High Courts29 Apr 2025Disposed Of
Riyasat Ali Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0895
Indian Penal Code, 1860 - Section 120B, 419, 420, 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 107 of 1,060
High Courts29 Apr 2025Disposed Of
Shakeel Ahmad And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0894
Indian Penal Code, 1860 - Section 324, 504, 506
High Courts29 Apr 2025Disposed Of
Om Prakash Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0893
Indian Penal Code, 1860 - Section 120B, 419, 420, 467, 468, 471
High Courts29 Apr 2025Disposed Of
General Manager, Pariyojna THDC Ltd. & Ors. Vs Prem Singh Panwar & Others
Uttarakhand High Court · (2025) 04 UK CK 0892
High Courts29 Apr 2025Dismissed
Tulsi Prasad Bhatt Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0891
High Courts29 Apr 2025Allowed
Sita Bora Vs Union Of India & Others
Uttarakhand High Court · (2025) 04 UK CK 0890
Administrative Tribunals Act, 1985 - Section 21(a)
High Courts29 Apr 2025Dismissed
Media 24x7 Advertising Pvt. Ltd. Vs Nagar Nigam, Roorkee, District Haridwar And Others
Uttarakhand High Court · (2025) 04 UK CK 0889
High Courts29 Apr 2025Disposed Of
M/s Econ Waste Management Solution Private Limited Vs Nagar Nigam, Dehradun And Others
Uttarakhand High Court · (2025) 04 UK CK 0888
High Courts28 Apr 2025Allowed
Shaira And Three Others Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0887
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Bharatiya Nyaya Sanhita, 2023 - Section 132Constitution Of India, 1950 - Article 21
High Courts28 Apr 2025Allowed
Diwas Kumar Pandey Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0886
Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 336(3), 338, 340(2)Constitution Of India, 1950 - Article 21
High Courts28 Apr 2025Disposed Of
Harendra Singh Vs State Of Uttarakhand And Two Others
Uttarakhand High Court · (2025) 04 UK CK 0885
Constitution Of India, 1950 - Article 226
High Courts28 Apr 2025Disposed Of
Rajesh Kumar Rastogi Vs State Of Uttarakhand And Two Others
Uttarakhand High Court · (2025) 04 UK CK 0884
Constitution Of India, 1950 - Article 226
High Courts28 Apr 2025Disposed Of
Mukesh Nautiyal Vs State Of Uttarakhand And Three Others
Uttarakhand High Court · (2025) 04 UK CK 0883
Constitution Of India, 1950 - Article 226
High Courts28 Apr 2025Allowed
Krishna Singh And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0882
Bharatiya Nyaya Sanhita, 2023 - Section 109, 351(2), 352Indian Penal Code, 1860 - Section 307Constitution Of India, 1950 - Article 226
High Courts28 Apr 2025
Arjun Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0881
High Courts28 Apr 2025
Rajveer And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0880
High Courts28 Apr 2025Dismissed
Kuldeep Nautiyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0879
High Courts28 Apr 2025Disposed Of
Ram Bahadur Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 04 UK CK 0878
High Courts28 Apr 2025Dismissed
Salim Javed Vs Punjab National Bank And Another
Uttarakhand High Court · (2025) 04 UK CK 0876
High Courts25 Apr 2025Allowed
Saknain Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0875
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11(1)Constitution Of India, 1950 - Article 21