142
Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts15 Sept 2021Disposed Of
Sandeep Kumar Pathak Vs Bunty Alias Ishita Pathak
Uttarakhand High Court · (2021) 09 UK CK 0138
Hindu Marriage Act, 1955 — Section 13, 21B, 21B(2)Constitution Of India, 1950 — Article 227
High Courts15 Sept 2021Allowed
Rajendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 09 UK CK 0130
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 466, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Sept 2021Partly Allowed
A.P. Refinery Pvt. Ltd Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0154
Central Goods And Services Tax Act/State Goods And Services Tax Act, 2017 — Section 7, 67(6), 68, 68(3), 107, 108, 113, 117, 118, 122, 129, 129(1), 129(3), 130, 130(2), 130(4)Integrated Goods And Services Tax Act, 2017 — Section 20CGST Rules, 2017 — Rule 129, 138B, 140, 142(1)(a), 142(7)
High Courts10 Sept 2021Disposed Of
M/s Kanti Prasad Mittal Vs Uttarakhand Peyjal Nigam And Another
Uttarakhand High Court · (2021) 09 UK CK 0141
Constitution Of India, 1950 — Article 226
High Courts10 Sept 2021Disposed Of
Babu Singh And Another Vs Kurmanchal Nagar Sahkari Bank Ltd. And Another
Uttarakhand High Court · (2021) 09 UK CK 0140
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)Security Interest (Enforcement) Rules, 2002 — Rule 8(1)Constitution Of India, 1950 — Article 226
High Courts10 Sept 2021Disposed Of
Raghav Mehra And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0139
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 308, 323, 324, 325, 326, 420, 452, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 320(9), 482Prevention Of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts10 Sept 2021Disposed Of
Bachan Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0063
High Courts10 Sept 2021Disposed Of
Bhagat Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0060
Constitution Of India, 1950 — Article 226
High Courts10 Sept 2021Disposed Of
Jagmohan Singh Chauhan @Hash General Manager/Incharge (Mining) Garhwal Mandal Vikas Nigam & Others
Uttarakhand High Court · (2021) 09 UK CK 0050
Arbitration And Conciliation Act, 1996 — Section 9, 21
High Courts10 Sept 2021Disposed Of
Roop Chandra Dabral Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0049
High Courts09 Sept 2021Disposed Of
Neha Aswal Vs Government Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0080
High Courts09 Sept 2021Disposed Of
Chakradhari Shukla Vs UCO Bank Thru Its Managing Director And Chief Executive Officer And Others
Uttarakhand High Court · (2021) 09 UK CK 0079
High Courts09 Sept 2021Disposed Of
Wakf Khuda Wand Tala through Mutwaali Smt. Naushad Vs Harish Shamim Ahmed @ Chamma & Others
Uttarakhand High Court · (2021) 09 UK CK 0051
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts09 Sept 2021Disposed Of
Rustam Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0048
Code Of Civil Procedure, 1908 — Order 47 Rule 1