High Courts28 Mar 2025Dismissed
Narendra Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0950
Code Of Criminal Procedure, 1973 - Section 156(3)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 115 of 1,060
High Courts28 Mar 2025Disposed Of
Sanjay Bhatt Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0949
High Courts28 Mar 2025Dismissed
Kuldeep Singh Vs Prabhjot Kaur
Uttarakhand High Court · (2025) 03 UK CK 0948
Hindu Marriage Act, 1955 - Section 13B, 13B(1)
High Courts27 Mar 2025Allowed
Ram Kishore Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0946
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts27 Mar 2025Disposed Of
Ramesh Chandra Vs Uttarakhand Power Corporation And Others
Uttarakhand High Court · (2025) 03 UK CK 0945
Constitution Of India, 1950 - Article 226
High Courts27 Mar 2025Disposed Of
Ashraf Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0944
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 50, 60
High Courts27 Mar 2025Disposed Of
Aman Kumar And Ors. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0943
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 351(3), 352Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts27 Mar 2025Allowed
Arman Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0942
Indian Penal Code, 1860 - Section 376Code Of Criminal Procedure, 1973 - Section 161, 164
High Courts27 Mar 2025Disposed Of
Faeem Alias Munnu And Ors. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0941
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 191(2)Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts27 Mar 2025Dismissed
Ikbal Ahmed And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0940
Indian Penal Code, 1860 - Section 323, 504, 506Code Of Criminal Procedure, 1973 - Section 482
High Courts27 Mar 2025Dismissed
Suresh Kumar Aggarwal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0939
Indian Penal Code, 1860 - Section 406Code Of Criminal Procedure, 1973 - Section 200, 482
High Courts27 Mar 2025Allowed
Ravi Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0938
Indian Penal Code, 1860 - Section 279, 304A
High Courts27 Mar 2025Allowed
Priyank Rana Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0937
Indian Penal Code, 1860 - Section 323, 498A, 504Dowry Prohibition Act, 1961 - Section 3, 4Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts26 Mar 2025Allowed
Shahban Ali And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0936
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts26 Mar 2025Allowed
Rajesh Sharma And Three Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0935
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120B, 420, 504, 506Constitution Of India, 1950 - Article 21
High Courts26 Mar 2025Allowed
Balvinder Kaur Alias Rajjo And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0934
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 447Constitution Of India, 1950 - Article 21
High Courts26 Mar 2025Disposed Of
Sunil Kumar And Others Vs State Of Uttarakhand Through Principal Secretary, Home And Others
Uttarakhand High Court · (2025) 03 UK CK 0933
Constitution Of India, 1950 - Article 226
High Courts26 Mar 2025Allowed
Anuj Kumar Pathak And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0932
Indian Penal Code, 1860 - Section 406, 420, 504, 506Constitution Of India, 1950 - Article 226
High Courts26 Mar 2025Allowed
Sukhdev Singh Dhillon @ Babbi & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0931
Code Of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 147, 148, 307, 323, 504
High Courts26 Mar 2025Disposed Of
Sunita Devi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0929