Supreme Court15 May 2012Partly Allowed
State of Rajasthan - Appellant @HASH Devi Lal and Another
Supreme Court Of India · (2013) 1 AJR 813
Penal Code, 1860 (IPC) - Section 302, Section 323, Section 324, Section 34
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 845 of 2,993
Supreme Court15 May 2012Allowed
State of Rajasthan - Appellant @HASH Harlal
Supreme Court Of India · (2012) 05 SC CK 0076
Penal Code, 1860 (IPC) - Section 307, Section 324
Supreme Court15 May 2012Dismissed
Thoti Manohar Vs State of Andhra Pradesh
Supreme Court Of India · (2012) ACR 2898 : (2012) AIRSCW 3752 : (2012) 2 ALD(Cri) 663 : (2013) 115 CLT 318 : (2012) CriLJ 3492 : (2012) 3 JCC 2244 : (2012) 6 JT 10 : (2012) 2 NCC 625 : (2012) 7 SCALE 215 : (2012) 7 SCC 723 : (2012) 2 UC 1380
Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 324, 326, 34, 452
Supreme Court11 May 2012Allowed
Sandeep Vs State of U.P.
Supreme Court Of India · (2012) ACR 2531 : (2012) 3 ALT(Cri) 251 : (2013) 115 CLT 366 : (2012) 3 JLJR 371 : (2012) 5 SCALE 444 : (2012) 6 SCC 107
Criminal Procedure Code, 1973 (CrPC) — Section 157, 164, 313Evidence Act, 1872 — Section 106, 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 304, 307, 316, 324
Supreme Court11 May 2012Dismissed
Maharashtra State Board of Wakfs Vs Shaikh Yusuf Bhai Chawla and Others
Supreme Court Of India · AIR 2012 SC 2362 : (2012) AIRSCW 3193 : (2012) 5 ALD 91 : (2012) 4 BomCR 244 : (2012) 4 LW 533 : (2012) 5 SCALE 396 : (2012) 6 SCC 328 : (2012) 4 Supreme 81
Maharashtra Waqf Act, 1995 — Section 14Wakf (Amendment) Act, 1984 — Section 112(3)Waqf Act, 1995 — Section 112, 13, 13(2), 22, 3
Supreme Court11 May 2012Disposed Of
Samaj Parivartan Samudaya and Others Vs State of Karnataka and Others
Supreme Court Of India · AIR 2012 SC 2326 : (2012) AIRSCW 3323 : (2012) 2 ALD(Cri) 412 : (2012) 6 KarLJ 20 : (2012) 4 RLW 3689 : (2012) 5 SCALE 525 : (2012) 7 SCC 407 : (2012) 3 Supreme 656
Constitution of India, 1950 — Article 136, 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 173, 173(1), 173(2)Penal Code, 1860 (IPC) — Section 120B, 409, 420, 468, 471
Supreme Court11 May 2012Dismissed
Patel Engineering Limited Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 2012 SC 2342 : (2012) AIRSCW 3260 : (2012) 5 AWC 4481 : (2012) 3 CTC 757 : (2012) 131 DRJ 45 : (2012) 3 JCR 210 : (2012) 5 JT 387 : (2012) 5 SCALE 374 : (2012) 11 SCC 257 : (2012) 114 SCL 203 : (2012) 4 Supreme 21
Constitution of India, 1950 — Article 14, 226, 298National Highways Act, 1956 — Section 3, 3(1), 3(2)
