High Courts02 Apr 2025Disposed Of
Nitesh Sharma Vs Sakshi Kapoor
Uttarakhand High Court · (2025) 04 UK CK 0742
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 114 of 1,060
High Courts02 Apr 2025Dismissed
Kanhaiya Singh Vs Jamaluddin And Others
Uttarakhand High Court · (2025) 04 UK CK 0741
High Courts02 Apr 2025Allowed
Ramesh Chandra Vs State Of Uttaranchal
Uttarakhand High Court · (2025) 04 UK CK 0740
Code Of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 304B, 498A, 498A(b)Evidence Act, 1872 - Section 113B
High Courts02 Apr 2025Dismissed
Mohd. Raza Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0739
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22, 60
High Courts02 Apr 2025Allowed
Sandeep Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0737
Indian Penal Code, 1860 - Section 304B
High Courts01 Apr 2025Allowed
Joheb Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0735
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 376, 384, 506Constitution Of India, 1950 - Article 21
High Courts01 Apr 2025Disposed Of
Naresh Rautela Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0734
Constitution Of India, 1950 - Article 226
High Courts01 Apr 2025Disposed Of
M/ S V.K. Aggarwal And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0733
Constitution Of India, 1950 - Article 226
High Courts01 Apr 2025Allowed
H. P. Verma Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0732
Indian Penal Code, 1860 - Section 365
High Courts01 Apr 2025Dismissed
Neetu And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0731
Indian Penal Code, 1860 - Section 323, 427, 452, 504, 506Code Of Criminal Procedure, 1973 - Section 482
High Courts01 Apr 2025Allowed
Bilal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0730
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 60Code Of Criminal Procedure, 1973 - Section 311
High Courts28 Mar 2025Disposed Of
Krishan Pal Vs State Information Commissioner And Others
Uttarakhand High Court · (2025) 03 UK CK 0959
Right To Information Act, 2005 - Section 19(3)Constitution Of India, 1950 - Article 226
High Courts28 Mar 2025Disposed Of
Pankaj Kumar Ojha Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0958
Bharatiya Nyaya Sanhita, 2023 - Section 77, 351, 352Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts28 Mar 2025Disposed Of
Sharukh Khan Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0957
Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 - Section 2, 3Constitution Of India, 1950 - Article 226
High Courts28 Mar 2025Allowed
Mukul Pratap Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0956
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 100
High Courts28 Mar 2025Allowed
Nafees Ahmad Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0955
Indian Penal Code, 1860 - Section 354Protection Of Children From Sexual Offences Act, 2012 - Section 9, 10
High Courts28 Mar 2025Allowed
Mamta Mishra & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0954
Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13B, 13B(2)Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts28 Mar 2025Dismissed
Hemnat Kumar Saini Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0953
Code Of Criminal Procedure, 1973 - Section 156(3)
High Courts28 Mar 2025Dismissed
Taukeer Ahmad Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0952
Code Of Criminal Procedure, 1973 - Section 156(3)Indian Penal Code, 1860 - Section 379
High Courts28 Mar 2025Dismissed
Vinod Kumar & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0951
Indian Penal Code, 1860 - Section 420Code Of Criminal Procedure, 1973 - Section 482