High Courts31 Aug 2021Allowed
Arman Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 08 UK CK 0427
Indian Penal Code, 1860 — Section 120B, 365, 370(4)Constitution Of India, 1950 — Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 364 of 1,060
High Courts31 Aug 2021Disposed Of
Naresh Chand Verma Vs Girish Chand Verma & Another
Uttarakhand High Court · (2021) 08 UK CK 0426
Code Of Civil Procedure, 1908 — Order 9 Rule 3
High Courts31 Aug 2021Disposed Of
Aftab Alam Vs Gopal Swaroop Bhardwaj
Uttarakhand High Court · (2021) 08 UK CK 0423
High Courts31 Aug 2021Disposed Of
Gokulanand Pandey Vs A.K. Yadav
Uttarakhand High Court · (2021) 08 UK CK 0422
High Courts27 Aug 2021Dismissed
Mukesh Bhatt Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0428
Transfer Of Property Act, 1882 — Section 3Constitution Of India, 1950 — Article 226
High Courts27 Aug 2021Dismissed
Atul Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 08 UK CK 0420
Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Act, 1972 — Section 8, 9Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts27 Aug 2021Disposed Of
Renu Thakral Vs Ganga Ashram Trust & Others
Uttarakhand High Court · (2021) 08 UK CK 0417
Constitution Of India, 1950 — Article 227
High Courts27 Aug 2021Disposed Of
Pawan Raj Singh Vs Piyush Kumar & Another
Uttarakhand High Court · (2021) 08 UK CK 0416
High Courts27 Aug 2021Dismissed
Dr. Krishna Prakash Vs Union Of India & Others
Uttarakhand High Court · (2021) 08 UK CK 0414
High Courts27 Aug 2021Disposed Of
Sanjay Upadhyay & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2021) 08 UK CK 0412
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 504
High Courts27 Aug 2021Disposed Of
Pankaj Kumar Vs Dr. Bhupendra Kaur Oaulak & Others
Uttarakhand High Court · (2021) 08 UK CK 0409
High Courts27 Aug 2021Dismissed
Ruchir Gupta Vs State Of Uttarakhand
Uttarakhand High Court · (2021) 08 UK CK 0408
Indian Penal Code, 1860 — Section 34, 149, 376AB, 376DA, 376DB, 376(3), 409, 420Code Of Criminal Procedure, 1973 — Section 161, 437(3), 438Constitution Of India, 1950 — Article 15(4), 226
High Courts26 Aug 2021Disposed Of
Harman Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2021) 08 UK CK 0400
Indian Penal Code, 1860 — Section 332, 353, 504, 506
High Courts26 Aug 2021Disposed Of
Sunil Kumar & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0393
High Courts26 Aug 2021Disposed Of
Deepti Sharma Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0392
High Courts26 Aug 2021Dismissed
Rajneesh Singh Chauhan Vs District Education Officer & Others
Uttarakhand High Court · (2021) 08 UK CK 0391
High Courts26 Aug 2021Dismissed
Poonam Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2021) 08 UK CK 0389
High Courts26 Aug 2021Disposed Of
Bajrangi Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2021) 08 UK CK 0388
High Courts26 Aug 2021Disposed Of
Vijay Pal Sharma Vs State Of Uttarakhand & Other
Uttarakhand High Court · (2021) 08 UK CK 0387
High Courts26 Aug 2021Disposed Of
Mohd. Riyasat Khan Vs Managing Director, Uttarakhand Transport Corporation & Others
Uttarakhand High Court · (2021) 08 UK CK 0386