Supreme Court06 Jan 2011Dismissed

Laxmichand @ Balbutya Vs State of Maharashtra

Supreme Court Of India · (2011) 1 ACR 827 : (2012) 2 ALT(Cri) 136 : (2011) 1 Crimes 197 : (2011) 1 JCC 256 : (2011) 1 JCR 250 : (2011) 1 JT 79 : (2011) 1 NCC 330 : (2011) 2 RCR(Criminal) 24 : (2011) 1 SCALE 120 : (2011) 2 SCC 128 : (2011) 1 SCC(Cri) 621 : (2011) 1 SCR 124

Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 302, 304Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
Supreme Court06 Jan 2011Allowed

Surendera Mishra Vs State of Jharkhand

Supreme Court Of India · (2011) 1 ACR 356 : AIR 2011 SC 627 : (2012) AIRSCW 2532 : (2011) CriLJ 1161 : (2011) 1 Crimes 192 : (2011) 1 JCC 427 : (2011) 1 JCR 219 : (2011) 1 JT 83 : (2011) 2 KCCR 78 SN : (2011) 2 PLJR 29 : (2011) 1 RCR(Criminal) 416 : (2011) 2 RLW 1410 : (2011) 1 S

Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
Supreme Court05 Jan 2011Disposed Of

Mangesh Vs State of Maharashtra

Supreme Court Of India · (2011) 1 ACR 813 : AIR 2011 SC 637 : (2011) AIRSCW 463 : (2011) CriLJ 1166 : (2011) 1 Crimes 152 : (2011) 1 JCC 330 : (2011) 1 JT 15 : (2011) 2 KCCR 79 SN : (2011) 1 SCALE 57 : (2011) 2 SCC 123 : (2011) 1 SCC(Cri) 616 : (2011) 1 SCR 72 : (2011) 1 Supreme

Penal Code, 1860 (IPC) — Section 302, 304, 307
Supreme Court05 Jan 2011Allowed

Raju @ Sheikha Mohamed Sharif Vs State of Maharashtra and Another

Supreme Court Of India · (2011) 1 ACR 367 : (2011) AIRSCW 1426 : (2011) 1 AWC 2.39 Supp : (2011) 2 CALLT 43 : (2011) 1 Crimes 156 : (2011) 2 GLH 1025 : (2011) 2 GLR 1025 : (2011) 1 JT 95 : (2011) 1 RCR(Civil) 886 : (2011) 1 RCR(Criminal) 785 : (2011) 1 RLW 541 : (2011) 1 SCALE 67

Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
Supreme Court05 Jan 2011Dismissed

Narwinder Singh Vs State of Punjab

Supreme Court Of India · (2011) 1 ACR 350 : AIR 2011 SC 686 : (2011) AIRSCW 557 : (2011) 2 ALD(Cri) 36 : (2011) 1 Crimes 200 : (2011) 2 DMC 474 : (2011) 1 JCC 334 : (2011) 1 JT 89 : (2011) 2 KCCR 84 SN : (2011) 1 NCC 623 : (2011) 3 PLJR 272 : (2011) 1 RCR(Criminal) 427 : (2011) 1

Criminal Procedure Code, 1973 (CrPC) — Section 221(1), 221(2), 222, 313, 464(1)Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 306, 498A
Supreme Court05 Jan 2011Disposed Of

Industrial Investment Bank of India Ltd. Vs Jain Cables Pvt. Ltd. and Others

Supreme Court Of India · AIR 2011 SC 658 : (2011) AIRSCW 587 : (2011) AIRSCW 2296 : (2011) 1 AWC 598 Supp : (2011) 1 CHN 270 Supp : (2011) 1 JT 26 : (2011) 1 MLJ 552 : (2011) 1 SCALE 61 : (2011) 2 SCC 218 : (2011) 1 SCR 82 : (2011) 2 Supreme 667 : (2011) 1 Supreme 18 : (2011) 1 U

Industrial Reconstruction Bank (Transfer of Undertaking and Repeal) Act, 1997 — Section 13, 13(2), 3, 4, 4(4)Industrial Reconstruction Bank of India Act, 1984 — Section 18, 2, 3(1), 36, 37Transfer of Property Act, 1882 &m
Supreme Court05 Jan 2011Dismissed

Kailas and Others Vs State of Maharashtra T.R. Taluka P.S.

