High Courts21 Apr 2025Allowed
Deepak Manral Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0830
Indian Penal Code, 1860 - Section 120B, 420, 468, 471Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 110 of 1,060
High Courts17 Apr 2025Disposed Of
Sukhvinder Singh Vs Union Of India & Others
Uttarakhand High Court · (2025) 04 UK CK 0824
Indian Institutes Of Management Rules, 2018 - Rule 3(i), 3(iii), 3(v)
High Courts17 Apr 2025Disposed Of
Rajiv Kumar Vs District Magistrate, Dehradun And Others
Uttarakhand High Court · (2025) 04 UK CK 0821
High Courts17 Apr 2025Disposed Of
Sandeep Srivastava And Two Others Vs Govind Ballabh Pandey
Uttarakhand High Court · (2025) 04 UK CK 0820
Constitution Of India, 1950 - Article 227
High Courts17 Apr 2025Disposed Of
Sudhir Awasthi Vs Shurupa Awasthi
Uttarakhand High Court · (2025) 04 UK CK 0819
Family Courts Act, 1984 - Section 7(1)(c)Code Of Civil Procedure, 1908 - Order 17 Rule IConstitution Of India, 1950 - Article 227
High Courts17 Apr 2025Disposed Of
Dr. Tarun Jain Vs Dr. Sangita Jain
Uttarakhand High Court · (2025) 04 UK CK 0818
Constitution Of India, 1950 - Article 227
High Courts17 Apr 2025Disposed Of
Hena Hasan Desai Vs Vijay Kumar Verma And Others
Uttarakhand High Court · (2025) 04 UK CK 0817
High Courts17 Apr 2025Disposed Of
Hena Hasan Desai Vs Sunil Arora And Others
Uttarakhand High Court · (2025) 04 UK CK 0816
High Courts17 Apr 2025Disposed Of
Hena Hasan Desai Vs Ashish Kumar And Others
Uttarakhand High Court · (2025) 04 UK CK 0815
High Courts17 Apr 2025Disposed Of
Hena Hasan Desai Vs Narendra Kumar Janveja And Others
Uttarakhand High Court · (2025) 04 UK CK 0814
High Courts17 Apr 2025Disposed Of
Hena Hasan Desai Vs Devdhar Shetty And Others
Uttarakhand High Court · (2025) 04 UK CK 0813
High Courts16 Apr 2025Dismissed
M/s Jyotimarya Enterprises Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0827
High Courts16 Apr 2025Allowed
Sahil Gumber Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 04 UK CK 0812
Indian Penal Code, 1860 - Section 354, 506Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts16 Apr 2025Allowed
Archana Gautam Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0811
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts15 Apr 2025Partly Allowed
Manju And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0829
Bharatiya Nyaya Sanhita, 2023 - Section 74, 115(2), 351(2)Protection Of Children From Sexual Offences Act, 2012 - Section 7, 8
High Courts15 Apr 2025Allowed
Sanjeev Mehrotra Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0810
Prevention Of Corruption Act, 1988 - Section 7, 13(1), 13(2)Code Of Criminal Procedure, 1973 - Section 113, 233, 243, 311Constitution Of India, 1950 - Article 21
High Courts09 Apr 2025Allowed
Pindu Alias Shamsher Ali And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0809
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts09 Apr 2025Allowed
Tufail And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0808
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts09 Apr 2025Disposed Of
Pooja & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0807
Constitution Of India, 1950 - Article 226
High Courts09 Apr 2025Disposed Of
Jaibir Singh Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0806
Constitution Of India, 1950 - Article 226