CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 942 of 2,993

Supreme Court29 Oct 2010Allowed

Prasanta Kumar Sarkar Vs Ashis Chatterjee and Another

Supreme Court Of India · AIR 2011 SC 274 : (2010) AIRSCW 6699 : (2011) CriLJ 302 : (2010) 12 JT 45 : (2011) 1 NCC 131 : (2011) 1 RLW 949 : (2010) 11 SCALE 408 : (2010) 7 Supreme 674 : (2011) 1 UC 115

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
Read judgment
Supreme Court29 Oct 2010Allowed

The Commissioner of Customs (GEN) Vs Abdulla Koyloth

Supreme Court Of India · (2010) 182 ECR 15 : (2010) 259 ELT 481 : (2010) 12 JT 267 : (2011) 1 RCR(Civil) 142 : (2010) 11 SCALE 495 : (2010) 13 SCC 473 : (2010) 10 UJ 5474

Customs Act, 1962 — Section 108, 111, 112, 130E, 14Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 2, 3, 4, 4(2), 5
Read judgment
Supreme Court28 Oct 2010Dismissed

Satya Narayan Tiwari @ jolly and Another Vs State of U.P.

Supreme Court Of India · (2010) AIRSCW 7144 : (2011) CriLJ 445 : (2010) 2 DMC 810 : (2010) 12 JT 154 : (2011) 1 NCC 275 : (2010) 11 SCALE 481 : (2010) 13 SCC 689 : (2011) 2 SCC(Cri) 393 : (2010) 7 Supreme 537 : (2010) 3 UC 2014

Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 113B
Read judgment
Supreme Court27 Oct 2010Allowed

State of Uttaranchal (now known as State of Uttarakhand) and Others Vs Khurana Brothers

Supreme Court Of India · AIR 2011 SC 224 : (2010) AIRSCW 6642 : (2011) 2 AWC 1467 : (2011) 2 CHN 153 Supp : (2010) 12 JT 323 : (2011) 1 KLJ 16 : (2011) 1 LW 97 : (2011) 3 MLJ 999 : (2011) 1 PLJR 26 : (2011) 112 RD 504 : (2010) 11 SCALE 348 : (2010) 2 UD 393 : (2010) 10 UJ 5103

Sales of Goods Act, 1930 — Section 4Stamp Act, 1899 — Section 2(10), 2(14), 3, 3(18), 47AUttar Pradesh Rosin and other Forest Produce (Trade Regulation) Act, 1976 — Section 10
Read judgment
Supreme Court27 Oct 2010Dismissed

Amina Beevi Vs Thachi and Others The State Bank of Travancore, Alwaye Branch, represented by its Branch Manager Vs Tachil and Others

Supreme Court Of India · AIR 2011 SC 244 : (2010) AIRSCW 6664 : (2011) 1 CALLT 36 : (2010) 11 JT 543 : (2010) 8 KLT 497 : (2010) 11 SCALE 372 : (2010) 12 SCC 679 : (2010) 7 Supreme 715 : (2010) 10 UJ 4839

Civil Procedure Code, 1908 (CPC) — Section 100, 9Kerala Land Reforms Act, 1963 — Section 125, 125(3), 125(4), 125(5), 13A
Read judgment
Supreme Court27 Oct 2010Dismissed

Ranjit Singh and Others Vs State of Madhya Pradesh

Supreme Court Of India · AIR 2011 SC 255 : (2011) 1 CALLT 66 : (2011) CriLJ 283 : (2010) 12 JT 167 : (2011) 1 RCR(Criminal) 44 : (2011) 1 RLW 936 : (2010) 11 SCALE 391 : (2011) 4 SCC 336 : (2011) 2 SCC(Cri) 227 : (2011) 1 UC 103

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Evidence Act, 1872 — Section 155, 157, 32Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
Read judgment
Supreme Court26 Oct 2010Allowed

Anjani Chaudhary Vs State of Bihar

Supreme Court Of India · AIR 2011 SC 292 : (2010) AIRSCW 6718 : (2011) 59 BLJR 1755 : (2011) CriLJ 318 : (2011) 1 JCC 468 : (2011) 1 RCR(Criminal) 391 : (2010) 11 SCALE 388 : (2011) 2 SCC 747 : (2011) 1 SCC(Cri) 887 : (2010) 7 Supreme 678 : (2011) 1 UC 71

Penal Code, 1860 (IPC) — Section 302, 34
Read judgment
Supreme Court26 Oct 2010Dismissed

Minor Marghesh K. Parikh Vs Dr. Mayur H. Mehta

Supreme Court Of India · AIR 2011 SC 249 : (2010) AIRSCW 6670 : (2011) 1 AWC 714 Supp : (2011) 2 BomCR 646 : (2010) 11 JT 453 : (2010) 11 SCALE 313 : (2011) 1 SCC 31 : (2010) 10 UJ 4872

Consumer Protection Act, 1986 — Section 19Penal Code, 1860 (IPC) — Section 304A, 34
Read judgment