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Supreme Court Of India judgments

59,848 judgments · page 910 of 2,993

Supreme Court13 Apr 2011Allowed

Surendra Vs State of Rajasthan.

Supreme Court Of India · (2013) 1 AJR 477 : (2012) CriLJ 2096

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court13 Apr 2011Allowed

P.H. Paul Manoj Pandian Vs Mr. P. Veldurai

Supreme Court Of India · AIR 2011 SC 1660 : (2011) AIRSCW 2623 : (2011) 4 JT 567 : (2011) 4 KCCR 359 SN : (2011) 5 MhLj 805 : (2011) 2 RCR(Civil) 723 : (2011) 4 SCALE 596 : (2011) 5 SCC 214 : (2011) 5 SCR 254 : (2011) 3 Supreme 185 : (2011) 2 UJ 1430

Constitution of India, 1950 — Article 162Madras High Court (Election Petition) Rules, 1967 — Rule 2Representation of the People Act, 1951 — Section 9A, 100(1)(a), 116A, 80, 81, 82, 84
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Supreme Court11 Apr 2011Dismissed

State of Uttaranchal Vs Golden Forest Co. (P) Ltd.

Supreme Court Of India · AIR 2011 SC 1723 : (2011) AIRSCW 5408 : (2011) AIRSCW 2567 : (2011) 4 AWC 4210 : (2011) 6 JT 619 : (2011) 4 SCALE 512 : (2011) 4 Supreme 602 : (2011) 6 Supreme 101 : (2011) 1 UD 279

Uttar Pradesh Reorganisation Act, 2000 — Section 91Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154(1), 166, 167, 167(2)
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Supreme Court11 Apr 2011Allowed

Kuldip Yadav and Others Vs State of Bihar

Supreme Court Of India · AIR 2011 SC 1737 : (2011) 2 ALD(Cri) 112 : (2011) 59 BLJR 929 : (2011) CriLJ 2640 : (2011) 3 JCR 116 : (2011) 4 JT 436 : (2011) 3 KCCR 309 SN : (2011) 3 PLJR 25 : (2011) 2 RCR(Criminal) 820 : (2011) 4 SCALE 543 : (2011) 5 SCC 324 : (2011) 2 SCC(Cri) 632 :

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 210, 210(2), 210(3)Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 302
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Supreme Court11 Apr 2011Allowed

Kulvinder Singh and Another Vs State of Haryana

Supreme Court Of India · AIR 2011 SC 1777 : (2011) AIRSCW 2394 : (2011) 2 ALD(Cri) 102 : (2011) CriLJ 2633 : (2011) 2 Crimes 192 : (2011) 3 JCR 108 : (2011) 4 JT 512 : (2011) 3 KCCR 283 SN : (2011) 2 NCC 56 : (2011) 4 SCALE 520 : (2011) 5 SCC 258 : (2011) 2 SCC(Cri) 608 : (2011)

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court11 Apr 2011Allowed

Sri Nagarajappa Vs The Divisional Manager, The Oriental Insurance Co. Ltd.

Supreme Court Of India · (2011) ACJ 1434 : AIR 2011 SC 1785 : (2011) AIRSCW 2609 : (2011) 3 ALLMR 415 : (2011) 4 AWC 3613 : (2011) 3 JCR 35 : (2011) 4 JT 211 : (2011) 2 KLJ 14 : (2011) 163 PLR 186 : (2011) 2 RCR(Civil) 720 : (2011) 2 RLW 1490 : (2011) 4 SCALE 515 : (2011) 13 SCC

Motor Vehicles Act, 1988 — Section 166, 168, 169
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Supreme Court11 Apr 2011Allowed

Commissioner of Trade Tax, U.P. Vs Varun Beverages Limited

Supreme Court Of India · (2012) AIRSCW 502 : (2012) AIRSCW 3805 : (2011) 185 ECR 259 : (2011) 267 ELT 147 : (2011) 4 JT 466 : (2011) 4 SCALE 625 : (2011) 11 SCC 308 : (2011) 3 Supreme 234 : (2011) 40 VST 240

Industries (Development and Regulation) Act, 1951 — Section 11BSales Tax Act — Section 4AUttar Pradesh Trade Tax Act, 1948 — Section 4, 4A, 4A(4)
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Supreme Court11 Apr 2011Allowed

Sunita Kumari Kashyap Vs State of Bihar and Another

Supreme Court Of India · (2011) 2 ACR 1611 : AIR 2011 SC 1674 : (2011) AIRSCW 2481 : (2011) 59 BLJR 1194 : (2011) CriLJ 2667 : (2011) 2 Crimes 181 : (2011) 3 JCC 1932 : (2011) 4 JT 236 : (2011) 3 KCCR 264 SN : (2011) 2 NCC 127 : (2011) 2 PLJR 191 : (2011) 3 RCR(Criminal) 26 : (20

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
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Supreme Court11 Apr 2011Allowed

Devinder Singh Vs Municipal Council, Sanaur

Supreme Court Of India · AIR 2011 SC 2532 : (2011) AIRSCW 3455 : (2011) 3 ALLMR 1008 : (2011) 5 AWC 4597 : (2011) 130 FLR 337 : (2011) 5 JT 333 : (2011) 3 LLJ 1 : (2011) LLR 785 : (2011) 4 MPLJ 62 : (2011) 4 SCALE 631 : (2011) 6 SCC 584 : (2011) 2 SCC(L&S) 153 : (2011) 2 UJ 1612

Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 17B, 2, 25, 25F, 25G
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Supreme Court11 Apr 2011Dismissed

Thirumalai Chemicals Limited Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2011 SC 1725 : (2011) AIRSCW 2641 : (2011) 5 AWC 4585 : (2012) 1 BomCR 790 : (2011) 102 CLA 269 : (2011) 163 CompCas 380 : (2011) 3 CompLJ 46 : (2011) 268 ELT 296 : (2011) 4 JT 453 : (2011) 4 KCCR 395 SN : (2011) 3 RCR(Civil) 20 : (2011) 4 SCALE 642 :

Constitution of India, 1950 — Article 226, 227Foreign Exchange Management Act, 1999 — Section 13, 19, 19(1), 19(2), 45(5)Foreign Exchange Regulation Act, 1973 — Section 50, 51, 52, 52(1), 52(2)
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Supreme Court08 Apr 2011Dismissed

Rajendra Harakchand Bhandari and Others Vs State of Maharashtra and Another

Supreme Court Of India · (2011) 2 ACR 1601 : AIR 2011 SC 1821 : (2011) AIRSCW 2653 : (2012) 2 ALT(Cri) 251 : (2012) BomCR(Cri) 464 : (2011) CriLJ 2891 : (2011) 2 Crimes 160 : (2011) 4 JT 137 : (2011) 4 KCCR 394 SN : (2011) 3 PLJR 74 : (2011) 2 RCR(Criminal) 614 : (2011) 3 RLW 224

Criminal Procedure Code, 1973 (CrPC) — Section 320(9)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 332
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