COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 105 of 1,060

High Courts06 May 2025Allowed

Rishi Ram And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 05 UK CK 0674

Indian Penal Code, 1860 - Section 120B, 195, 220, 323, 330, 342, 348, 352, 354, 357, 452Code Of Criminal Procedure, 1973 - Section 320, 482

High Courts06 May 2025Disposed Of

Sushil Kumar Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2025) 05 UK CK 0673

High Courts06 May 2025Allowed

Ankit Kumar And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 05 UK CK 0660

Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 190, 191(2), 333, 351(2), 352Code Of Criminal Procedure, 1973 - Section 320

High Courts06 May 2025Dismissed

Chamandeep Singh Alias Chaman Bal Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 05 UK CK 0659

Bharatiya Nyaya Sanhita, 2023 - Section 65(1)Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 138, 183

High Courts05 May 2025Disposed Of

Anil Kumar Vs Hemwati Nandan Garhwal University And Another

Uttarakhand High Court · (2025) 05 UK CK 0671

Constitution Of India, 1950 - Article 226

High Courts05 May 2025Disposed Of

Vijay Laxmi Vs Hemwati Nandan Bahuguna Garhwal University And Others

Uttarakhand High Court · (2025) 05 UK CK 0670

Constitution Of India, 1950 - Article 226

High Courts05 May 2025Disposed Of

Seeta Ram And Others Vs Hemwati Nandan Garhwal University And Others

Uttarakhand High Court · (2025) 05 UK CK 0669

Constitution Of India, 1950 - Article 226

High Courts05 May 2025Disposed Of

Hansa Dutt Joshi Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 05 UK CK 0668

High Courts05 May 2025Disposed Of

Bhupendra Bhaisora Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 05 UK CK 0667

High Courts05 May 2025Allowed

Amjad Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 05 UK CK 0666

Indian Penal Code, 1860 - Section 120B, 406, 420, 467, 468, 471

High Courts05 May 2025Allowed

Ram Aggarwal Alias Sanjay Garg Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 05 UK CK 0665

Indian Penal Code, 1860 - Section 120B, 406, 420, 467, 468, 471

High Courts05 May 2025Allowed

Malkeet Singh Alias Baba Balbir Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 05 UK CK 0664

Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471

High Courts05 May 2025Allowed

Sanjeev Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 05 UK CK 0663

Indian Penal Code, 1860 - Section 120B, 406, 420, 467, 468, 471

High Courts05 May 2025Allowed

Adnan Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 05 UK CK 0662

Indian Penal Code, 1860 - Section 120B, 406, 420, 467, 468, 471

High Courts05 May 2025Allowed

Malkeet Singh Alias Baba Balveer Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 05 UK CK 0661

Indian Penal Code, 1860 - Section 120B, 406, 420, 467, 468, 471

High Courts02 May 2025Dismissed

Rekha Devi Vs Secretary Ministry Of Environment And Others

Uttarakhand High Court · (2025) 05 UK CK 0657

High Courts02 May 2025Allowed

Mahafuj Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 05 UK CK 0655

Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 11(1)Constitution Of India, 1950 - Article 21

High Courts02 May 2025Allowed

Harendra Singh And Two Others Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 05 UK CK 0654

Bharatiya Nyaya Sanhita, 2023 - Section 121(1), 121(2), 132, 324, 351(2), 352Constitution Of India, 1950 - Article 21

High Courts02 May 2025Allowed

Gulsher Ali Vs State Of Uttarakhand And Ors.

Uttarakhand High Court · (2025) 05 UK CK 0653

Bharatiya Nyaya Sanhita, 2023 - Section 85, 89Code Of Criminal Procedure, 1973 - Section 320Constitution Of India, 1950 - Article 226

High Courts02 May 2025Dismissed

Saavi Bakshi Vs Uttarakhand Ayurvedic University & Others

Uttarakhand High Court · (2025) 05 UK CK 0652