Supreme Court03 Nov 2011Dismissed
Ashok Kumar Magabhai Vankar Vs State of Gujarat
Supreme Court Of India · (2012) CriLJ 685
Penal Code, 1860 (IPC) — Section 300, 302, 304
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 872 of 2,993
Supreme Court03 Nov 2011Disposed Of
Poonam and Others Vs Harish Kumar and Another
Supreme Court Of India · (2012) 1 AWC 16 Supp : (2012) 1 CHN 16 Supp : (2012) 1 LW 409 : (2012) 1 PLJR 187 : (2012) 166 PLR 1 : (2011) 4 RCR(Civil) 829 : (2012) 1 RLW 63 : (2011) 2 SCALE 373 : (2012) 12 SCC 527
Constitution of India, 1950 — Article 136
Supreme Court02 Nov 2011Dismissed
Ramji Veerji Patel and Others Vs Revenue Divisional Officer and Others
Supreme Court Of India · (2012) 2 ALD 1 : (2012) 1 AWC 7 Supp : (2012) 5 BomCR 584 : (2012) 3 CTC 325 : (2012) 2 GLR 1398 : (2011) 13 JT 23 : (2012) 1 LW 144 : (2012) 2 MhLj 522 : (2012) 1 MLJ 795 : (2011) 2 SCALE 364
Companies Act, 1956 — Section 3, 617Constitution of India, 1950 — Article 142, 300ALand Acquisition (Amendment) Act, 1984 — Section 3
Supreme Court02 Nov 2011Disposed Of
Manoj Rathaur Vs Anil Raheja and Others
Supreme Court Of India · (2012) ACJ 1459
Motor Vehicles Act, 1988 — Section 166, 173(1)
Supreme Court02 Nov 2011Dismissed
Jharkhand State Mineral Dev. Corpn. and Others Vs Lakhan Nath Goswami and Others
Supreme Court Of India · (2012) 2 JCR 87
Supreme Court02 Nov 2011Allowed
Ranjit Kaur Vs Major Harmohinder Singh and Others
Supreme Court Of India · (2012) 1 ALT 37 : (2012) 1 AWC 14 Supp : (2012) 4 BomCR 362 : (2011) 13 JT 212 : (2012) 1 PLJR 469 : (2012) 4 RCR(Civil) 280
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
Supreme Court01 Nov 2011Allowed
Chindha Fakira Patil (D) through L.Rs. Vs The Special Land Acquisition Officer, Jalgaon
Supreme Court Of India · (2012) AIRSCW 270 : (2011) 2 SCALE 321 : (2011) 7 Supreme 489
Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 6
Supreme Court01 Nov 2011Allowed
Durga Charan Rautray Vs State of Orissa and Another
Supreme Court Of India · (2012) AIRSCW 87 : (2011) 12 JT 275 : (2011) 2 SCALE 316 : (2011) 7 Supreme 495
Arbitration Act, 1940 — Section 30, 33, 39
Supreme Court01 Nov 2011Allowed
Sanjay Batham Vs Munnalal Parihar and Others
Supreme Court Of India · AIR 2012 SC 459 : (2012) AIRSCW 93 : (2012) 2 ALD 153 : (2012) 1 AWC 196 Supp : (2011) 13 JT 32 : (2012) 2 MhLj 489 : (2011) 4 RCR(Civil) 937 : (2011) 2 SCALE 328 : (2011) 7 Supreme 459 : (2012) 1 TAC 12
Motor Vehicles Act, 1988 — Section 166Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2
Supreme Court01 Nov 2011Dismissed
National Council for Teacher Education and Another Vs Venus Public Education Society and Others
Supreme Court Of India · (2013) 1 JLJ 1
National Council for Teacher Education Act, 1993 — Section 12, 14, 14(3), 14(6), 15National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2009 — Regulation 3, 5, 7, 7(10), 7(11)
Supreme Court31 Oct 2011Dismissed
Vishwa Mohini Vs District Inspector of Schools 2nd and Others
