High Courts08 Apr 2025Allowed
Arvind Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0785
Indian Penal Code, 1860 - Section 120B, 323, 427, 448, 457, 504, 506, 511
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 112 of 1,060
High Courts08 Apr 2025Disposed Of
Chandra Prakash Vs G B Pant University Of Agriculture And Technology Pantnagar And Ors
Uttarakhand High Court · (2025) 04 UK CK 0784
High Courts08 Apr 2025Dismissed
Rais Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0783
Indian Penal Code, 1860 - Section 34, 120B, 302Code Of Criminal Procedure, 1973 - Section 313
High Courts08 Apr 2025Allowed
Moin Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0782
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 50, 60
High Courts07 Apr 2025Allowed
Mohd. I kram Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0781
Indian Penal Code, 1860 - Section 120B, 420, 504, 506Constitution Of India, 1950 - Article 21
High Courts07 Apr 2025Allowed
Darshan Singh And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0780
Indian Penal Code, 1860 - Section 420, 464, 465, 468, 471Constitution Of India, 1950 - Article 21
High Courts07 Apr 2025Allowed
Nirvair Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0779
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 308(2), 351(2)Constitution Of India, 1950 - Article 21
High Courts07 Apr 2025Allowed
Randeep Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0778
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 420, 504, 506Constitution Of India, 1950 - Article 21
High Courts07 Apr 2025Allowed
Saurabh Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0777
Bharatiya Nyaya Sanhita, 2023 - Section 121(1), 126(2), 132, 351(3), 352Constitution Of India, 1950 - Article 21
High Courts07 Apr 2025Allowed
Javed Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0776
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11
High Courts07 Apr 2025Allowed
Moveen And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0775
Bharatiya Nyaya Sanhita, 2023 - Section 190, 191(1), 191(2), 191(3), 324(2), 333, 351(2), 352Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts07 Apr 2025Dismissed
Rohit Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0774
Indian Penal Code, 1860 - Section 279, 304A, 338Code Of Criminal Procedure, 1973 - Section 161, 482
High Courts05 Apr 2025Disposed Of
Sandeep Jindal Vs Girvir Singh Rawat And Others
Uttarakhand High Court · (2025) 04 UK CK 0773
High Courts05 Apr 2025Allowed
Puneet Sehgal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0772
Indian Penal Code, 1860 - Section 120B, 420Constitution Of India, 1950 - Article 21
High Courts05 Apr 2025Allowed
Aniket Kakkar And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0771
Indian Penal Code, 1860 - Section 120B, 420Constitution Of India, 1950 - Article 21
High Courts05 Apr 2025Allowed
Rahul Rawat And Ors. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0770
Indian Penal Code, 1860 - Section 323, 506
High Courts05 Apr 2025
Reshu Sharma And Anr. Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0769
High Courts05 Apr 2025Allowed
Sajid And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0768
Indian Penal Code, 1860 - Section 323, 406, 420, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts05 Apr 2025Disposed Of
Kiran Joshi Vs State Tax Officer And Another
Uttarakhand High Court · (2025) 04 UK CK 0767
High Courts05 Apr 2025Allowed
Manoj Alias Nishu Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0766
Indian Penal Code, 1860 - Section 147, 148, 149, 308, 323, 504, 506