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Supreme Court Of India judgments

59,848 judgments · page 855 of 2,993

Supreme Court29 Feb 2012Disposed Of

The Accountant General, M.P. Vs S.K. Dubey and Another

Supreme Court Of India · (2013) 2 AJR 380 : (2012) 114 CLT 20 : (2012) 4 JCR 13 : (2012) 2 JLJR 177 : (2012) 2 PLJR 305 : (2012) 3 SCALE 124

Air (Prevention and Control of Pollution) Act, 1981 — Section 19, 2, 54, 54(2)Central Administrative Tribunal (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Rules, 1985 — Rule 8, 8(1)
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Supreme Court29 Feb 2012Disposed Of

Rajendra Pralhadrao Wasnik Vs The State of Maharashtra

Supreme Court Of India · (2012) 2 ACR 1632 : AIR 2012 SC 1377 : (2012) AIRSCW 1939 : (2013) 2 AJR 203 : (2012) BomCR(Cri) 382 : (2012) CriLJ 1917 : (2012) 1 Crimes 342 : (2013) 3 JLJR 52 : (2012) 3 SCALE 182 : (2012) 4 SCC 37 : (2012) 2 Supreme 196 : (2012) 2 UC 856

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 354(3), 366, 43Penal Code, 1860 (IPC) — Section 302, 320, 376(2), 377
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Supreme Court29 Feb 2012Dismissed

Esha Ekta Apartments CHS Ltd. and Others Vs The Municipal Corporation of Mumbai and Another

Supreme Court Of India · AIR 2012 SC 1718 : (2012) AIRSCW 2147 : (2013) 1 AJR 364 : (2012) 2 ALLMR 954 : (2012) 5 BomCR 609 : (2012) 3 SCALE 210 : (2012) 4 SCC 689 : (2012) 3 Supreme 40

Constitution of India, 1950 — Article 136Maharashtra Regional and Town Planning Act, 1966 — Section 37(2), 53(1)Mumbai Municipal Corporation Act, 1888 — Section 337, 351, 353A, 475A
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Supreme Court28 Feb 2012Dismissed

Om Kr. Dhankar Vs State of Haryana and Another

Supreme Court Of India · (2012) 2 ACR 1643 : (2012) AIRSCW 1821 : (2012) 2 CTC 871 : (2012) 2 JLJR 16 : (2012) 2 KLJ 453 : (2012) 2 KLT 106 : (2012) 2 PLJR 175 : (2012) 167 PLR 120 : (2012) 3 SCALE 363 : (2012) 11 SCC 252 : (2013) 1 SCC(L&S) 47 : (2012) 1 UC 751

Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 397(2)Penal Code, 1860 (IPC) — Section 120B, 161, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)
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Supreme Court28 Feb 2012Allowed

Ramnaresh and Others Vs State of Chhattisgarh

Supreme Court Of India · (2012) ACR 2137 : AIR 2012 SC 1357 : (2012) AIRSCW 1917 : (2013) 2 AJR 306 : (2012) CriLJ 1898 : (2012) 2 Crimes 146 : (2012) 2 JLJR 216 : (2012) 2 LW(Cri) 1 : (2012) MLJ(Cri) 683 : (2012) 2 PLJR 338 : (2012) 3 SCALE 234 : (2012) 4 SCC 257 : (2012) 3 Supr

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 293, 313, 354(3)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302, 34, 376, 376(2), 499
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Supreme Court28 Feb 2012Allowed

Surendra and Others Vs State of U.P.

Supreme Court Of India · (2012) ACR 2026 : AIR 2012 SC 1743 : (2012) AIRSCW 2158 : (2012) CriLJ 2090 : (2012) 4 SCC 776

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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Supreme Court28 Feb 2012Allowed

Brajendrasingh Vs State of Madhya Pradesh

Supreme Court Of India · (2012) ACR 2160 : AIR 2012 SC 1552 : (2012) AIRSCW 1865 : (2013) 2 AJR 287 : (2012) 3 CALLT 49 : (2012) CriLJ 1883 : (2012) 1 Crimes 330 : (2012) 2 JLJ 1 : (2012) 2 JLJR 80 : (2012) MLJ(Cri) 848 : (2012) 2 NCC 18 : (2012) 3 SCALE 195 : (2012) 4 SCC 289 :

Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(3), 43Penal Code, 1860 (IPC) — Section 302, 309
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Supreme Court27 Feb 2012Dismissed

"In Re: Networking of Rivers"

Supreme Court Of India · (2012) AIRSCW 3787 : (2012) 2 KLT 66 SN : (2012) 3 SCALE 74

Constitution of India, 1950 — Article 21, 262, 262(1), 262(2), 32Inter State Water Disputes Act, 1956 — Section 11, 3, 4
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Supreme Court27 Feb 2012Allowed

Lalita Kumari Vs Government of U.P. and Others Samshudheen Vs State, represented by Dy. Superintendent of Police Tamil Nadu Baldev Singh Cheema Vs State of Punjab and Others @RESPON

Supreme Court Of India · AIR 2012 SC 1515 : (2012) AIRSCW 1831 : (2012) 3 ALT(Cri) 272 : (2012) BomCR(Cri) 477 : (2012) 1 GLH 607 : (2012) 3 SCALE 152 : (2012) 4 SCC 1 : (2012) 2 Supreme 321

Constitution of India, 1950 — Article 14, 19, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 112, 139, 139, 154, 154(1)Penal Code, 1860 (IPC) — Section 120B, 149, 302, 363, 366
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