High Courts21 Sept 2021Disposed Of
Rajendra Prasad Sati & Others Vs Omprakash & Others
Uttarakhand High Court · (2021) 09 UK CK 0202
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 359 of 1,060
High Courts21 Sept 2021Disposed Of
Gambhir Das Vs S.S. Sandhu & Others
Uttarakhand High Court · (2021) 09 UK CK 0201
High Courts20 Sept 2021Dismissed
Chandra Sekhar Joshi And Others Vs State of Uttarakhand Through Chief Secretary And Others
Uttarakhand High Court · (2021) 09 UK CK 0218
High Courts20 Sept 2021Dismissed
Rajmohan Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0216
Constitution Of India, 1950 — Article 226
High Courts20 Sept 2021Dismissed
Vinod Kumar And Another Vs State Of Uttarakhand And Other
Uttarakhand High Court · (2021) 09 UK CK 0215
High Courts20 Sept 2021Dismissed
Mahendra Singh Vs Gita
Uttarakhand High Court · (2021) 09 UK CK 0193
High Courts20 Sept 2021Allowed
Shyam Sunder Katariya Vs Sumit Grover & Another
Uttarakhand High Court · (2021) 09 UK CK 0192
Code Of Civil Procedure, 1908 — Order 26 Rule 10, Order 41 Rule 27, Order 41 Rule 27(a)Uttar Pradesh Urban Building (Regulation Of Letting, Rent & Eviction), Rules, 1972 — Rule 7(7)Constitution Of India, 1950 — Article 227
High Courts20 Sept 2021Disposed Of
Prakash Chand Chaurakoti & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0191
Uttar Pradesh Excise Act, 1910 — Section 11(1)
High Courts20 Sept 2021Disposed Of
CBSE & ICSE Schools Chairman�s Association & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0190
High Courts20 Sept 2021Disposed Of
Piyuha Bhardwaj Vs Mussoorie Dehraun Development Authority & Others
Uttarakhand High Court · (2021) 09 UK CK 0189
High Courts20 Sept 2021Dismissed
Parvinder Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0183
Indian Penal Code, 1860 — Section 323, 506Uttarakhand Annual Transfers For Public Servants Act, 2017 — Section 7(d), 17(2)(c), 18, 18(1), 18(2), 18(3), 18(4), 18(5)
High Courts20 Sept 2021Disposed Of
Deepak Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0182
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307, 308, 323, 506
High Courts20 Sept 2021Disposed Of
Sahaj Mehta Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 09 UK CK 0181
Indian Penal Code, 1860 — Section 307, 325, 506
High Courts20 Sept 2021Disposed Of
Vinod Kumar Vs Sant Singh & Another
Uttarakhand High Court · (2021) 09 UK CK 0180
High Courts20 Sept 2021Disposed Of
Raghunath Samaddar Vs Neeraj Khairwal & Others
Uttarakhand High Court · (2021) 09 UK CK 0178
High Courts20 Sept 2021Disposed Of
Pintu Mandal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0176
Indian Penal Code, 1860 — Section 420
High Courts20 Sept 2021Disposed Of
Prakash Chand Chaurakoti Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0175
Uttar Pradesh Excise Act, 1910 — Section 11(1)
High Courts17 Sept 2021Dismissed
Girish Chandra Binwal Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 09 UK CK 0242
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 197, 438, 482Indian Penal Code, 1860 — Section 120B, 409, 420Constitution Of India, 1950 — Article 15(4), 226, 227
High Courts17 Sept 2021Disposed Of
Shailendra Kumar Sharma Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 09 UK CK 0158
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354(IV), 354A(1)(iv), 354(IV), 420, 467, 468, 471Constitution Of India, 1950 — Article 226
High Courts17 Sept 2021Disposed Of
Girish Chandra Vs Rohit Kumar
Uttarakhand High Court · (2021) 09 UK CK 0157