High Courts03 Sept 2021Disposed Of
Laxmi Devi Vs Naresh Chandra Atri & Ors
Uttarakhand High Court · (2021) 09 UK CK 0024
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 363 of 1,060
High Courts02 Sept 2021Dismissed
Tahir Ali Vs Daanveer Singh And Ors
Uttarakhand High Court · (2021) 09 UK CK 0038
Uttar Pradesh Land Revenue Act, 1901 — Section 41Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 176
High Courts02 Sept 2021Dismissed
Pushpraj Singh Chauhan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0030
Code Of Criminal Procedure, 1973 — Section 164, 200, 201, 202, 319, 397, 401Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 9(f), 10
High Courts02 Sept 2021Allowed
Soban Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0022
High Courts02 Sept 2021Disposed Of
Leela Devi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0021
High Courts02 Sept 2021Disposed Of
Raghuveer Singh Mingwal Vs Vandana & Another
Uttarakhand High Court · (2021) 09 UK CK 0016
High Courts02 Sept 2021Disposed Of
Himanshu Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0015
High Courts02 Sept 2021Disposed Of
Dinesh Singh Rana Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 09 UK CK 0012
High Courts02 Sept 2021Dismissed
Pushpraj Singh Chauhan & Others Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 09 UK CK 0010
Code Of Criminal Procedure, 1973 — Section 164, 200, 201, 202, 319, 397, 401Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 9(f), 10
High Courts02 Sept 2021Disposed Of
Om Prakash Gupta Vs Jakir Hussain
Uttarakhand High Court · (2021) 09 UK CK 0009
Cantonments Act, 2006 — Section 238, 248(2), 340
High Courts01 Sept 2021Disposed Of
Sardar Mohammad Aslam Khan Vs Additional Collector, First Dehradun And Ors
Uttarakhand High Court · (2021) 09 UK CK 0014
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts01 Sept 2021Disposed Of
Sardar Indrajeet Singh & Anr Vs Pandit Hari Sharan Mishra & Ors
Uttarakhand High Court · (2021) 09 UK CK 0013
Code Of Civil Procedure, 1908 — Order 21 Rule 32Constitution Of India, 1950 — Article 227
High Courts01 Sept 2021Disposed Of
Rajiv Nanda Vs Sanjay Sah
Uttarakhand High Court · (2021) 09 UK CK 0008
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 12(1)Constitution Of India, 1950 — Article 227
High Courts01 Sept 2021Disposed Of
Abhishek Tyagi Vs Mangsiri Devi & Others
Uttarakhand High Court · (2021) 09 UK CK 0006
Code Of Civil Procedure, 1908 — Order 39 Rule 3
High Courts01 Sept 2021Disposed Of
Ashutosh Bhatt & Others Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 09 UK CK 0005
High Courts01 Sept 2021Allowed
Anil Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 09 UK CK 0001
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts31 Aug 2021Dismissed
Indra Singh Gusain Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0432
Constitution Of India, 1950 — Article 14, 19, 19(1), 19(1)(g), 19(1)(6), 19(6), 20, 21, 226
High Courts31 Aug 2021Dismissed
Vaybhav Verma Vs Priya Verma @ Pooja Verma
Uttarakhand High Court · (2021) 08 UK CK 0431
Hindu Marriage Act, 1955 — Section 13(1)(i-a)Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 227
High Courts31 Aug 2021Disposed Of
Kushal Pal Singh Vs Anand Vardhan, Principal Secretary & Ors
Uttarakhand High Court · (2021) 08 UK CK 0430
High Courts31 Aug 2021Disposed Of
Diwan Singh Bisht & Others Vs Dhiraj Singh Garbiyal & Others
Uttarakhand High Court · (2021) 08 UK CK 0429