High Courts06 Sept 2021Disposed Of
Anil Tripathi Vs Ram Krishna Uniyal & Another
Uttarakhand High Court · (2021) 09 UK CK 0094
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 362 of 1,060
High Courts06 Sept 2021Disposed Of
Prem Singh Vs Abhishekh Kherwal & Others
Uttarakhand High Court · (2021) 09 UK CK 0093
High Courts06 Sept 2021Allowed
Jagdish Vs Indian Institute Of Technology Roorkee And Others
Uttarakhand High Court · (2021) 09 UK CK 0053
Constitution Of India, 1950 — Article 226
High Courts06 Sept 2021Disposed Of
Govind Singh Koundal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0047
High Courts06 Sept 2021Dismissed
Const. 824 C.P. Chandra Shekhar Joshi Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0046
High Courts06 Sept 2021Dismissed
Mamta Loshali Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0045
High Courts06 Sept 2021Disposed Of
Dr. Nasheema Bano Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0044
High Courts06 Sept 2021Disposed Of
Dr. Shashti Ballabh Pandey Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0043
High Courts06 Sept 2021Disposed Of
Pranav Singh Pratap Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 09 UK CK 0042
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 336, 337, 427, 504
High Courts03 Sept 2021Disposed Of
Dr. Prerna Panwar Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2021) 09 UK CK 0041
High Courts03 Sept 2021Disposed Of
Virendra Chandra Pant Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 09 UK CK 0040
High Courts03 Sept 2021Disposed Of
M/s Relief Biotech Pvt. Ltd. Vs District Judge, Haridwar & Ors.
Uttarakhand High Court · (2021) 09 UK CK 0039
National Highways Act, 1956 — Section 3(G)5Arbitration And Conciliation Act, 1996 — Section 34
High Courts03 Sept 2021Disposed Of
Yusuf & Others Vs Islam
Uttarakhand High Court · (2021) 09 UK CK 0036
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)
High Courts03 Sept 2021Allowed
Pankaj Chaudhary And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 09 UK CK 0034
Indian Penal Code, 1860 — Section 34, 147, 153A, 353, 503, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(x), 3(2)(v),Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 482
High Courts03 Sept 2021Dismissed
Mohd. Waseem Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 09 UK CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 8, 8(c), 19, 20, 21, 24, 27A, 37, 37(1)(b), 41, 42, 43, 50, 80Code Of Criminal Procedure, 1973 — Section 100Narcotic Drugs And Psychotropic Substances Rules, 1985 — Rule 65A
High Courts03 Sept 2021Allowed
Ankur Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 09 UK CK 0032
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 120B, 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 21
High Courts03 Sept 2021Disposed Of
Utpal Gautam And Other Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 09 UK CK 0031
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts03 Sept 2021Disposed Of
Krishna Nand Dimari Vs B.M. Misra & Another
Uttarakhand High Court · (2021) 09 UK CK 0029
High Courts03 Sept 2021Disposed Of
Aruna Sharma Vs Dr. Archana Srivastava & Another
Uttarakhand High Court · (2021) 09 UK CK 0026
High Courts03 Sept 2021Disposed Of
Afsana And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 09 UK CK 0025
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 308, 323, 452, 504, 506