Supreme Court Of India · (2011) 1 ACR 807 : AIR 2011 SC 598 : (2011) AIRSCW 3704 : (2011) 1 Crimes 138 : (2011) 2 GLH 994 : (2011) 2 GLR 994 : (2011) 1 JCC 461 : (2011) 1 JT 19 : (2011) 1 RCR(Criminal) 431 : (2011) 1 SCALE 40 : (2011) 1 SCC(Cri) 401 : (2011) 1 SCR 94 : (2011) 1 S

Constitution of India, 1950 — Article 14, 15, 16, 17, 19Penal Code, 1860 (IPC) — Section 323, 34, 354, 452, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
Supreme Court05 Jan 2011Dismissed

M. Nageshwar Rao Vs State of Andhra Pradesh

Supreme Court Of India · (2011) 1 ACR 818 : (2011) 1 AWC 2.37 Supp : (2011) 1 Crimes 145 : (2011) 1 JCC 432 : (2011) 1 JCR 233 : (2011) 1 JT 31 : (2011) 1 NCC 601 : (2011) 4 RCR(Criminal) 225 : (2011) 1 RLW 554 : (2011) 1 SCALE 99 : (2011) 2 SCC 188 : (2011) 1 SCC(Cri) 646 : (201

Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 302, 304B, 306, 498A
Supreme Court05 Jan 2011Dismissed

Indo Rama Synthetics (I) Ltd. Vs Commissioner of Income Tax , New Delhi

Supreme Court Of India · (2011) AIRSCW 1356 : (2011) 237 CTR 217 : (2011) 330 ITR 363 : (2011) 1 JT 65 : (2011) 1 SCALE 47 : (2011) 2 SCC 168 : (2011) 1 SCR 853 : (2011) 4 Supreme 562 : (2011) 196 TAXMAN 539

Companies Act, 1956 — Section 210, 211, 33ACFinance Act, 2000 — Section 115JBFinance Act, 2007 — Section 10, 10A, 10B, 11, 115J
Supreme Court04 Jan 2011Allowed

State of U.P. and Others Vs Combined Chemicals Company Private Limited

Supreme Court Of India · (2011) 6 ADJ 850 : (2011) AIRSCW 439 : (2011) 1 ARBLR 91 : (2011) 3 AWC 2536 : (2011) 112 CLT 213 : (2011) 1 JT 179 : (2011) 1 KLJ 22 : (2011) 2 RCR(Civil) 849 : (2011) 1 SCALE 85 : (2011) 2 SCC 151 : (2011) 1 Supreme 99 : (2011) 1 UJ 245

Arbitration Act, 1940 — Section 11, 16, 20, 7Arbitration and Conciliation Act, 1996 — Section 11(4), 7Constitution of India, 1950 — Article 299
Supreme Court04 Jan 2011Dismissed

Himanshu @ Chintu Vs State of NCT of Delhi

Supreme Court Of India · (2011) 1 ACR 342 : (2012) 2 ALT(Cri) 101 : (2011) 1 AWC 235 Supp : (2011) 1 Crimes 157 : (2011) 121 DRJ 513 : (2011) 1 JCR 281 : (2011) 1 JT 123 : (2011) 3 PLJR 253 : (2011) 1 RCR(Criminal) 405 : (2011) 1 SCALE 30 : (2011) 2 SCC 36 : (2011) 1 SCC(Cri) 593

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 154
Supreme Court04 Jan 2011Dismissed

Shanker Raju Vs Union of India (UOI)

Supreme Court Of India · (2011) AIRSCW 426 : (2011) 2 ALD 69 : (2011) 1 ALLMR 957 : (2011) 1 AWC 584 Supp : (2011) 271 ELT 492 : (2011) 3 JCR 38 : (2011) 1 JT 49 : (2011) 3 MLJ 181 : (2011) 1 SCALE 70 : (2011) 2 SCC 132 : (2011) 1 SCC(L&S) 161 : (2011) 2 SCR 1 : (2011) 1 Supreme

Administrative Tribunals (Amendment) Act, 2006 — Section 10A, 6(2), 8Administrative Tribunals (Amendment) Act, 2007 — Section 8Administrative Tribunals Act, 1985 — Section 10, 10A, 12(2), 6, 8