High Courts23 Apr 2025Disposed Of
Sher Singh Pundir Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0851
Uttar Pradesh Urban Planning And Development Act, 1973, - Section 28A(4)
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 109 of 1,060
High Courts23 Apr 2025Disposed Of
Pankaj Kumar Tamta And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0850
High Courts23 Apr 2025Allowed
Gurjit Singh And Anr. Vs State Of Uttarakhand And Ors.
Uttarakhand High Court · (2025) 04 UK CK 0849
Bharatiya Nyaya Sanhita, 2023 - Section 115, 351(2), 352
High Courts23 Apr 2025Allowed
Ajeet Pratap Singh Randhawa Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0848
Bharatiya Nyaya Sanhita, 2023 - Section 115, 324(2), 351(2), 352
High Courts23 Apr 2025Allowed
Abhishek Arya Alias Golu Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 04 UK CK 0847
Bharatiya Nyaya Sanhita, 2023 - Section 64, 74, 115(2), 351(2)Code Of Criminal Procedure, 1973 - Section 320
High Courts23 Apr 2025Dismissed
Jitendra Tomar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0846
Indian Penal Code, 1860 - Section 420Information Technology Act, 2000 - Section 66D
High Courts22 Apr 2025Allowed
Vivek Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0845
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 69, 351(1), 352Uniform Civil Code Rules, Uttarakhand, 2025 - Rule 7(1)(g)
High Courts22 Apr 2025Dismissed
Rakesh Tomar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0844
Indian Penal Code, 1860 - Section 386, 505, 506Constitution Of India, 1950 - Article 226
High Courts22 Apr 2025Dismissed
Gurmeet Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0843
Indian Penal Code, 1860 - Section 376, 506Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 173Constitution Of India, 1950 - Article 226
High Courts22 Apr 2025Dismissed
Abha Sinha Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0842
Code Of Criminal Procedure, 1973 - Section 243
High Courts22 Apr 2025Disposed Of
Mohan Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0841
Constitution Of India, 1950 - Article 226
High Courts22 Apr 2025Dismissed
Shahban Vs Sub-Divisional Magistrate And Another
Uttarakhand High Court · (2025) 04 UK CK 0839
Constitution Of India, 1950 - Article 226
High Courts22 Apr 2025Disposed Of
Hem Chandra Upreti Vs Secretary, District Level Development Authority, Nainital.
Uttarakhand High Court · (2025) 04 UK CK 0838
High Courts22 Apr 2025Disposed Of
Puja Vs State Of Uttarakhand And Three Others
Uttarakhand High Court · (2025) 04 UK CK 0837
Constitution Of India, 1950 - Article 14, 19, 21, 48A, 226
High Courts22 Apr 2025Disposed Of
Ramavatar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0836
Constitution Of India, 1950 - Article 226
High Courts22 Apr 2025Disposed Of
Ajai Mohan Aggarwal And Others Vs Executive Engineer, Public Works Department, Construction Division, Kashipur And Others
Uttarakhand High Court · (2025) 04 UK CK 0835
High Courts21 Apr 2025Disposed Of
Yaseen Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0834
Constitution Of India, 1950 - Article 226
High Courts21 Apr 2025Disposed Of
Gaurav Thuwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0833
Constitution Of India, 1950 - Article 226
High Courts21 Apr 2025Dismissed
Jyoti Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 04 UK CK 0832
Code Of Criminal Procedure, 1973 - Section 156(3)
High Courts21 Apr 2025Allowed
Anil Mehrotra Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 04 UK CK 0831
Indian Penal Code, 1860 - Section 201, 409, 420, 468, 471Constitution Of India, 1950 - Article 21