COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 357 of 1,060

High Courts24 Sept 2021Dismissed

Yogesh Goswami Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2021) 09 UK CK 0275

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 354(D)(1)(ii), 509Information Technology (Amendment) Act, 2008 — Section 67

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High Courts24 Sept 2021Dismissed

Prabha Vati Arya Vs Registrar General, Hon�ble High Court Of Uttarakhand, Nainital, District Nainital

Uttarakhand High Court · (2021) 09 UK CK 0254

Uttarakhand Higher Judicial Service Rules, 2004 — Rule 11Constitution Of India, 1950 — Article 226

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High Courts24 Sept 2021Disposed Of

Liladhar Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 09 UK CK 0253

Uttar Pradesh Consolidation Of Holdings Act, 1953 — Section 9AUttar Pradesh Consolidation Of Holdings Rules, 1954 — Rule 109A

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High Courts24 Sept 2021Dismissed

Pinky Devi Vs Kunwar Singh & Others

Uttarakhand High Court · (2021) 09 UK CK 0252

Uttarakhand Panchayati Raj Act, 2016 — Section 131(6)Code Of Civil Procedure, 1908 — Order 7 Rule 11

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High Courts24 Sept 2021Disposed Of

CBSE & ICSE Schools Chairman Association & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 09 UK CK 0251

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High Courts24 Sept 2021Dismissed

Charan Singh S/o Sri Nathu Ram Vs State Of Uttarakhand

Uttarakhand High Court · (2021) 09 UK CK 0245

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xxiii-a), 2(vii-a), 19, 20, 22, 24, 27A, 37, 37(1)(b)(ii), 41, 42, 43, 50, 60Code Of Criminal Procedure, 1973 — Section 100

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High Courts24 Sept 2021Allowed

Naresh Pandey Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2021) 09 UK CK 0243

Indian Penal Code, 1860 — Section 147, 188, 269, 270, 323, 326, 341, 504, 506Uttar Pradesh Control Of Goondas Act, 1970 — Sections 3, 4Disaster Of Management Act, 2005 — Section 51B

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High Courts23 Sept 2021Dismissed

State Of Uttarakhand And Others Vs Daya Shankar Badhani

Uttarakhand High Court · (2021) 09 UK CK 0246

Daily Wagers, Work Charge, Contract, Fixed Pay, Part Time And Ad-Hoc Employees Regularisation Rules, 2013 — Rule 4, 6

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High Courts23 Sept 2021Disposed Of

Arjun Singh Barnala Vs Sanatan

Uttarakhand High Court · (2021) 09 UK CK 0204

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High Courts22 Sept 2021Partly Allowed

State Of Uttarakhand Vs Abid Ali @ Asad Ali @ Ajit Singh @ Abu Bakar

Uttarakhand High Court · (2021) 09 UK CK 0317

Indian Penal Code, 1860 — Section 120B, 415, 419, 420, 463, 465, 467, 468, 469, 471Foreigners Act, 1946 — Section 2(a), 9, 14Passports Act, 1967 — Section 12(1A)(a)

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High Courts22 Sept 2021Disposed Of