Supreme Court11 May 2012Dismissed
Registrar General, Patna High Court Vs Pandey Gajendra Prasad and Others
Supreme Court Of India · AIR 2012 SC 2319 : (2012) AIRSCW 3383 : (2012) 3 ALLMR 984 : (2012) 4 ALT 27 : (2012) 5 AWC 4492 : (2012) 134 FLR 548 : (2012) 3 JCR 217 : (2012) 3 JCR 138 : (2012) 3 JLJR 259 : (2012) 4 LW 767 : (2012) 5 MLJ 142 : (2012) 3 PLJR 207 : (2012) 5 SCALE 404 :
Constitution Of India, 1950 — Article 32, 226, 235Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17, 18, 22Code Of Criminal Procedure, 1973 — Section 437(1)
Supreme Court11 May 2012Dismissed
Chandra Kumar Chopra Vs Union of India (UOI) and Others
Supreme Court Of India · (2012) 3 ALT(Cri) 240 : (2012) 5 AWC 4470 : (2012) 2 JCC 1464 : (2012) 3 JCR 129 : (2012) 3 JLJR 43 : (2012) MLJ(Cri) 251 : (2012) 2 NCC 236 : (2012) 5 SCALE 384 : (2012) 6 SCC 369 : (2012) 3 SLJ 230
Army Act, 1950 — Section 109, 122, 130, 164, 164(1)Army Rules, 1954 — Rule 22(2), 44, 53Constitution of India, 1950 — Article 14
Supreme Court11 May 2012Allowed
Union Territory of Lakshadweep and Others Vs Seashells Beach Resort and Others
Supreme Court Of India · AIR 2012 SC 2309 : (2012) AIRSCW 3343 : (2012) 2 EFLT 530 : (2012) 5 SCALE 480 : (2012) 6 SCC 136 : (2012) 4 Supreme 10
Environment (Protection) Act, 1986 — Section 3Environment (Protection) Rules, 1986 — Rule 5(3)
Supreme Court11 May 2012Dismissed
CESC Ltd. Vs Chief Post Master General and Others
Supreme Court Of India · AIR 2012 SC 2027 : (2012) AIRSCW 2982 : (2012) 5 ALD 61 : (2012) 4 AWC 3422 : (2012) ELR 801 : (2012) 3 JLJR 142 : (2012) 4 LW 523 : (2013) 1 RCR(Civil) 196 : (2012) 4 RLW 3168 : (2012) 5 SCALE 492 : (2012) 6 SCC 286 : (2012) 4 Supreme 30 : (2012) 207 TAX
Post Office Act, 1898 — Section 11, 11(2), 12Post Office Rules, 1933 — Rule 17, 19
Supreme Court11 May 2012Allowed
State of M.P. Vs Rakesh Kohli and Another
Supreme Court Of India · AIR 2012 SC 2351 : (2012) AIRSCW 3245 : (2012) 5 ALD 80 : (2012) 4 AWC 3598 : (2012) 3 CTC 770 : (2012) 3 JLJ 170 : (2012) 3 JLJR 150 : (2012) 4 LW 541 : (2012) 5 MLJ 408 : (2012) 3 MPJR 1 : (2012) 3 MPLJ 595 : (2012) 3 PLJR 172 : (2012) 3 RCR(Civil) 158
Indian Stamp Act, 1899 — Article 45, 45(d), 48, 48(f), 48(f1)Constitution Of India, 1950 — Article 14, 19, 19(1)(a), 19(1)(b), 19(1)(c), 19(1)(d), 19(1)(e), 19(1)(f), 19(1)(g), 19(2), 19(3), 19(4), 19(5), 19(6), 246(1), 300AIndian Stamp (Madhya Pradesh Amendment) Act, 1997 — Section 3
Supreme Court10 May 2012Dismissed
Narne Construction P. Ltd. Vs Union of India (UOI) and Others etc.
