High Courts23 May 2025Allowed
Akshay Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0797
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 303(2), 317(2)Constitution Of India, 1950 - Article 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 99 of 1,060
High Courts23 May 2025Disposed Of
M/s Ayush Construction Co. Vs Commissioner, State Goods And Services Tax & Others
Uttarakhand High Court · (2025) 05 UK CK 0796
High Courts22 May 2025Disposed Of
Misthi Sehgal Vs Union Of India And Others
Uttarakhand High Court · (2025) 05 UK CK 0791
High Courts21 May 2025Dismissed
Tofeek Quereshi And Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 05 UK CK 0795
Code Of Criminal Procedure, 1973 - Section 110(G), 482Indian Penal Code, 1860 - Section 323, 324, 379, 380, 411, 420, 457, 467, 468, 482, 504, 506Uttar Pradesh Control Of Goondas Act, 1970 - Section 3(1)
High Courts21 May 2025Dismissed
Tofeek Quereshi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 05 UK CK 0794
Code Of Criminal Procedure, 1973 - Section 110(G), 482Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986 - Section 2, 3Indian Penal Code, 1860 - Section 323, 324, 379, 380, 411, 457, 467, 468, 504, 506
High Courts21 May 2025
T.H.D.C. India Ltd. Vs Manjeet Singh And Others
Uttarakhand High Court · (2025) 05 UK CK 0793
High Courts21 May 2025Allowed
Bhuwan Chandra Joshi Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 05 UK CK 0790
Indian Penal Code, 1860 - Section 120B, 406, 420, 504, 506Uttarakhand Protection Of Interests Of Depositors (In Financial Establishments) Act, 2005 - Section 3Constitution Of India, 1950 - Article 21
High Courts21 May 2025Allowed
Ranjeet Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0789
Environment (Protection) Act, 1986 - Section 15Forest Act, 1927 - Section 26Bharatiya Nyaya Sanhita, 2023 - Section 303(2)
High Courts21 May 2025Allowed
Mukul Kumar @ Mukul Kumar Chauhan And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 05 UK CK 0788
Indian Penal Code, 1860 - Section 323, 498A, 504Dowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 320
High Courts21 May 2025Dismissed
Chandra Kant Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0787
Bharatiya Nyaya Sanhita, 2023 - Section 196(1), 351(2), 351(3), 352Indecent Representation Of Women (Prohibition) Act, 1986 - Section 6Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 173
High Courts21 May 2025Disposed Of
State Of Uttarakhand And Others Vs Trilok Singh Kathait And Another
Uttarakhand High Court · (2025) 05 UK CK 0786
High Courts21 May 2025Disposed Of
Dinananth Sharma Vs Union Of India & Others
Uttarakhand High Court · (2025) 05 UK CK 0785
University Grants Commission Act, 1956 - Section 20, 25, 26
High Courts21 May 2025Allowed
Sehnawaz Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0784
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Bharatiya Nyaya Sanhita, 2023 - Section 132
High Courts20 May 2025Disposed Of
Pramod Chandra Lohani Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 05 UK CK 0792
High Courts20 May 2025Allowed
Intezar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0783
Indian Penal Code, 1860 - Section 302, 404, 411
High Courts20 May 2025Allowed
Memkila Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 05 UK CK 0782
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 506
High Courts20 May 2025Dismissed
Dilshad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 05 UK CK 0781
Indian Penal Code, 1860 - Section 420, 465, 468, 471
High Courts20 May 2025Disposed Of
M/s Kanohar Electricals Ltd. Vs Union Of India & Others
Uttarakhand High Court · (2025) 05 UK CK 0780
Allahabad High Court Rules, 1952 - Rule 5
High Courts20 May 2025Disposed Of
Mohammad Ayub Vs Superintendent, Central Goods & Services Tax
Uttarakhand High Court · (2025) 05 UK CK 0779
Central Goods And Service Tax Act, 2017 - Section 30
High Courts20 May 2025Disposed Of
Miswahuddin Vs Assistant Commissioner
Uttarakhand High Court · (2025) 05 UK CK 0778