High Courts02 May 2025Disposed Of
Rahul Pant Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0651
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 106 of 1,060
High Courts01 May 2025Allowed
Viresh Kumar Gupta Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0656
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 37, 52A, 60, 76Narcotic Drugs And Psychotropic Substances (Seizure, Storage, Sampling And Disposal ) Rules, 2022 - Rule 10, 10(1), 10(2), 10(3), 10(i), 10(ii)
High Courts01 May 2025Allowed
Vishal Bhardwaj And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0650
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 191(2), 191(3), 352
High Courts01 May 2025
Vipin Yadav Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0649
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 333, 351(3), 352
High Courts01 May 2025Allowed
Anurag And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0648
Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 9
High Courts01 May 2025Allowed
Rachna Sehgal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0647
Indian Penal Code, 1860 - Section 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s)
High Courts01 May 2025Allowed
Jogendra And Ors Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 05 UK CK 0646
Bhartiya Nyay Sanhita, 2023 - Section 115(2), 191(2), 191(3)Code Of Criminal Procedure, 1973 - Section 320
High Courts01 May 2025Allowed
Deepak Saini Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 05 UK CK 0645
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts01 May 2025Allowed
Ramesh Batta Vs Gayasuddin And Others
Uttarakhand High Court · (2025) 05 UK CK 0644
Limitation Act, 1963 - Section 5
High Courts30 Apr 2025Dismissed
Mohd. Sahil Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0906
Indian Penal Code, 1860 - Section 376, 506Protection Of Children From Sexual Offences Act, 2012 - 6, 51Constitution Of India, 1950 - Article 226
High Courts30 Apr 2025Allowed
Prem Singh Payal And Ors. Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0905
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 504Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts30 Apr 2025Allowed
Pradeep Kumar Garg And Another Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0904
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 504Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts30 Apr 2025Disposed Of
Molakram And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0903
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 147, 148, 149, 323, 452, 504, 506
High Courts30 Apr 2025Allowed
Rahul Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0902
Bharatiya Nyaya Sanhita, 2023 - Section 109, 351(3), 352Constitution Of India, 1950 - Article 21
High Courts30 Apr 2025Allowed
Jeet Vohra Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0901
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 69, 351(3)Constitution Of India, 1950 - Article 21
High Courts30 Apr 2025Allowed
Mohd. Kaleem Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0900
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471, 504, 506Constitution Of India, 1950 - Article 21
High Courts30 Apr 2025Dismissed
Abhishek Sharma And Ors. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0899
Indian Penal Code, 1860 - Section 323, 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts30 Apr 2025Allowed
Hari Ram Tiruwa Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0898
Code Of Criminal Procedure, 1973 - Section 313, 374(2)Prevention Of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
High Courts29 Apr 2025Dismissed
Parish Agarwal And Ors. Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0897
Bharatiya Nyaya Sanhita, 2023 - Section 74, 115(2), 316(2), 351(2), 352
High Courts29 Apr 2025Dismissed
Mohammad Nahid Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0896
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 29, 60