High Courts09 May 2025Allowed
Prince Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0714
Indian Penal Code, 1860 - Section 120B, 395, 412, 420, 467, 468, 471Arms Act, 1959 - Section 3, 25
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 103 of 1,060
High Courts08 May 2025Allowed
Khurasheed Alias Kala Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0713
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts08 May 2025Allowed
Babar And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0712
Bharatiya Nyaya Sanhita, 2023 - Section 74, 109(1), 115(2), 191(2), 351(3), 352Constitution Of India, 1950 - Article 21, 226
High Courts08 May 2025Allowed
Lal Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0711
Bharatiya Nyaya Sanhita, 2023 - Section 126(2), 131, 132, 190, 191(2), 191(3), 221, 351(2), 352Constitution Of India, 1950 - Article 21
High Courts08 May 2025Allowed
Saurabh Agarwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0710
Indian Penal Code, 1860 - Section 420Constitution Of India, 1950 - Article 226
High Courts08 May 2025Allowed
Vishwas Dutt Sharma And Anr Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0709
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 115(2), 118, 191(2), 309(4)Constitution Of India, 1950 - Article 226
High Courts08 May 2025Dismissed
Parvej Hasan Ansari Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0708
Indian Penal Code, 1860 - Section 420, 504, 506Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3)Code Of Criminal Procedure, 1973 - Section 41A
High Courts08 May 2025Allowed
Ashish Rana And Ors. Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 05 UK CK 0707
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 118(1), 126(2), 191(2), 191(3), 324(2), 351(3)Indian Penal Code, 1860 - Section 307
High Courts08 May 2025Allowed
Shivani And Ors. Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 05 UK CK 0706
Bharatiya Nyaya Sanhita, 2023 - Section 74, 115(2), 191(2), 351(3)Hindu Marriage Act, 1955 - Section 13BCode Of Criminal Procedure, 1973 - Section 320
High Courts08 May 2025Allowed
Ashutosh Rajan And Ors. Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 05 UK CK 0705
Bharatiya Nyaya Sanhita, 2023 - Section 85, 115(2), 351(3), 352Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13B
High Courts08 May 2025Allowed
Surya Pratap Rana And Ors. Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 05 UK CK 0704
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115(2), 352Indian Penal Code, 1860 - Section 307
High Courts08 May 2025Dismissed
Dharm Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 05 UK CK 0703
Code Of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 138, 139
High Courts08 May 2025Disposed Of
Balwan Singh Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 05 UK CK 0702
Indian Penal Code, 1860 - Section 120B, 307, 420
High Courts08 May 2025Allowed
Heera Singh Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 05 UK CK 0701
Code Of Criminal Procedure, 1973 - Section 82, 482Indian Penal Code, 1860 - Section 147, 148, 325, 327
High Courts08 May 2025Disposed Of
Narendra Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0700
High Courts08 May 2025Dismissed
Rajendra Kumar Goel Vs Praveen Kumar And Others
Uttarakhand High Court · (2025) 05 UK CK 0699
Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 9 Rule 7Constitution Of India, 1950 - Article 226, 227
High Courts08 May 2025
Indu Sunil (Now Dead) Through Legal Representative Vs M/S Bright Paint And Chemicals Factory
Uttarakhand High Court · (2025) 05 UK CK 0698
Code Of Civil Procedure, 1908 - Section 96Code Of Civil Procedure, 1908 - Order 41 Rule 1
High Courts07 May 2025Dismissed
Badri Dutt Joshi & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 05 UK CK 0697
Indian Penal Code, 1860 - Section 406, 420Constitution Of India, 1950 - Article 226
High Courts07 May 2025Dismissed
Yusuf Kuresi & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 05 UK CK 0696
Code Of Criminal Procedure, 1973 - Section 156(3)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 175(3)
High Courts07 May 2025Dismissed
Girish Chandra Bisht Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 05 UK CK 0695
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180Constitution Of India, 1950 - Article 226