Supreme Court Of India · (2012) 1 SCC 122 : (2012) 1 SLJ 128
Supreme Court31 Oct 2011Allowed
Ibrahim Vs Raju and Others
Supreme Court Of India · AIR 2012 SC 534 : (2012) AIRSCW 413 : (2012) 1 ALLMR 916 : (2012) 1 AWC 213 Supp : (2011) 6 CTC 904 : (2011) 13 JT 90 : (2012) 2 MLJ 250 : (2012) 167 PLR 102 : (2011) 4 RCR(Civil) 863 : (2011) 2 SCALE 297 : (2011) 7 Supreme 500 : (2012) 1 TAC 22 : (2011)
Administration of Justice (Miscellaneous Provisions) Act, 1933 — Section 6Motor Vehicles Act, 1988 — Section 158(6), 166, 166(4), 173
Supreme Court31 Oct 2011Dismissed
R. Raju Vs K. Sivaswamy
Supreme Court Of India · (2012) 1 BC 219 : (2012) BomCR(Cri) 343 : (2012) 1 SCC 223
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
Supreme Court31 Oct 2011Allowed
Rajesh Mahajan Vs Commissioner of Income Tax
Supreme Court Of India · (2012) 249 CTR 28 : (2012) 346 ITR 513 : (2012) 204 TAXMAN 522
Income Tax Act, 1961 — Section 132(1), 158BC, 260, 260A, 263
Supreme Court31 Oct 2011Disposed Of
Dayanandi Vs Rukma D. Suvarna and Others
Supreme Court Of India · (2012) 3 ALD 19 : (2012) 3 ALLMR 483 : (2012) 1 ALT 40 : (2012) 1 AWC 766 : (2012) 2 CHN 96 Supp : (2012) 114 CLT 391 : (2012) 1 CTC 206 : (2012) 3 JCR 157 : (2012) 4 KarLJ 145 : (2012) 3 MhLj 182 : (2011) 4 RCR(Civil) 856 : (2011) 2 SCALE 306 : (2012) 1
Succession Act, 1925 — Section 63, 71
Supreme Court21 Oct 2011Disposed Of
Takdir Samsuddin Sheikh Vs State of Gujarat and Another
Supreme Court Of India · AIR 2012 SC 37 : (2012) 2 ALT(Cri) 407 : (2011) 2 CGBCLJ 239 : (2012) CriLJ 621 : (2011) 4 Crimes 232 : (2012) 1 JCC 158 : (2011) 14 JT 49 : (2011) 4 RCR(Criminal) 840 : (2011) 2 SCALE 158 : (2011) 10 SCC 158 : (2012) 1 UC 61 : (2012) 1 UJ 186
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 114, 302
Supreme Court21 Oct 2011Allowed
Surinder Kumar Vs State of Haryana
Supreme Court Of India · (2012) 1 ACR 418 : (2012) 1 AWC 241 : (2012) BomCR(Cri) 521 : (2012) CriLJ 1043 : (2012) 1 GLH 658 : (2012) 1 JCR 110 : (2011) 13 JT 290 : (2012) 1 MLJ 356 : (2012) 1 NCC 149 : (2011) 4 RCR(Criminal) 658 : (2011) 12 SCALE 172 : (2011) 10 SCC 173 : (2011)
Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court21 Oct 2011Partly Allowed
T.N. Godavarman Thirumulpad Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 13 SCALE 339
Supreme Court21 Oct 2011Dismissed
Ranbaxy Laboratories Ltd. Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 2 CGBCLJ 231 : (2011) 188 ECR 241 : (2011) 273 ELT 3 : (2011) 12 JT 18 : (2011) 2 SCALE 164 : (2012) 27 STR 193 : (2011) 33 STT 326 : (2011) 6 UJ 4044
Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(2), 11BB, 12A
Supreme Court21 Oct 2011Allowed
Jaswant Singh Vs Gurdev Singh and Others
Supreme Court Of India · (2012) 1 AWC 1007 : (2012) 2 BomCR 608 : (2012) 1 CHN 196 Supp : (2012) 114 CLT 583 : (2012) 2 CTC 876 : (2012) 3 MhLj 165 : (2012) 2 MLJ 627 : (2011) 4 RCR(Civil) 755 : (2011) 2 SCALE 182 : (2012) 1 SCC 425
Evidence Act, 1872 — Section 74, 76, 77, 78