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Supreme Court Of India judgments

59,848 judgments · page 876 of 2,993

Supreme Court11 Oct 2011Dismissed

Dayaram Vs Sudhir Batham and Others

Supreme Court Of India · (2011) 6 CTC 192 : (2011) 12 JT 174 : (2011) 11 SCALE 448 : (2011) 6 UJ 3938

Civil Procedure Code, 1908 (CPC) — Section 100, 9Constitution of India, 1950 — Article 136, 14, 141, 142, 144Criminal Law (Amendment) Act, 1952 — Section 6(1), 7(1)
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Supreme Court10 Oct 2011Dismissed

Mohd. Imran Khan Vs State (Govt. of NCT of Delhi)

Supreme Court Of India · (2011) 3 ACR 3452 : (2012) 2 ALT(Cri) 217 : (2012) BomCR(Cri) 817 : (2012) CriLJ 693 : (2011) 4 Crimes 205 : (2012) 1 JCR 50 : (2011) 13 JT 159 : (2011) 2 NCC 762 : (2012) 1 RCR(Criminal) 75 : (2011) 11 SCALE 376 : (2011) 10 SCC 192 : (2011) 6 UJ 4277

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 315Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 376, 506
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Supreme Court30 Sept 2011Allowed

Sham @ Kishor Bhaskarrao Matkari Vs The State of Maharashtra

Supreme Court Of India · AIR 2012 SC 301 : (2011) AIRSCW 5600 : (2012) BomCR(Cri) 533 : (2012) 1 MLJ 136 : (2012) 1 NCC 208 : (2011) 4 RCR(Criminal) 750 : (2011) 11 SCALE 206 : (2011) 11 SCR 744

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 307
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Supreme Court30 Sept 2011Allowed

Union of India (UOI) Vs Hassan Ali Khan and Another

Supreme Court Of India · (2012) 1 ACR 1054 : (2012) BomCR(Cri) 261 : (2012) CriLJ 630 : (2012) 2 GLR 1009 : (2012) 1 MLJ 364 : (2012) 1 NCC 187 : (2011) 4 RCR(Criminal) 427 : (2011) 11 SCALE 302 : (2011) 109 SCL 615 : (2011) 11 SCR 778 : (2011) 6 UJ 4268

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439(2)Evidence Act, 1872 — Section 27Foreign Exchange Management Act, 1999 — Section 3A, 4
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Supreme Court30 Sept 2011Allowed

Om Prakash and Another Vs Union of India (UOI) and Another

Supreme Court Of India · (2012) 1 ACR 1062 : AIR 2012 SC 545 : (2012) AIRSCW 112 : (2012) CriLJ 779 : (2011) 187 ECR 363 : (2011) 272 ELT 321 : (2011) 4 KLT 100 SN : (2011) 2 LW(Cri) 497 : (2012) 1 MLJ 104 : (2011) 11 SCALE 310 : (2011) 6 UJ 4111

Central Excises and Salt Act, 1944 — Section 13, 18, 19, 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 109, 110, 116(3), 155, 173Customs Act, 1962 — Section 104, 104(3), 104(4), 132, 133
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Supreme Court30 Sept 2011Dismissed

State of Haryana Vs Mukesh Kumar and Others

Supreme Court Of India · AIR 2012 SC 559 : (2012) AIRSCW 276 : (2012) 2 ALD 101 : (2012) 1 ALT 1 : (2012) 1 AWC 997 : (2012) 3 CHN 168 : (2011) 3 GLH 592 : (2011) 4 KLT 63 SN : (2011) 5 LW 725 : (2012) 1 RCR(Civil) 17 : (2012) 2 RLW 1280 : (2011) 11 SCALE 266 : (2011) 10 SCC 404

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Supreme Court30 Sept 2011Dismissed

Pankaj Mahajan Vs Dimple @ Kajal

Supreme Court Of India · (2012) 1 ALLMR 473 : (2012) 1 AWC 983 : (2012) 1 CHN 34 Supp : (2012) 3 CTC 75 : (2011) 3 GLH 513 : (2012) 2 JCR 8 : (2011) 13 JT 50 : (2011) 4 KLJ 528 : (2012) 1 MLJ 146 : (2012) 1 PLJR 252 : (2011) 4 RCR(Civil) 534 : (2011) 11 SCALE 278 : (2011) 12 SCC

Hindu Marriage Act, 1955 — Section 13, 13(1)
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Supreme Court30 Sept 2011Disposed Of

State of Rajasthan and Others Vs Shankar Lal Parmar

Supreme Court Of India · AIR 2012 SC 1913 : (2012) AIRSCW 2370 : (2013) 1 AJR 613 : (2013) 1 AWC 135 : (2011) 131 FLR 944 : (2011) 4 KLT 93 SN : (2012) 2 MLJ 314 : (2011) 11 SCALE 360 : (2011) 11 SCR 762 : (2013) 1 WBLR 459

Constitution of India, 1950 — Article 14
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Supreme Court29 Sept 2011Dismissed

Union of India (UOI) through its Secretary Ministry of Defence Vs Rabinder Singh

Supreme Court Of India · (2012) 1 ACR 1047 : AIR 2012 SC 247 : (2011) 131 FLR 919 : (2012) 1 JCC 277 : (2012) 1 MLJ 708 : (2011) 4 RCR(Criminal) 522 : (2011) 11 SCALE 231 : (2012) 12 SCC 787 : (2011) 6 UJ 4321

Army Act, 1950 — Section 153, 154, 164, 191, 3Army Rules, 1954 — Rule 177, 23, 30(4), 42Penal Code, 1860 (IPC) — Section 120B, 24, 3, 44, 464
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