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Supreme Court Of India judgments

59,848 judgments · page 991 of 2,993

Supreme Court06 Jan 2010Dismissed

Boddella Babul Reddy Vs Public Prosecutor, High Court of A.P.

Supreme Court Of India · (2010) 1 ACR 340 : AIR 2010 SC 3231 : (2010) AIRSCW 679 : (2010) 1 JT 24 : (2010) 1 SCALE 60 : (2010) 3 SCC 648 : (2010) 1 SCR 149

Arms Act, 1959 — Section 25(1), 27Criminal Procedure Code, 1973 (CrPC) — Section 162Explosive Substances Act, 1908 — Section 3, 5
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Supreme Court06 Jan 2010Dismissed

Hari Kishan Vs State of Haryana

Supreme Court Of India · (2010) 1 ACR 334 : AIR 2010 SC 3215 : (2010) AIRSCW 622 : (2010) 58 BLJR 259 : (2010) CLT 868 : (2010) CriLJ 920 : (2010) 1 Crimes 55 : (2010) 1 JT 59 : (2010) OLR 868 : (2010) 1 SCALE 53 : (2010) 2 SCC 131 : (2010) 1 SCR 134 : (2010) 1 Supreme 78 : (2010

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
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Supreme Court06 Jan 2010Dismissed

Indresh Kumar Vs Ram Phal and Others

Supreme Court Of India · (2010) 1 ACR 385 : AIR 2010 SC 1132 : (2010) AIRSCW 693 : (2010) AIRSCW 5824 : (2010) 58 BLJR 145 : (2010) CriLJ 1234 : (2010) 1 JT 4 : (2010) 1 SCALE 40 : (2010) 2 SCC 241 : (2010) 1 SCR 185 : (2010) 2 UJ 632

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151Penal Code, 1860 (IPC) — Section 120B, 218, 323, 342, 367
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Supreme Court06 Jan 2010Dismissed

Harinarayan G. Bajaj Vs State of Maharashtra and Others

Supreme Court Of India · (2010) 1 ACR 379 : (2010) 58 BLJR 282 : (2010) 1 JT 10 : (2010) 1 SCALE 46 : (2010) 11 SCC 520 : (2011) 1 SCC(Cri) 207 : (2010) 1 SCR 171 : (2010) 2 UJ 623

Criminal Procedure Code, 1973 (CrPC) — Section 244, 244(1), 245, 246, 252Penal Code, 1860 (IPC) — Section 114, 34, 403, 406, 409
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Supreme Court06 Jan 2010Dismissed

Sunil Kumar and Another Vs State of U.P.

Supreme Court Of India · (2010) 1 ACR 350 : (2010) AIRSCW 6885 : (2010) 1 JT 1 : (2010) 1 SCALE 36 : (2010) 2 SCC 5 : (2010) 2 SCR 289

Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
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Supreme Court06 Jan 2010Dismissed

Mandal Revenue Officer Vs Goundla Venkaiah and Another

Supreme Court Of India · AIR 2010 SC 744 : (2010) 2 ALD 115 : (2010) 5 MLJ 134 : (2010) 1 SCALE 206 : (2010) 2 SCC 461

Andhra Pradesh (Telangana Area) Land Revenue Rules, 1951 — Rule 2Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 47Andhra Pradesh Land Encroachment Act, 1905 — Section 2, 2(1), 2(2
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Supreme Court05 Jan 2010Allowed

Gangula Mohan Reddy Vs State of Andhra Pradesh

Supreme Court Of India · (2010) 1 ACR 393 : AIR 2010 SC 327 : (2011) AIRSCW 12 : (2010) AIRSCW 337 : (2010) AIRSCW 6188 : (2011) AIRSCW 1435 : (2010) CLT 876 : (2010) CriLJ 2110 : (2010) 1 JT 17 : (2010) 1 OLR 779 : (2010) 1 RLW 639 : (2010) 1 SCALE 1 : (2010) 1 SCC 750 : (2010)

Indian Penal Code, 1860 — Section 107, 306, 309
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Supreme Court05 Jan 2010Allowed

Vijay Kumar Sharma @ Manju Vs Raghunandan Sharma @ Baburam and Others

Supreme Court Of India · (2010) 2 ALT 39 : (2010) 10 AWC 1969 Supp : (2010) 3 CTC 854 : (2010) 2 JT 155 : (2010) 3 MhLj 1 : (2010) 3 MLJ 507 : (2010) MPLJ 283 : (2010) 1 SCALE 688 : (2010) 2 SCC 486 : (2010) 2 SCR 582 : (2010) 1 UC 469

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 14, 14(1), 15Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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Supreme Court05 Jan 2010Dismissed

N.B.C.C. Ltd. Vs J.G. Engineering Pvt. Ltd.

