High Courts20 Mar 2025Disposed Of
Shashi Devi Vs General Manager, UCO Bank And Others
Uttarakhand High Court · (2025) 03 UK CK 0886
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 118 of 1,060
High Courts20 Mar 2025Disposed Of
Sarvam Seva Sansthanam Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0885
Constitution Of India, 1950 - Article 226
High Courts20 Mar 2025Disposed Of
Charanjeet Kaur And Another Vs Mussoorie Dehradun Development Authority And Others
Uttarakhand High Court · (2025) 03 UK CK 0884
Constitution Of India, 1950 - Article 226
High Courts20 Mar 2025Dismissed
Amitoj Singh Vs Union Of India & Others
Uttarakhand High Court · (2025) 03 UK CK 0883
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 309(4), 324(4), 351(2), 352
High Courts19 Mar 2025Allowed
Ashwani Kumar Mittal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0882
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120B, 406, 420Constitution Of India, 1950 - Article 21
High Courts19 Mar 2025Allowed
Krishana Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0881
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 147, 148, 186, 307, 353, 363, 366, 504, 506Constitution Of India, 1950 - Article 21
High Courts19 Mar 2025Disposed Of
Arun Kumar Vs Punjab National Bank Branch Office, Paltan Bajaar, Dehradun And Another
Uttarakhand High Court · (2025) 03 UK CK 0880
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2)
High Courts19 Mar 2025Allowed
Vipin Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0879
Bharatiya Nyaya Sanhita, 2023 - Section 125(a), 281Constitution Of India, 1950 - Article 226
High Courts19 Mar 2025Allowed
Vikas Gupta And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 03 UK CK 0878
Bharatiya Nyaya Sanhita, 2023 - Section 61, 308(7), 318(4), 351(2)Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts19 Mar 2025
Naina And Anr. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0877
High Courts19 Mar 2025Disposed Of
Surjeet Kaur And Ors. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0876
Indian Penal Code, 1860 - Section 120B, 420
High Courts19 Mar 2025Allowed
Mukesh Singh Bora Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0875
Indian Penal Code, 1860 - Section 376(2)(n), 506Protection Of The Children From Sexual Offences Act, 2012 - Section 9(m), 10Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180, 183
High Courts18 Mar 2025
Diwas Kumar Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0874
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 338, 336(3), 340(2)
High Courts18 Mar 2025Disposed Of
Vishum Tikedar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0873
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 351(2), 352Constitution Of India, 1950 - Article 226
High Courts18 Mar 2025Dismissed
Chandra Prakash Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0872
Code Of Criminal Procedure, 1973 - Section 311
High Courts18 Mar 2025Dismissed
M/s Avantika Bar And Restaurant And Another Vs Canera Bank
Uttarakhand High Court · (2025) 03 UK CK 0871
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section17
High Courts18 Mar 2025Dismissed
Rajpal Walia Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0870
Indian Penal Code, 1860 - Section 406, 420Code Of Criminal Procedure, 1973 - Section 439Prevention Of Money Laundering Act, 2002 - Section 2(1)(u), 3, 4, 5(1), 45, 50
High Courts17 Mar 2025Allowed
Amit Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0869
Indian Penal Code, 1860 - Section 34, 366, 376, 376(2)(n)Constitution Of India, 1950 - Article 21
High Courts17 Mar 2025Allowed
Ashok Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0868
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 120B, 420Constitution Of India, 1950 - Article 21
High Courts17 Mar 2025Allowed
Prem Kumari And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0867
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 467, 468, 471Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 351(2)