COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 117 of 1,060

High Courts24 Mar 2025Allowed

Ranveer Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 03 UK CK 0904

Control Of National Highways (Land And Traffic) Act, 2002 - Section 26, 26(2), 26(3)National Highway Act, 1956 - Section 3G(5)
High Courts21 Mar 2025Allowed

Shakeel Ahmad Ansari Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2025) 03 UK CK 0892

National Investigation Agency Act, 2008 - Section 21(4)Indian Penal Code, 1860 - Section 120B, 147, 148, 149, 307, 323, 332, 341, 342, 353, 395, 412, 427, 436Prevention Of Damage To Public Property Act, 1984 - Section 3, 4