Supreme Court20 Jan 2010Dismissed
Deputy Commissioner of Income Tax, Nashik Vs Shri Satpuda Tapi Parisar SSK Ltd.
Supreme Court Of India · (2010) 326 ITR 42 : (2010) 189 TAXMAN 81
Income Tax Act, 1961 — Section 28, 37, 40A(2)
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 988 of 2,993
Supreme Court20 Jan 2010Allowed
Commissioner of Income Tax, Mumbai Vs Emptee Poly-Yarn Pvt. Ltd.
Supreme Court Of India · (2011) AIRSCW 2455 : (2010) AIRSCW 895 : (2010) 109 CLT 554 : (2010) 229 CTR 1 : (2010) 172 ECR 87 : (2010) 250 ELT 321 : (2010) 320 ITR 665 : (2010) 1 JT 456 : (2010) 1 OLR 500 : (2010) 1 SCALE 571 : (2010) 2 SCC 720 : (2010) 1 Supreme 330 : (2010) 7 Sup
Central Excises and Salt Act, 1944 — Section 2(F)Income Tax Act, 1961 — Section 80IA
Supreme Court20 Jan 2010Dismissed
Union of India (UOI) Vs Harbans Singh Tuli and Sons Build. (P) Ltd.
Supreme Court Of India · AIR 2010 SC 738 : (2010) 2 PLJR 112 : (2010) 1 SCALE 548 : (2010) 13 SCC 252 : (2010) 1 UJ 483
Supreme Court20 Jan 2010Disposed Of
Commissioner of Income Tax Vs British Airways
Supreme Court Of India · (2010) 190 TAXMAN 304
Income Tax Act, 1961 — Section 192, 201, 201(1), 201(1A)
Supreme Court19 Jan 2010Allowed
Surendra Nath Pandey and Others Vs U.P. Cooperative Bank Ltd. and Another
Supreme Court Of India · (2011) 1 SCC(L&S) 217
Constitution of India, 1950 — Article 136
Supreme Court19 Jan 2010Disposed Of
S. Pal and Company Vs State of M.P. and Another
Supreme Court Of India · (2010) 01 SC CK 0101
Arbitration Act, 1940 — Section 30, 33
Supreme Court19 Jan 2010Dismissed
U.G. Hospitals Pvt. Ltd. Vs State of Haryana and Others
Supreme Court Of India · (2011) 1 SCALE 705
Supreme Court19 Jan 2010Dismissed
Mahesh Ratilal Shah Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2010 SC 676 : (2010) AIRSCW 901 : (2010) AIRSCW 7324 : (2010) 1 BC 480 : (2010) 2 BomCR 641 : (2010) 154 CompCas 48 : (2010) 1 CompLJ 670 : (2010) 1 JT 499 : (2010) 1 SCALE 535 : (2010) 2 SCC 706 : (2010) 98 SCL 65 : (2010) 1 SCR 784 : (2010) 1 Suprem
Arbitration and Conciliation Act, 1996 — Section 10, 2(4)Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11
Supreme Court19 Jan 2010dismissed
Union of India (UOI) Vs Raja Mohammed Amir Mohammad Khan
Supreme Court Of India · AIR 2010 SC 1026 : (2010) 3 BomCR 95 : (2010) 1 JT 380 : (2010) 1 SCALE 487 : (2010) 2 SCC 492 : (2010) 2 SCR 774 : (2010) 2 UJ 734
Enemy Property Act, 1968 — Section 18
Supreme Court19 Jan 2010Dismissed
Nantu Ranjan Paul Vs Steel Authority of India Ltd. and Others
Supreme Court Of India · (2011) AIRSCW 280 : (2010) 3 ALLMR 462 : (2010) 124 FLR 686 : (2010) 2 LLJ 3 : (2010) 1 SCALE 549 : (2010) 12 SCC 512 : (2011) 1 SCC(L&S) 242 : (2010) 1 SLR 630
Supreme Court19 Jan 2010Dismissed
Surendra Nath Pandey and Others Vs U.P. Co-operative Bank Ltd. and Another
Supreme Court Of India · (2011) 1 SCC(L&S) 217
Constitution of India, 1950 — Article 136
Supreme Court18 Jan 2010Dismissed