Supreme Court Of India · AIR 2010 SC 640 : (2010) AIRSCW 6138 : (2010) AIRSCW 390 : (2010) 2 ALLMR 417 : (2010) 1 AWC 589 Supp : (2010) 1 JT 132 : (2010) 3 MhLj 18 : (2010) 2 MLJ 805 : (2010) MPLJ 310 : (2010) 1 SCALE 138 : (2010) 2 SCC 385 : (2010) 1 SCR 109 : (2010) 5 Supreme 6

Arbitration Act, 1940 — Section 28Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(8), 12(3), 13
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Supreme Court05 Jan 2010Dismissed

Sree Swayam Prakash Ashramam and Another Vs G. Anandavally Amma and Others

Supreme Court Of India · AIR 2010 SC 622 : (2010) AIRSCW 370 : (2010) 1 AWC 695 Supp : (2010) 2 CALLT 70 : (2010) 109 CLT 457 : (2010) 1 JT 123 : (2010) 2 MLJ 191 : (2010) 1 OLR 848 : (2010) 1 PLJR 180 : (2010) 1 SCALE 74 : (2010) 2 SCC 689 : (2010) 2 SCR 271 : (2010) 1 Supreme 2

Constitution of India, 1950 — Article 136Easements Act, 1882 — Section 13, 8
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Supreme Court05 Jan 2010Allowed

Skyline Education Institute (Pvt.) Ltd. Vs S.L. Vaswani and Another

Supreme Court Of India · AIR 2010 SC 3221 : (2010) AIRSCW 628 : (2010) AIRSCW 5905 : (2010) 2 ALLMR 427 : (2010) 1 AWC 684 Supp : (2010) 3 JT 136 : (2010) 42 PTC 217 : (2010) 1 SCALE 83 : (2010) 2 SCC 142 : (2010) 1 UC 503 : (2010) 1 UJ 323

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 136
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Supreme Court05 Jan 2010Dismissed

Harjinder Singh Vs Punjab State Warehousing Corporation

Supreme Court Of India · AIR 2010 SC 1116 : (2010) 4 AWC 4107 Supp : (2010) 124 FLR 700 : (2010) 1 JT 598 : (2010) 2 LLJ 277 : (2010) 3 MLJ 127 : (2010) 1 SCALE 613 : (2010) 3 SCC 192 : (2010) 1 SCC(L&S) 1146 : (2010) 1 SCR 591 : (2010) 2 SLR 15

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 12, 14, 15, 16, 17Industrial Disputes (Central) Rules, 1957 — Rule 77, 78
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Supreme Court05 Jan 2010Dismissed

State of Haryana and Others Vs Hem Lata Gupta and Others

Supreme Court Of India · AIR 2010 SC 629 : (2011) AIRSCW 3730 : (2010) AIRSCW 378 : (2010) 124 FLR 688 : (2010) 1 JT 35 : (2010) 1 SCALE 22 : (2010) 2 SCC 369 : (2010) 1 SCC(L&S) 393 : (2010) 2 SCR 22 : (2010) 2 SLJ 336 : (2010) 5 SLR 1 : (2010) 1 Supreme 33 : (2010) 1 UJ 292

Constitution of India, 1950 — Article 309Punjab Educational Service Class-III (School Cadre) Rules, 1955 — Rule 10
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Supreme Court05 Jan 2010Dismissed

Snehadeep Structures Private Limited Vs Maharashtra Small Scale Industries Development Corporation Limited

Supreme Court Of India · AIR 2010 SC 1497 : (2010) 2 ALLMR 445 : (2010) 10 AWC 1981 Supp : (2010) 5 BomCR 371 : (2010) 1 JT 70 : (2010) MPLJ 11 : (2010) 1 SCALE 108 : (2010) 3 SCC 34 : (2010) 2 SCR 76 : (2010) 2 UJ 688

Arbitration and Conciliation Act, 1996 — Section 11, 17, 31(7), 34, 34(2)Bombay High Court Rules — Rule 803B, 876Civil Procedure Code, 1908 (CPC) — Section 109, 110, 115, 4, 96
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Supreme Court05 Jan 2010Dismissed

Athar Hussain Vs Syed Siraj Ahmed and Others

Supreme Court Of India · AIR 2010 SC 1414 : (2010) AIRSCW 597 : (2010) AIRSCW 6565 : (2010) 2 ALT 19 : (2010) 2 AWC 1229 Supp : (2010) 2 BomCR 272 : (2010) 1 JT 86 : (2010) 3 KarLJ 1 : (2010) 2 MLJ 967 : (2010) MPLJ 503 : (2010) 3 RLW 2297 : (2010) 1 SCALE 95 : (2010) 2 SCC 654 :

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Guardians and Wards Act, 1890 — Section 12, 17, 17(1), 19, 7
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Supreme Court04 Jan 2010Disposed Of

Khanapuram Gandaiah Vs Administrative Officer and Others

Supreme Court Of India · AIR 2010 SC 615 : (2010) AIRSCW 363 : (2011) AIRSCW 245 : (2010) 2 ALD 52 : (2010) 1 AWC 703 Supp : (2010) 2 BomCR 258 : (2010) 109 CLT 858 : (2010) 1 CTC 342 : (2010) 1 CTC 355 : (2010) 1 GLH 691 : (2010) 1 JT 66 : (2010) 3 MhLj 6 : (2010) 1 MLJ 1319 : (

Right to Information Act, 2005 — Section 2, 6
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Supreme Court04 Jan 2010Partly Allowed

Ranjit Singh Vs State of Punjab

Supreme Court Of India · (2010) 12 SCC 506

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304, 305, 307, 333
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