High Courts16 May 2025Disposed Of
Vinayak Singh Vs G.B. Pant University Of Agriculture And Technology And Another
Uttarakhand High Court · (2025) 05 UK CK 0756
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 101 of 1,060
High Courts16 May 2025Disposed Of
Rahul Joshi Vs G.B. Pant University Of Agriculture And Technology And Another
Uttarakhand High Court · (2025) 05 UK CK 0755
Constitution Of India, 1950 - Article 226
High Courts16 May 2025Disposed Of
Anmol Deewan Vs G.B. Pant University Of Agriculture And Technology And Another
Uttarakhand High Court · (2025) 05 UK CK 0754
Constitution Of India, 1950 - Article 226
High Courts15 May 2025Allowed
Vajid And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0752
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 351(2)Constitution Of India, 1950 - Article 21
High Courts15 May 2025Allowed
Rahul Rawat Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 05 UK CK 0751
Bharatiya Nyaya Sanhita, 2023 - Section 118(1), 126(2), 324(2), 351(3), 352Constitution Of India, 1950 - Article 21
High Courts15 May 2025Allowed
Purshottam Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0750
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 109(1)Constitution Of India, 1950 - Article 21
High Courts15 May 2025Dismissed
Furqan Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 05 UK CK 0749
Bharatiya Nyaya Sanhita, 2023 - Section 309(4)
High Courts15 May 2025Dismissed
Aman Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 05 UK CK 0748
Bharatiya Nyaya Sanhita, 2023 - Section 137(2)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 183Code Of Criminal Procedure, 1973 - Section 164
High Courts15 May 2025Allowed
Harish Chandra Sharma Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 05 UK CK 0747
Information Technolgy Act, 2000 - Section 67B
High Courts15 May 2025Allowed
Sakib Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0746
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11
High Courts14 May 2025Allowed
Munna Alias Aftaab Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0742
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts14 May 2025Allowed
Pawan Kumar Gupta @ Pawan Gupta Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 05 UK CK 0741
Bharatiya Nyaya Sanhita, 2023 - Section 318(4)
High Courts14 May 2025Dismissed
Anuj Jindal And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 05 UK CK 0740
Negotiable Instruments Act, 1881 - Section 138, 141
High Courts14 May 2025Dismissed
Kumud D. Vaidya And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 05 UK CK 0739
Code Of Criminal Procedure, 1973 - Section 156(3), 202, 203, 482Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
High Courts14 May 2025Dismissed
Mahmood Akhtar Vs Mohammad Umar Beg & Others
Uttarakhand High Court · (2025) 05 UK CK 0738
Code Of Criminal Procedure, 1973 - Section 145
High Courts14 May 2025Allowed
Rajesh Kumar Pal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0737
Constitution Of India, 1950 - Article 31(1), 300A
High Courts14 May 2025Disposed Of
Pooja Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0736
Constitution Of India, 1950 - Article 226
High Courts14 May 2025Allowed
Mannoon Ahmad Alias Babu Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0735
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11(1)
High Courts13 May 2025Disposed Of
Narendra Kumar Vs Union Of India & Others
Uttarakhand High Court · (2025) 05 UK CK 0745
High Courts13 May 2025Disposed Of
Netrapal Verma Vs Union Of India & Others
Uttarakhand High Court · (2025) 05 UK CK 0744