State of Uttaranchal Vs Balwant Singh Chaufal and Others
Supreme Court Of India · AIR 2010 SC 2550 : (2011) AIRSCW 2486 : (2010) 4 AWC 4306 Supp : (2010) 1 JT 329 : (2010) 2 MLJ 1127 : (2010) 1 OLR 380 : (2010) 1 RLW 506 : (2010) 1 SCALE 492 : (2010) 3 SCC 402 : (2010) 1 SCC(L&S) 807 : (2010) 2 SCR 678 : (2010) 1 SLR 581 : (2010) 6 Sup
Constitution of India, 1950 — Article 124, 14, 165, 183(3), 183(3)Federal Rules of Civil Procedure, 1983 — Rule 11Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 &mda
Supreme Court18 Jan 2010Disposed Of
Commissioner of Income Tax, Delhi Vs Kelvinator of India Limited
Supreme Court Of India · (2010) 228 CTR 488 : (2010) 320 ITR 561 : (2010) 1 JT 385 : (2010) 1 SCALE 484 : (2010) 2 SCC 723 : (2010) 1 SCR 768 : (2010) 187 TAXMAN 312 : (2010) 1 UJ 344
Income Tax Act, 1961 — Section 139, 147, 148, 149, 150
Supreme Court18 Jan 2010Disposed Of
Uttaranchal Pey Jal S.V.A.N. Nigam and Others Vs Arvind Garg and Another
Supreme Court Of India · (2010) 126 FLR 557 : (2010) 1 SCALE 569 : (2010) 12 SCC 510 : (2011) 1 SCC(L&S) 159 : (2010) 1 UD 19
Supreme Court15 Jan 2010Dismissed
Union of India (UOI) and Others Vs Brij Bhushan Sharma and Another
Supreme Court Of India · (2010) 13 SCC 328 : (2011) 1 SCC(L&S) 384
Supreme Court15 Jan 2010Dismissed
The BEST Workers Union Vs The State of Maharashtra and Others
Supreme Court Of India · AIR 2010 SC 3463 : (2010) 2 BomCR 309 : (2010) 1 SCALE 450 : (2010) 12 SCC 126
Maharashtra Regional and Town Planning Act, 1966 — Section 37, 37(1), 37(1A), 37(2)
Supreme Court15 Jan 2010Allowed
Union of India (UOI) and Another Vs Kartick Chandra Mondal and Another
Supreme Court Of India · AIR 2010 SC 3455 : (2010) AIRSCW 5725 : (2010) AIRSCW 743 : (2010) 4 AWC 4206 Supp : (2010) 124 FLR 574 : (2010) 1 JT 206 : (2010) 2 LLJ 581 : (2010) 158 PLR 710 : (2010) 1 SCALE 454 : (2010) 2 SCC 422 : (2010) 1 SCC(L&S) 385 : (2010) 2 SCR 1099 : (2010)
Constitution of India, 1950 — Article 14, 16, 166, 166(1)Contempt of Courts Act, 1971 — Section 2
Supreme Court15 Jan 2010Dismissed
Darshan Singh Vs State of Punjab and Another
Supreme Court Of India · (2010) 1 ACR 644 : AIR 2010 SC 1212 : (2010) AIRSCW 832 : (2010) 1 ALT(Cri) 244 : (2010) 58 BLJR 266 : (2010) CLT 441 : (2010) CriLJ 1393 : (2010) 1 Crimes 78 : (2010) 1 JT 306 : (2010) 1 NCC 673 : (2010) 1 OLR 258 : (2010) 1 SCALE 467 : (2010) 2 SCC 333
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
Supreme Court15 Jan 2010Allowed
Kaka @ Tilak Raj (Minor) tr. Father and Another Vs State of H.P. and Others
Supreme Court Of India · (2010) 1 ACR 642 : (2010) 1 JT 389 : (2010) 1 SCALE 464 : (2010) 3 SCC 399
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 193, 211, 34, 341, 342
Supreme Court15 Jan 2010Allowed
Ms. Nisha Priya Bhatia Vs Union of India (UOI) and Others
Supreme Court Of India · (2010) 126 FLR 556 : (2010) 1 JT 388 : (2010) 1 SCALE 463 : (2010) 4 SCC 159 : (2010) 1 SLR 642
Constitution of India, 1950 — Article 32