Supreme Court Of India · AIR 2012 SC 2369 : (2012) AIRSCW 3274 : (2012) 5 ALD 73 : (2012) 4 ALLMR 521 : (2012) 4 ALT 48 : (2012) 4 AWC 3418 : (2012) 108 CLA 422 : (2012) 114 CLT 702 : (2012) 3 CompLJ 225 : (2012) 2 CPJ 4 : (2012) 3 CTC 668 : (2012) 2 GLH 352 : (2012) 3 JCR 1 : (2
Consumer Protection Act, 1986 — Section 2, 2(1)
Supreme Court10 May 2012Allowed
Mrudul M. Damle and Another Vs C. B.I., New Delhi
Supreme Court Of India · (2012) 3 ACR 3234 : AIR 2012 SC 2141 : (2012) AIRSCW 2943 : (2012) 2 ALD(Cri) 743 : (2012) BomCR(Cri) 322 : (2012) CriLJ 2841 : (2012) 3 CTC 663 : (2012) 2 JCC 1406 : (2012) 3 JLJR 120 : (2012) MLJ(Cri) 280 : (2012) 3 PLJR 182 : (2012) 2 RCR(Criminal) 959
Criminal Procedure Code, 1973 (CrPC) — Section 406, 407Penal Code, 1860 (IPC) — Section 109Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
Supreme Court10 May 2012Allowed
Chunda Murmu Vs State of West Bengal
Supreme Court Of India · (2012) 3 ACR 3242 : AIR 2012 SC 2160 : (2012) AIRSCW 2912 : (2012) 2 ALD(Cri) 734 : (2013) 115 CLT 388 : (2012) CriLJ 2861 : (2012) 2 JCC 1402 : (2012) 3 JLJR 354 : (2012) 1 NCC 801 : (2012) 3 PLJR 326 : (2012) 2 RCR(Criminal) 956 : (2012) 5 SCALE 245 : (
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
Supreme Court10 May 2012Dismissed
Atmaram and Others Vs State of Madhya Pradesh
Supreme Court Of India · (2012) ACR 2330 : AIR 2012 SC 1956 : (2012) AIRSCW 2972 : (2012) 3 ALT(Cri) 385 : (2012) CriLJ 2882 : (2012) 3 JLJ 1 : (2012) 3 JLJR 85 : (2012) 4 RLW 3019 : (2012) 5 SCALE 300 : (2012) 5 SCC 738 : (2012) 3 Supreme 593
Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
Supreme Court10 May 2012Disposed Of
Rajesh Bhatnagar Vs State of Uttarakhand
Supreme Court Of India · (2012) ACR 2576 : AIR 2012 SC 2866 : (2012) AIRSCW 3776 : (2012) 2 ALD(Cri) 722 : (2012) 3 ALT(Cri) 302 : (2012) CriLJ 3442 : (2012) 2 DMC 273 : (2012) 2 JCC 1424 : (2012) 2 NCC 290 : (2012) 5 SCALE 311 : (2012) 7 SCC 91 : (2012) 4 Supreme 49
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 342Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B
Supreme Court10 May 2012Allowed
Abdul Nawaz Vs State of West Bengal
Supreme Court Of India · (2012) 3 ACR 3196 : AIR 2012 SC 1951 : (2013) AIRSCW 812 : (2012) AIRSCW 3180 : (2012) 4 CALLT 65 : (2012) CriLJ 2901 : (2012) 2 JCC 1490 : (2012) 3 JLJR 124 : (2012) 3 PLJR 153 : (2012) 4 RLW 2988 : (2012) 5 SCALE 357 : (2012) 6 SCC 581 : (2013) 1 Suprem
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 109, 120B, 201, 300, 302
Supreme Court10 May 2012Dismissed
Aruna Rodrigues and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (2012) AIRSCW 3340 : (2012) 5 AWC 4489 : (2012) 5 SCALE 262 : (2012) 5 SCC 331 : (2012) 3 Supreme 644
Constitution of India, 1950 — Article 32
Supreme Court10 May 2012Dismissed
Salim Gulab Pathan Vs State of Maharashtra through SHO
Supreme Court Of India · (2012) ACR 2324 : AIR 2012 SC 2176 : (2012) AIRSCW 2882 : (2012) 2 ALD(Cri) 619 : (2012) BomCR(Cri) 367 : (2012) CriLJ 2645 : (2012) 3 JCC 1905 : (2012) 3 JLJR 24 : (2012) MLJ(Cri) 270 : (2012) 3 PLJR 133 : (2012) 4 RLW 3144 : (2012) 5 SCALE 249 : (2012)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302