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Supreme Court Of India judgments

59,848 judgments · page 966 of 2,993

Supreme Court08 Jul 2010Disposed Of

Transmission Corporation of Andhra Pradesh Ltd. and Another Vs Sai Renewable Power Pvt. Ltd. and Others etc. etc.

Supreme Court Of India · (2010) ELR 697 : (2010) 7 JT 1 : (2011) 11 SCC 34 : (2010) 8 SCR 636 : (2010) 7 UJ 3299

Electricity Act, 2003 — Section 8, 52, 61, 62, 63, 64, 82(1), 86(1), 86(1)(b), 86(1)(d), 86(1)(k), 172(b), 185, 185(3)Andhra Pradesh Electricity Reform Act, 1998 — Section 11, 11(1)(c), 11(1)(e), 12, 17, 21, 26, 58, 82,Constitution Of India, 1950 — Article 136, 226
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Supreme Court08 Jul 2010Partly Allowed

Daiichi Sankyo Company Ltd. Vs Jayaram Chigurupati and Others

Supreme Court Of India · AIR 2010 SC 3089 : (2010) AIRSCW 4684 : (2010) 157 CompCas 380 : (2010) 3 CompLJ 297 : (2010) 6 JT 564 : (2010) 7 SCC 449 : (2010) 103 SCL 1 : (2010) 8 SCR 251 : (2010) 5 Supreme 482 : (2010) 6 UJ 3002

Companies Act, 1956 — Section 6Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 — Regulation 10, 11, 12, 14, 14(1)Securities and Exchange Board of India Act, 1992
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Supreme Court08 Jul 2010Dismissed

Sanatan Naskar and Another Vs State of West Bengal

Supreme Court Of India · AIR 2010 SC 3570 : (2010) 2 ALD(Cri) 572 : (2010) CriLJ 3871 : (2010) 8 JT 279 : (2010) 8 SCC 249 : (2010) 2 UC 1289 : (2010) 7 UJ 3682

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 313(4), 342Evidence Act, 1872 — Section 27
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Supreme Court08 Jul 2010Dismissed

Balwant Singh (Dead) Vs Jagdish Singh and Others

Supreme Court Of India · AIR 2010 SC 3043 : (2010) AIRSCW 4848 : (2010) 5 ALD 97 : (2010) 7 JT 398 : (2010) 5 LW 27 : (2010) 4 RLW 3517 : (2010) 8 SCC 685 : (2010) 8 SCR 597

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 9(2), Order 22 Rule 9(3)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15Limitation (Amendment) Act, 19
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Supreme Court07 Jul 2010Dismissed

Pradip Buragohain Vs Pranati Phukan

Supreme Court Of India · (2010) 4 GLT 17 : (2010) 6 JT 614 : (2010) 11 SCC 108 : (2010) 6 UJ 3098

Evidence Act, 1872 — Section 114Representation of the People Act, 1951 — Section 100, 116A
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Supreme Court07 Jul 2010Dismissed

K. Naina Mohamed (Dead) through L.Rs. Vs A.M. Vasudevan Chettiar (Dead) through L.Rs. and Others

Supreme Court Of India · (2010) 6 ALD 35 : (2010) AWC 5127 Supp : (2010) 6 JT 546 : (2010) MPLJ 348 : (2010) 7 SCC 603 : (2011) 1 UC 778

Code Of Civil Procedure, 1908 — Section 2(11), Order 22 Rule 2, Order 22 Rule 4, Order 1 Rule 9, Order 22 Rule 9(2), Order 22 Rule 10, Order 22 Rule 11Indian Succession Act, 1925 — Section 114Transfer Of Property Act, 1882 — Section 14, 54
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Supreme Court07 Jul 2010Allowed

Northern Mineral Ltd. Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 2010 SC 2829 : (2010) AIRSCW 4664 : (2010) 2 ALD(Cri) 944 : (2010) CriLJ 4414 : (2010) 7 JT 81 : (2010) 7 SCC 726 : (2010) 8 SCR 1 : (2010) 2 UC 1301 : (2010) 6 UJ 3089

Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Insecticides Act, 1968 — Section 22(6), 24(3), 24(4), 29, 30
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