High Courts25 Apr 2025Allowed
Waseem Alias Beera Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0874
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 108 of 1,060
High Courts25 Apr 2025Allowed
Pawan Kumar Gupta Alias Pawan Gupta Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0873
Bharatiya Nyaya Sanhita, 2023 - Section 318(4)Constitution Of India, 1950 - Article 21
High Courts25 Apr 2025Disposed Of
Najeer Ahamad Vs Board Of Revenue And Others
Uttarakhand High Court · (2025) 04 UK CK 0872
High Courts25 Apr 2025Dismissed
Abdul Latif Vs Presiding Officer, Labour Court And Another
Uttarakhand High Court · (2025) 04 UK CK 0871
Industrial Dispute Act, 1947 &mdashSection 33C-2
High Courts25 Apr 2025Disposed Of
Daulat Ram Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0870
Negotiable Instruments Act, 1881 - Section 138, 143(3)
High Courts25 Apr 2025Dismissed
Mohammad Nahid Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0869
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 29Constitution Of India, 1950 - Article 226
High Courts25 Apr 2025Dismissed
Maisar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0868
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22Constitution Of India, 1950 - Article 226
High Courts25 Apr 2025
Pan Singh Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2025) 04 UK CK 0867
Payment of Gratuity Act, 1972 - Section 7(3A)
High Courts25 Apr 2025
Darshan Singh Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2025) 04 UK CK 0866
Payment of Gratuity Act, 1972 - Section 7(3A)
High Courts25 Apr 2025Dismissed
Mohan Singh Bisht Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0865
High Courts24 Apr 2025Allowed
Akash Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0864
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Sections 115(2), 121(1), 351(2), 352Constitution Of India, 1950 - Article 21
High Courts24 Apr 2025Disposed Of
Muskan And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0863
High Courts24 Apr 2025Disposed Of
Shubham And Others Vs SSP Haridwar And Others
Uttarakhand High Court · (2025) 04 UK CK 0862
Indian Penal Code, 1860 - Section 147, 323, 354, 452, 504, 506
High Courts24 Apr 2025Allowed
Sumit Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0860
Bharatiya Nyaya Sanhita, 2023 - Section 80(2)
High Courts24 Apr 2025Dismissed
Doiwala Sugar Company Ltd. Vs Subodh Chandra Mathur & Others
Uttarakhand High Court · (2025) 04 UK CK 0858
High Courts24 Apr 2025Disposed Of
Rahul Asthana And Two Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0856
Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 323, 417, 498A, 504Dowry Prohibition Act, 1961 - Section 3, 4
High Courts23 Apr 2025Allowed
Ajeet Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0855
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 190, 191(1), 191(2), 324(4), 333, 351(2), 352Constitution Of India, 1950 - Article 21
High Courts23 Apr 2025Allowed
Jitendra And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0854
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 117(2), 324(4), 333, 351(2), 352Constitution Of India, 1950 - Article 21
High Courts23 Apr 2025Allowed
Mohit Birla And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0853
Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 118(1), 351(3), 352Constitution Of India, 1950 - Article 21
High Courts23 Apr 2025Allowed
Devendra Bahuguna Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0852
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21