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Supreme Court Of India judgments

59,848 judgments · page 907 of 2,993

Supreme Court26 Apr 2011Allowed

Bansal Wire Industries Ltd. and Another Vs State of U.P. and Others

Supreme Court Of India · (2011) AIRSCW 3177 : (2011) 185 ECR 271 : (2011) 269 ELT 145 : (2011) 5 JT 262 : (2011) 5 SCALE 23 : (2011) 6 SCC 545 : (2011) 4 Supreme 593 : (2011) 2 UJ 1760

Central Sales Tax Act, 1956 — Section 14, 15, 2Uttar Pradesh Trade Tax Act, 1948 — Section 10B, 21, 21(2), 3A(1)Uttar Pradesh Trade Tax Rules, 1948 — Rule 41(8)
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Supreme Court26 Apr 2011Disposed Of

Mritunjoy Sett (D) by L.Rs. Vs Jadunath Basak (D) by L.Rs.

Supreme Court Of India · AIR 2011 SC 2496 : (2011) AIRSCW 2974 : (2011) 3 CHN 110 Supp : (2011) 5 JT 358 : (2011) 2 RCR(Civil) 894 : (2011) 5 SCALE 32 : (2011) 11 SCC 402 : (2011) 5 SCR 884 : (2011) 3 Supreme 496 : (2011) 2 UJ 1864

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 17, 32(2)Transfer of Property Act, 1882 — Section 106
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Supreme Court25 Apr 2011Dismissed

U.P. Avas Evam Vikas Parishad Vs Sheo Narain Kushwaha and Others

Supreme Court Of India · (2011) AIRSCW 2798 : (2011) 5 AWC 4488 : (2011) 4 CTC 213 : (2011) 5 JT 364 : (2011) 2 KLJ 24 : (2011) 3 LW 170 : (2011) 5 MhLj 312 : (2011) 114 RD 183 : (2011) 5 SCALE 260 : (2011) 6 SCC 456 : (2011) 5 SCR 869 : (2011) 4 UJ 2220 : (2011) 3 UPLBEC 2059

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 11(1), Order 41 Rule 11(4), 96Land Acquisition Act, 1894 — Section 54
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Supreme Court25 Apr 2011Allowed

Union of India (UOI) and Others Vs Master Construction Co.

Supreme Court Of India · (2011) AIRSCW 4610 : (2011) AIRSCW 2669 : (2011) 2 ARBLR 105 : (2011) 4 AWC 3629 : (2011) 3 CHN 100 Supp : (2011) 2 CompLJ 520 : (2011) 5 JT 244 : (2011) 5 MhLj 835 : (2011) 3 RCR(Civil) 526 : (2011) 5 SCALE 165 : (2011) 12 SCC 349 : (2011) 5 SCR 853 : (2

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
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Supreme Court21 Apr 2011Disposed Of

State of Tamil Nadu and Another Vs India Cements Ltd. and Another

Supreme Court Of India · (2011) AIRSCW 2699 : (2011) 185 ECR 106 : (2011) 5 JT 143 : (2011) 4 SCALE 843 : (2011) 13 SCC 247 : (2011) 3 Supreme 382 : (2011) 2 UJ 1454 : (2011) 40 VST 225

Central Excises and Salt Act, 1944 — Section 37BCentral Sales Tax Act, 1956 — Section 8(5), 9(2)Customs Act, 1962 — Section 151A
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Supreme Court21 Apr 2011Allowed

Amrik Singh Lyallpuri Vs Union of India (UOI) and Others

Supreme Court Of India · (2011) AIRSCW 2709 : (2011) 179 DLT 168 : (2011) 5 JT 129 : (2011) 4 SCALE 854 : (2011) 6 SCC 535 : (2011) 3 Supreme 393

Delhi Municipal Corporation Act, 1957 — Section 111, 111(3), 167(12A), 343, 347A, 347B, 347D, 347C, 347E, 347(1)(2)New Delhi Municipal Council Act, 1994 — Section 253, 253(3), 256, 257, 355Indian Penal Code, 1860 — Section 193, 196, 228
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Supreme Court21 Apr 2011Allowed

Dr. Shehla Burney and Others Vs Syed Ali Mossa Raza (Dead) by L.Rs. and Others

Supreme Court Of India · (2011) AIRSCW 2694 : (2011) 4 AWC 3624 : (2011) 5 JT 137 : (2011) 3 LW 62 : (2011) 5 MhLj 340 : (2011) 4 MPLJ 40 : (2011) 164 PLR 127 : (2011) 3 RCR(Civil) 345 : (2011) 113 RD 456 : (2011) 4 SCALE 838 : (2011) 6 SCC 529 : (2011) 3 Supreme 401

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 5, Order 7 Rule 7, 100Limitation Act, 1963 — Article 65
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Supreme Court21 Apr 2011Allowed

CBI, Hyderabad Vs Subramani Gopalakrishnan and Another

Supreme Court Of India · (2011) 2 Crimes 229 : (2011) 3 JCC 1823 : (2011) 5 JT 121 : (2011) 2 RCR(Criminal) 946 : (2011) 5 SCALE 12 : (2011) 5 SCC 296 : (2011) 2 SCC(Cri) 618 : (2011) 5 SCR 824 : (2011) 2 UC 1320

Penal Code, 1860 (IPC) — Section 120B, 409, 419, 420, 467
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Supreme Court21 Apr 2011Dismissed

Fahim Khan Vs State of Bihar Now Jharkhand

Supreme Court Of India · (2011) AIRSCW 2747 : (2011) 2 Crimes 225 : (2011) 2 GLH 227 : (2011) 3 JCR 101 : (2011) 4 SCALE 796 : (2011) 3 Supreme 427

Criminal Procedure Code, 1973 (CrPC) — Section 157(3), 313Penal Code, 1860 (IPC) — Section 302
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Supreme Court20 Apr 2011Allowed

Md. Mannan @ Abdul Mannan Vs State of Bihar

Supreme Court Of India · (2011) 59 BLJR 1201 : (2012) BomCR(Cri) 574 : (2011) 2 Crimes 216 : (2011) 3 JCR 103 : (2011) 5 JT 167 : (2011) 3 PLJR 1 : (2011) 2 RCR(Criminal) 874 : (2011) 4 SCALE 809 : (2011) 5 SCC 317 : (2011) 2 SCC(Cri) 626 : (2011) 5 SCR 518 : (2011) 2 UC 1314 : (

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 366, 376
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