High Courts08 Sept 2021Disposed Of
Aishwarya Shah & Ors Vs Anand Bardhan & Another
Uttarakhand High Court · (2021) 09 UK CK 0128
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 361 of 1,060
High Courts08 Sept 2021Disposed Of
Ananya Chauhan And Another Vs Sarla Chauhan And Another
Uttarakhand High Court · (2021) 09 UK CK 0078
High Courts08 Sept 2021Disposed Of
Ghanshyam Paliwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0075
High Courts08 Sept 2021Dismissed
Puspesh Sanga Vs Director Secondary Education Uttarakhand Dehradun And Others
Uttarakhand High Court · (2021) 09 UK CK 0074
High Courts08 Sept 2021Disposed Of
Anshul Sah Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0073
High Courts08 Sept 2021Disposed Of
Khemraj Bhatt Vs Om Prakash
Uttarakhand High Court · (2021) 09 UK CK 0070
High Courts08 Sept 2021Disposed Of
Bijendra Kumar Vs Sushil Kumar And Others
Uttarakhand High Court · (2021) 09 UK CK 0066
High Courts08 Sept 2021Disposed Of
Prakash Chandrs Joshi Vs S. Ramaswamy & Others
Uttarakhand High Court · (2021) 09 UK CK 0065
High Courts08 Sept 2021Disposed Of
Subhadra Devi Vs Radhika Jha & Others
Uttarakhand High Court · (2021) 09 UK CK 0064
High Courts07 Sept 2021Disposed Of
Shailendera Jha Vs Munni Jha & Others
Uttarakhand High Court · (2021) 09 UK CK 0119
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts07 Sept 2021Disposed Of
Dr. Ravindra Pal Singh Negi Vs Nilesh Jha
Uttarakhand High Court · (2021) 09 UK CK 0113
High Courts07 Sept 2021Disposed Of
Harish Chand Vs Pramod Dayal
Uttarakhand High Court · (2021) 09 UK CK 0110
High Courts07 Sept 2021Dismissed
Tata Capital Housing Finance Ltd Vs Civil Judge, Senior Division, Roorkee And Others
Uttarakhand High Court · (2021) 09 UK CK 0104
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts07 Sept 2021Dismissed
Ravindra Brahmachari Disciple Hans Raj Ji Maharaj Vs Sachha Vedic Sansthan
Uttarakhand High Court · (2021) 09 UK CK 0099
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Constitution Of India, 1950 — Article 226
High Courts07 Sept 2021Dismissed
Manuli Devi & Others Vs Ravindra Singh Bisht
Uttarakhand High Court · (2021) 09 UK CK 0097
High Courts07 Sept 2021Disposed Of
Mohan Chandra Suyal Vs Chandra Shekhar Sanwal
Uttarakhand High Court · (2021) 09 UK CK 0092
High Courts07 Sept 2021Disposed Of
Chandra Mohan Arora Vs Era Upreti
Uttarakhand High Court · (2021) 09 UK CK 0090
High Courts06 Sept 2021Allowed
Santosh Devi Vs Indian Institute Of Technology Roorkee And Others
Uttarakhand High Court · (2021) 09 UK CK 0125
High Courts06 Sept 2021Dismissed
Amita Sharma Vs Collector/District Magistrate Haridwar And Others
Uttarakhand High Court · (2021) 09 UK CK 0100
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 41, 176, 209
High Courts06 Sept 2021Dismissed
Ashok Pal & Others Vs Bhagwati Sahand Others
Uttarakhand High Court · (2021) 09 UK CK 0098
Code Of Civil Procedure, 1908 — Section 115Transfer Of Property Act, 1882 — Section 52Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)