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Supreme Court Of India judgments

59,848 judgments · page 864 of 2,993

Supreme Court11 Jan 2012Disposed Of

Mohd. Hussain @ Julfikar Ali Vs The State (Govt. of NCT) Delhi

Supreme Court Of India · AIR 2012 SC 750 : (2012) AIRSCW 5210 : (2012) AIRSCW 699 : (2012) 2 ALT(Cri) 449 : (2012) CriLJ 1069 : (2012) 1 Crimes 107 : (2012) 128 DRJ 413 : (2012) 1 JLJR 292 : (2012) 1 JT 71 : (2012) 2 KLT 57 SN : (2012) 1 MLJ 767 : (2012) 1 PLJR 355 : (2012) 1 RCR

Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 141, 21, 22, 22(1), 39ACriminal Procedure Code, 1973 (CrPC) — Section 207, 303, 304, 304(1), 313
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Supreme Court11 Jan 2012Allowed

Collector, Distt. Gwalior and Another Vs Cine Exhibitors P. Ltd. and Another

Supreme Court Of India · AIR 2012 SC 1239 : (2012) AIRSCW 1281 : (2012) 2 ALLMR 944 : (2012) 1 CGBCLJ 57 : (2012) 1 JLJ 364 : (2012) 4 MhLj 556 : (2012) 1 MPJR 1 : (2012) 3 RLW 2295 : (2012) 4 SCC 441

Madhya Pradesh Nagar Tatha Gramin Nivesh Adhiniyam, 1973 — Section 38, 87Madhya Pradesh Town Improvement Trust Act, 1960 — Section 31, 38, 51, 51(1), 51(2)
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Supreme Court11 Jan 2012Allowed

N.C. Das Vs Gauhati High Court thr. Registrar and Others

Supreme Court Of India · (2012) 2 GLD 505 : (2012) 1 JLJR 569 : (2012) 7 MLJ 89 : (2012) 2 PLJR 106 : (2012) 1 SCALE 288 : (2012) 2 SCC 321 : (2012) 2 SLJ 159

Constitution of India, 1950 — Article 32Tripura Judicial Service Rules, 1974 — Rule 7(1)Tripura Judicial Service Rules, 2003 — Rule 20, 20(B)(I)
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Supreme Court10 Jan 2012Dismissed

Mohan Soni Vs Ram Avtar Tomar and Others

Supreme Court Of India · (2012) ACJ 583 : AIR 2012 SC 782 : (2012) AIRSCW 555 : (2012) 2 AWC 1263 : (2012) 5 BomCR 842 : (2012) 4 CGLJ 405 : (2012) 114 CLT 272 : (2012) 2 CTC 435 : (2012) 1 GLH 399 : (2012) 1 JLJ 217 : (2012) 1 JLJR 288 : (2012) 2 LLJ 554 : (2012) 4 MhLj 47 : (20

Motor Vehicles Act, 1988 — Section 166
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Supreme Court09 Jan 2012Dismissed

Denel (Proprietary Limited) Vs Govt. of India, Ministry of Defence

Supreme Court Of India · AIR 2012 SC 817 : (2012) AIRSCW 685 : (2012) 1 ARBLR 99 : (2012) 1 AWC 605 : (2012) 3 CHN 118 : (2012) 107 CLA 183 : (2012) 3 CTC 90 : (2012) 1 JLJR 384 : (2012) 1 JT 53 : (2012) 3 MLJ 534 : (2012) 1 PLJR 423 : (2012) 3 RCR(Civil) 611 : (2012) 1 SCALE 73

Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(5), 11(6), 11(8)
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Supreme Court09 Jan 2012Allowed

V.K. Naswa Vs Home Secretary, Union of India (UOI) and Others

Supreme Court Of India · (2012) AIRSCW 1379 : (2012) 2 AWC 1455 : (2012) 114 CLT 261 : (2012) 2 JCR 51 : (2012) 1 JLJR 318 : (2012) 2 LW(Cri) 427 : (2012) 1 PLJR 381 : (2012) 3 RCR(Civil) 727 : (2012) 1 SCALE 283 : (2012) 2 SCC 542 : (2012) 1 Supreme 381

Constitution of India, 1950 — Article 13(3), 226, 309, 32
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Supreme Court06 Jan 2012Disposed Of

Dr. Mrs. Nupur Talwar Vs C.B.I., Delhi and Another

Supreme Court Of India · (2012) 1 ACR 332 : (2012) 2 ADJ 763 : AIR 2012 SC 847 : (2012) AIRSCW 579 : (2012) 2 ALT(Cri) 207 : (2012) 1 AWC 233(1) : (2012) 1 CALLT 1 : (2012) CriLJ 954 : (2012) 1 Crimes 101 : (2012) 186 DLT 316 : (2012) 2 JCC 809 : (2012) 1 JLJR 344 : (2012) 1 JT 6

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 169, 173(2), 190, 190(1), 397Penal Code, 1860 (IPC) — Section 201, 302, 34
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Supreme Court06 Jan 2012DIsmissed

Adarsh Shiksha Mahavidyalaya and Others Vs Subhash Rahangdale and Others

Supreme Court Of India · AIR 2012 SC 1097 : (2012) AIRSCW 1573 : (2012) 3 AWC 2846 : (2012) 2 MLJ 741 : (2012) 1 SCALE 82 : (2012) 2 SCC 425 : (2012) 1 UJ 437

Constitution Of India, 1950 — Article 32, 41, 226, 245, 246, 254(2)National Council For Teacher Education Act, 1993 — Section 2(c), 2(i), 2(j), 3, 3(1), 12, 13, 14, 14(1), 14(3), 14(3)(a), 14(3)(b), 15, 15(3), 15(3)(a), 15(3)(b), 16, 17, 17(1), 17A, 18, 20, 29, 29(1), 29(2), 31, 31(1), 31(2), 32, 32(1), 32(2), 33, 34(1)Andhra Pradesh Education Act, 1982 — Section 20, 20(3)(a)(i)
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Supreme Court06 Jan 2012Disposed Of

State of Punjab Vs Balwinder Singh and Others

Supreme Court Of India · (2012) ACJ 563 : (2012) 1 ACR 325 : AIR 2012 SC 861 : (2012) AIRSCW 1561 : (2012) 2 ALT(Cri) 213 : (2012) 1 AWC 232(1) : (2012) 4 CGLJ 291 : (2012) CriLJ 1066 : (2012) 1 Crimes 97 : (2012) 1 JCC 606 : (2012) 4 JLJR 332 : (2012) 1 JT 43 : (2012) 1 LW(Cri)

Penal Code, 1860 (IPC) — Section 279, 299, 300, 304A, 337Probation of Offenders Act, 1958 — Section 4
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Supreme Court06 Jan 2012Dismissed

Firojuddin and Another Vs Babu Singh

Supreme Court Of India · (2012) 2 ALLMR 68 : (2012) 5 BomCR 479 : (2012) 6 JT 48 : (2012) 4 MhLj 692 : (2012) 3 SCC 319

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
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Supreme Court06 Jan 2012Dismissed

Achyutanand Choudhary (D) through L.Rs. Vs Luxman Mahto and Others

Supreme Court Of India · (2012) AIRSCW 574 : (2012) 1 JT 47 : (2012) 1 SCALE 57 : (2012) 2 SCC 76 : (2012) 1 Supreme 388

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 11, 12A, 13, 15, 3Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 136, 14
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