High Courts09 Apr 2025Disposed Of
Rakesh Singh Rawat And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 04 UK CK 0805
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 111 of 1,060
High Courts09 Apr 2025Dismissed
Janki Devi Vs Uttarakhand Gramin Bank And Others
Uttarakhand High Court · (2025) 04 UK CK 0804
Constitution Of India, 1950 - Article 226
High Courts09 Apr 2025Dismissed
Trilok Singh Rawat Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0803
Uttarakhand Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2021 - Rule 3, 15, 57Constitution Of India, 1950 - Article 226
High Courts09 Apr 2025Disposed Of
M/s Surendra Singh Contractor Vs Commissioner, Central Goods And Services Tax & Another
Uttarakhand High Court · (2025) 04 UK CK 0802
Constitution Of India, 1950 - Article 226
High Courts09 Apr 2025Disposed Of
M/s Anil Kuriyal Vs Commissioner, State Goods And Service Tax, Dehradun & Another
Uttarakhand High Court · (2025) 04 UK CK 0801
Constitution Of India, 1950 - Article 226
High Courts09 Apr 2025Allowed
Krishan Pal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0800
Code Of Criminal Procedure, 1973 - Section 156(3), 319Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4
High Courts09 Apr 2025Disposed Of
Kuldeep Singh & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0799
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4
High Courts09 Apr 2025Disposed Of
Surendra Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0798
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 376Protection Of Children From Sexual Offences Act, 2012 - Section 5(j)(ii), 6
High Courts09 Apr 2025Allowed
Nathey Ram Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 04 UK CK 0797
Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 256, 378(4)
High Courts09 Apr 2025Allowed
Krishanpal Sharma Vs State Of Uttarakhand & Others.
Uttarakhand High Court · (2025) 04 UK CK 0796
Indian Penal Code, 1860 - Section 120B, 386
High Courts09 Apr 2025Dismissed
Shatrunjai Pundir Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0795
Code Of Criminal Procedure, 1973 - Section 161Indian Penal Code, 1860 - Section 323, 498A, 504
High Courts09 Apr 2025Dismissed
Commandant 40th Battalion P.A.C. Vs Sita Ram & Anr.
Uttarakhand High Court · (2025) 04 UK CK 0794
Code Of Civil Procedure, 1908 - Section 80, 151Code Of Civil Procedure, 1908 - Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts08 Apr 2025Allowed
Sanjeev Thapliyal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0793
Bharatiya Nyaya Sanhita, 2023 - Section 220, 221Bharatiya Nyaya Sanhita, 2023 - Section 318(4)Constitution Of India, 1950 - Article 21
High Courts08 Apr 2025Dismissed
Vinay Pandey Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 04 UK CK 0792
Code Of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 138, 139, 142(b)
High Courts08 Apr 2025Disposed Of
Suresh Negi And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0791
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
High Courts08 Apr 2025Allowed
Pramod Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0790
Indian Penal Code, 1860 - Section 420Constitution Of India, 1950 - Article 226
High Courts08 Apr 2025Allowed
Rajveer Singh Rawat Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 04 UK CK 0789
Indian Penal Code, 1860 - Section 420
High Courts08 Apr 2025Disposed Of
Pradeep Kumar Garg And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0788
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
High Courts08 Apr 2025Disposed Of
Rajesh Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0787
Code Of Criminal Procedure, 1973 - Section 156(3)
High Courts08 Apr 2025Dismissed
Tara Chand Bhati And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0786
Indian Penal Code, 1860 - Section 143, 427, 447Code Of Criminal Procedure, 1973 - Section 482