High Courts26 Mar 2025Dismissed
Anil Singh Rana And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0928
Uttarakhand Protection Of Interests Of Depositors (In Financial Establishments) Act, 2005 - Section 9
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 116 of 1,060
High Courts26 Mar 2025Dismissed
Bhawna Bisht Vs Tara Singh Bisht And Another
Uttarakhand High Court · (2025) 03 UK CK 0927
Indian Penal Code, 1860 - Section 120B, 406, 494Code Of Criminal Procedure, 1973 - Section 200, 202, 313
High Courts25 Mar 2025Dismissed
Hanraj Goyal And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 03 UK CK 0926
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 226
High Courts25 Mar 2025Allowed
Asif Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0925
Indian Penal Code, 1860 - Section 354, 504, 506Protection Of The Children From Sexual Offences Act, 2012 - Section 7, 8Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts25 Mar 2025Allowed
Pushkal Nagyan Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 03 UK CK 0924
Code Of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 420, 467, 468, 471
High Courts25 Mar 2025Disposed Of
Ahsan Ali And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0923
Indian Penal Code, 1860 - Section 323, 504, 506
High Courts25 Mar 2025Disposed Of
Shoaib Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0922
Indian Penal Code, 1860 - Section 323, 504, 506
High Courts25 Mar 2025Allowed
Sukhdev Mandal & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 03 UK CK 0921
Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 75Code Of Criminal Procedure, 1973 - Section 320, 482Prohibition Of Child Marriage Act, 2006 - Section 9, 10, 11
High Courts25 Mar 2025Disposed Of
Furkan And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0920
Indian Penal Code, 1860 - Section 147, 148, 308, 323, 324, 325, 452, 504, 506
High Courts25 Mar 2025
Sunil Kumar Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2025) 03 UK CK 0919
High Courts25 Mar 2025Dismissed
Prof. Pradeep Kumar Garg Vs Secretary, Technical Education Department Government Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0918
High Courts25 Mar 2025Dismissed
Arun Kumar Vs Secretary, Technical Education Department Government Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0917
High Courts25 Mar 2025
Amar Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0916
Indian Penal Code, 1860 - Section 34, 201, 302Code Of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 106
High Courts24 Mar 2025Allowed
Kush Pandey Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0915
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183(1), 482Bharatiya Nyaya Sanhita, 2023 - Section 62, 64(1), 75(2)Constitution Of India, 1950 - Article 21
High Courts24 Mar 2025Allowed
Madan Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0914
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 336(3), 338, 340(2)Constitution Of India, 1950 - Article 21
High Courts24 Mar 2025Allowed
Praveen Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 03 UK CK 0913
Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 336(3), 338, 340(2)Constitution Of India, 1950 - Article 21
High Courts24 Mar 2025Dismissed
Cantonment Board, Dehradun Vs Vishnu Dev
Uttarakhand High Court · (2025) 03 UK CK 0912
High Courts24 Mar 2025Dismissed
Ramesh Chandra Bhatt Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 03 UK CK 0909
High Courts24 Mar 2025Disposed Of
Ajay Malik Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2025) 03 UK CK 0908
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 420, 504, 506
High Courts24 Mar 2025Allowed
Abhishek Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 03 UK CK 0907
Indian Penal Code, 1860 - Section 376AB, 376(3)Protection Of The Children From Sexual Offences Act, 2012 - Section 5(m), 6