High Courts21 Sept 2021
Nisha Lohani Vs Dr. Bhupendra Kaur Aulakh & Ors.
Uttarakhand High Court · (2021) 09 UK CK 0609
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 358 of 1,060
High Courts21 Sept 2021
Chandra Shekhar Tiwari Vs Bhupinder Kaur Aulakh & Ors.
Uttarakhand High Court · (2021) 09 UK CK 0610
High Courts21 Sept 2021Disposed Of
Kamni Verma Vs Bhupendra Kaur Aulkh
Uttarakhand High Court · (2021) 09 UK CK 0611
Contempt of Courts Act, 1971-Section 20
High Courts21 Sept 2021Dismissed
Beer Kumar Vs Gyanprabha Singhal
Uttarakhand High Court · (2021) 09 UK CK 0274
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a)
High Courts21 Sept 2021Disposed Of
Balvinder Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0266
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 147, 148, 307, 308, 323, 324, 504, 506
High Courts21 Sept 2021Disposed Of
Indira Devi Vs R.K. Sudhansu
Uttarakhand High Court · (2021) 09 UK CK 0262
High Courts21 Sept 2021Dismissed
Shailendra Singh Vs R.K. Kunwar & Another
Uttarakhand High Court · (2021) 09 UK CK 0260
High Courts21 Sept 2021Allowed
Mehboob Hasan Ansari Vs District Magistrate, Haridwar & Others
Uttarakhand High Court · (2021) 09 UK CK 0232
High Courts21 Sept 2021Disposed Of
Jagat Singh Dhanik Vs Principal Chief Conservator Of Forest And Others
Uttarakhand High Court · (2021) 09 UK CK 0231
Constitution Of India, 1950 — Article 226
High Courts21 Sept 2021Disposed Of
Krishna Kumar Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 09 UK CK 0230
Constitution Of India, 1950 — Article 226
High Courts21 Sept 2021Disposed Of
Constable 1877 Mukesh Kumar And Others @JUDGMENTTAG-JUDGMENT State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0229
Uttarakhand Police Motors Transport Branch Subordinate Service Rules, 2018 — Rule 21Constitution Of India, 1950 — Article 226
High Courts21 Sept 2021Disposed Of
Uma Kandpal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0228
Constitution Of India, 1950 — Article 226
High Courts21 Sept 2021Disposed Of
Kusum Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0227
High Courts21 Sept 2021Disposed Of
Rajendra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0226
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 147, 148, 307, 308, 323, 324, 504, 506
High Courts21 Sept 2021Dismissed
Girish Chandra Vs Employees State Insurance Corporation & Another
Uttarakhand High Court · (2021) 09 UK CK 0225
Code Of Civil Procedure, 1908 — Order 2 Rule (2)
High Courts21 Sept 2021Allowed
Pushpa Tiwari Vs BHEL Ladies Club
Uttarakhand High Court · (2021) 09 UK CK 0224
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6(N)Industrial Disputes Act, 1947 — Section 25-F, 25-F(a), 25-F(b), 25-NIndustrial Disputes Rules, 1957 — Rule 42
High Courts21 Sept 2021Disposed Of
Ashok Singh Rautela Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0219
Indian Penal Code, 1860 — Section 323, 354, 506
High Courts21 Sept 2021Disposed Of
Naveen Agarwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0208
Uttarakhand Procurement Rules, 2017 — Rule 35
High Courts21 Sept 2021Dismissed
Deodar Ropeways & Infra Limited Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0207
High Courts21 Sept 2021Disposed Of
Najakat Ali Khan And Another Vs State Of Uttarakhand Through Secretary And Others
Uttarakhand High Court · (2021) 09 UK CK 0206
Uttar Pradesh Public Premises (Eviction Of Unauthorized Occupants) Act, 1972 — Section 4, 9