High Courts13 May 2025Dismissed
State Of Uttarakhand And Another Vs Shoorvir Singh & Ors.
Uttarakhand High Court · (2025) 05 UK CK 0743
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 102 of 1,060
High Courts13 May 2025Dismissed
Ravi Negi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0734
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22, 60
High Courts13 May 2025Disposed Of
Maya Singh Vs Commissioner, State Goods And Services Tax & Another
Uttarakhand High Court · (2025) 05 UK CK 0733
High Courts13 May 2025Allowed
Fatima Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0732
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471Constitution Of India, 1950 - Article 21
High Courts13 May 2025Allowed
Aashu Alias Aas Mohammad And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0731
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts13 May 2025Allowed
Gaurav Bisht And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0730
Indian Penal Code, 1860 - Section 406Constitution Of India, 1950 - Article 21
High Courts13 May 2025Dismissed
Bhurumal Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 05 UK CK 0729
Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 251, 313, 482Evidence Act, 1872 - Section 65B
High Courts13 May 2025
Trilok Singh Panwar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0728
High Courts13 May 2025Disposed Of
Ashok Kumar Vs Hemwati Nandan Garhwal University (Central University), Srinagar Garhwal And Another
Uttarakhand High Court · (2025) 05 UK CK 0727
Constitution Of India, 1950 - Article 226
High Courts13 May 2025
Raghuvendra Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0726
High Courts13 May 2025
Laxmi Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0725
High Courts09 May 2025Allowed
Pawan Singh @ Neeraj Thakur Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0724
Bharatiya Nyaya Sanhita, 2023 - Section 64, 351(2)Protection Of Children From Sexual Offences Act, 2012 - 3, 4Code Of Criminal Procedure, 1973 - Section 161, 164
High Courts09 May 2025Allowed
Naresh Gangwar @ Vikas Patel Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0723
Bharatiya Nyaya Sanhita, 2023 - Section 64(1)Protection Of Children From Sexual Offences Act, 2012 - 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180
High Courts09 May 2025
Pooran Kundra And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0722
High Courts09 May 2025
Vinay Kumar Prajapati And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0721
High Courts09 May 2025
Manik Lal And Others Vs H.N.B. Garhwal University (Central) & Ors.
Uttarakhand High Court · (2025) 05 UK CK 0720
High Courts09 May 2025Allowed
Pratap Singh And Ors. Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0719
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20
High Courts09 May 2025Allowed
Ajay Singh And Ors. Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0718
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20
High Courts09 May 2025Allowed
Priya Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0717
Bharatiya Nyaya Sanhita, 2023 - Section 143Immoral Traffic (Prevention) Act, 1956 - Section 6
High Courts09 May 2025Allowed
Khushi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0716
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 29