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Supreme Court Of India judgments

59,848 judgments · page 959 of 2,993

Supreme Court10 Aug 2010Disposed Of

J.S. Sekhon Vs Union of India (UOI)

Supreme Court Of India · AIR 2010 SC 2887 : (2010) AIRSCW 4705 : (2010) AWC 5878 : (2010) 127 FLR 141 : (2010) 11 SCC 586 : (2010) 9 SCR 1025 : (2011) 1 SLJ 252 : (2010) 5 SLR 199 : (2010) 7 Supreme 256

Army Act, 1950 — Section 122, 122(1), 122(2), 130Army Rules, 1954 — Rule 44
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Supreme Court09 Aug 2010Allowed

Virendra Singh Vs State of Madhya Pradesh

Supreme Court Of India · (2011) 1 ALD(Cri) 464 : (2011) CriLJ 952 : (2010) 4 Crimes 136 : (2011) 1 JLJ 37 : (2010) 8 JT 319 : (2010) 8 SCC 407 : (2010) 9 SCR 772

Penal Code, 1860 (IPC) — Section 149, 23, 302, 33, 34
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Supreme Court09 Aug 2010Dismissed

Indian Bank Vs Blue Jaggers Estates Ltd. and Others

Supreme Court Of India · AIR 2010 SC 2980 : (2010) AIRSCW 4751 : (2010) 6 AWC 5663 : (2010) 3 BC 694 : (2010) 158 CompCas 357 : (2010) 3 CompLJ 606 : (2010) 8 JT 395 : (2011) 1 MLJ 132 : (2010) 8 SCC 129 : (2010) 7 Supreme 620

Civil Procedure Code, 1908 (CPC) — Section 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act,
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Supreme Court09 Aug 2010Dismissed

Atbir Vs Govt. of N.C.T. of Delhi

Supreme Court Of India · AIR 2010 SC 3477 : (2010) AIRSCW 5461 : (2010) 2 ALD(Cri) 907 : (2010) 4 Crimes 148 : (2010) 8 JT 372 : (2010) 9 SCC 1 : (2010) 9 SCR 993 : (2010) 7 Supreme 8

Criminal Procedure Code, 1973 (CrPC) — Section 129, 354(3), 37, 43Penal Code, 1860 (IPC) — Section 302, 307, 34
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Supreme Court09 Aug 2010Dismissed

Tata Memorial Hospital Workers Union Vs Tata Memorial Centre and Another

Supreme Court Of India · AIR 2010 SC 2943 : (2010) AIRSCW 4877 : (2010) 5 BomCR 497 : (2011) 128 FLR 761 : (2010) 8 JT 594 : (2010) 4 LLJ 830 : (2010) 8 SCC 480 : (2010) 9 SCR 723 : (2011) 1 SLJ 222

Bombay General Clauses Act, 1904 — Section 7Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 14, 246, 77
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Supreme Court09 Aug 2010Dismissed

Mrs. Zakiya Begum and Others Vs Mrs. Shanaz Ali and Others

Supreme Court Of India · AIR 2010 SC 3385 : (2010) AIRSCW 5065 : (2010) 8 JT 389 : (2010) 3 KCCR 2305 : (2010) 9 SCC 280 : (2010) 9 SCR 692

Karnataka Rent Control Act, 1961 — Section 21, 21(1)Karnataka Rent Control Act, 1999 — Section 2(3), 46(1), 6, 6(1), 69
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Supreme Court09 Aug 2010Dismissed

Lakhan Vs State of M.P.

Supreme Court Of India · (2010) 4 Crimes 200 : (2011) 1 GLH 1 : (2011) 1 JLJ 207 : (2010) 8 JT 363 : (2010) 8 SCC 514 : (2010) 9 SCR 705

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302
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Supreme Court06 Aug 2010Dismissed

Dinesh B. Patel and Others Vs State of Gujarat and Another

Supreme Court Of India · (2011) AIRSCW 2475 : (2010) AIRSCW 6923 : (2010) AIRSCW 5899 : (2011) 111 CLT 290 : (2011) 52 GLR 633 : (2010) 10 SCALE 103 : (2010) 11 SCC 125 : (2011) 1 SCC(Cri) 147 : (2010) 10 SCR 319

Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 25(4), 27, 34(1), 34(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
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Supreme Court05 Aug 2010Allowed

State of Karnataka Vs Dondusa Namasa Baddi

Supreme Court Of India · (2011) 111 CLT 108 : (2010) 9 JT 444 : (2011) 2 KarLJ 186 : (2010) 4 KCCR 226 : (2010) 12 SCC 495 : (2011) 1 SCC(Cri) 576 : (2010) 9 SCR 670

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 42(1), 42(2)
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Supreme Court05 Aug 2010Dismissed

Budh Ram and Others Vs Bansi and Others

Supreme Court Of India · (2010) 5 ALT 30 : (2010) 5 AWC 4353 Supp : (2010) 8 JT 115 : (2010) 4 LW 951 : (2011) 1 PLJR 91 : (2011) 1 RLW 499 : (2010) 7 SCALE 750 : (2010) 11 SCC 476 : (2010) 9 SCR 674

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 11, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4
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Supreme Court05 Aug 2010Disposed Of

Debashis Daw and Others Vs State of West Bengal

Supreme Court Of India · AIR 2010 SC 3633 : (2010) AIRSCW 5505 : (2010) AIRSCW 3131 : (2010) 8 JT 489 : (2010) 7 SCALE 769 : (2010) 9 SCC 111 : (2010) 9 SCR 654 : (2010) 7 Supreme 627 : (2010) 3 Supreme 130

Penal Code, 1860 (IPC) — Section 148, 149, 304, 324
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Supreme Court04 Aug 2010Disposed Of

Canara Bank Vs D.R.P. Sudharam

Supreme Court Of India · (2010) 326 ITR 42 : (2010) 189 TAXMAN 81

Canara Bank (Officers) Service Regulations, 1979 - Regulation 20(3)(i), Regulation 20(ii), Regulation 20(iii)
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