High Courts04 Apr 2025Allowed
Isatikhar And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0754
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 113 of 1,060
High Courts04 Apr 2025Allowed
Promil Chaudhary And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0753
Bharatiya Nyaya Sanhita, 2023 - Section 318(4)Constitution Of India, 1950 - Article 226
High Courts04 Apr 2025Allowed
Ahsan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0752
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11
High Courts03 Apr 2025
Rajendra Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0765
High Courts03 Apr 2025
Ramesh Chandra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0764
High Courts03 Apr 2025
Badri Prasad Semwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0763
High Courts03 Apr 2025
Chandramohan Naithani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0762
High Courts03 Apr 2025Disposed Of
Arvind Singh Vs Authorized Officer/Asstt. General Manager And Another
Uttarakhand High Court · (2025) 04 UK CK 0761
High Courts03 Apr 2025Disposed Of
Manju Alias Mahendri Vs Collector District Haridwar And Another
Uttarakhand High Court · (2025) 04 UK CK 0759
High Courts03 Apr 2025Disposed Of
Ritu Vs Kuldeep Kaur Alias Seema Gulati And Others
Uttarakhand High Court · (2025) 04 UK CK 0758
High Courts03 Apr 2025Allowed
Abhishek Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0756
Indian Penal Code, 1860 - Section 34, 302Constitution Of India, 1950 - Article 21, 22, 22(1)
High Courts03 Apr 2025Allowed
Kunwarjeet Singh And Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0751
Bhartiya Nyay Sanhita, 2023 - Section 318(4)Code Of Criminal Procedure, 1973 - Section 320
High Courts03 Apr 2025Allowed
Santosh Gupta And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0750
Bhartiya Nyay Sanhita, 2023 - Section 318(4)Code Of Criminal Procedure, 1973 - Section 320
High Courts03 Apr 2025Disposed Of
Devvrat Choudhary Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0749
Indian Penal Code, 1860 - Section 323, 498A, 506Hindu Marriage Act, 1955 - Section 13B
High Courts02 Apr 2025Allowed
Sandeep And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0748
Bharatiya Nyaya Sanhita, 2023 - Section 76, 115(2), 127(2), 140(3), 190, 191(2), 191(3), 333, 351(2), 352Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s)Constitution Of India, 1950 - Article 226
High Courts02 Apr 2025Allowed
Kamal Dev Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0747
Bharatiya Nyaya Sanhita, 2023 - Section 109(1)Indian Penal Code, 1860 - Section 307
High Courts02 Apr 2025Allowed
Raju Chandra Alias Rajesh And Ors. Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0746
Bharatiya Nyaya Sanhita, 2023 - Section 109, 351(2), 351(3), 352Indian Penal Code, 1860 - Section 307
High Courts02 Apr 2025Allowed
Neelam Chaudhary Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0745
Indian Penal Code, 1860 - Section 120B, 201, 302, 328, 404, 411
High Courts02 Apr 2025Allowed
Yashveer @ Bobby Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0744
Indian Penal Code, 1860 - Section 304B
High Courts02 Apr 2025Disposed Of
Islamiya Education Trust Vs Neeraj Jayaswal And Others
Uttarakhand High Court · (2025) 04 UK CK 0743