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Supreme Court Of India judgments

59,848 judgments · page 815 of 2,993

Supreme Court03 Jan 2013Allowed

Manager, National Insurance Company Ltd. Vs Saju P. Paul and Another

Supreme Court Of India · (2013) 1 ACC 46 : (2013) ACJ 554 : (2013) 3 AD 604 : AIR 2013 SC 1064 : (2013) AIRSCW 609 : (2013) 2 ALD 95 : (2013) 96 ALR 682 : (2013) 1 AnWR 411 : (2013) 1 AWC 799 : (2013) 2 BLJ 124 : (2013) 3 BomCR 269 : (2013) 1 CDR 254 : (2013) 1 CG.L.R.W. 514 : (2

Constitution of India, 1950 — Article 142Motor Vehicles (Amendment) Act, 1994 — Section 147, 46Motor Vehicles Act, 1939 — Section 95, 95(1)
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Supreme Court03 Jan 2013Dismissed

N. Kannapan Vs State (Union Territory) Andaman and Nicobar Islands

Supreme Court Of India · (2013) 1 ACR 840 : (2013) 1 AD 625 : AIR 2013 SC 336 : (2013) AIRSCW 328 : (2013) 81 ALLCC 38 : (2013) 3 ALT(Cri) 77 : (2013) 1 JCC 502 : (2013) 1 NCC 420 : (2013) 2 RCR(Criminal) 193 : (2013) 1 SCALE 45 : (2013) 2 SCC 177 : (2013) 1 UC 107

Criminal Procedure Code, 1973 (CrPC) — Section 164
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Supreme Court03 Jan 2013Allowed

Vajresh Venkatray Anvekar Vs State of Karnataka

Supreme Court Of India · (2013) 1 ACR 714 : (2013) 1 AD 274 : AIR 2013 SC 329 : (2013) AIRSCW 2569 : (2013) AIRSCW 320 : (2013) 1 AKR 701 : (2013) 1 ALD(Cri) 977 : (2013) 81 ALLCC 24 : (2013) 2 ALT(Cri) 501 : (2013) 2 BomCR(Cri) 126 : (2013) 1 Crimes 1 : (2013) 1 CTC 614 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4, 6Evidence Act, 1872 — Section 113A
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Supreme Court03 Jan 2013Dismissed

Ghulam Nabi Dar and Others Vs State of Jammu & Kashmir and Others

Supreme Court Of India · (2013) 1 AD 377 : AIR 2013 SC 2950 : (2013) AIRSCW 4720 : (2013) AIRSCW 468 : (2014) 1 JKJ 1 : (2013) 1 JT 266 : (2013) 2 MLJ 712 : (2013) 1 SCALE 77 : (2013) 3 SCC 353 : (2013) 1 Supreme 69

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Contract Act, 1872 — Section 23Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3
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Supreme Court02 Jan 2013Disposed Of

State of Gujarat and Another Vs Hon''ble Mr. Justice R.A. Mehta (Retd.) and Others

Supreme Court Of India · (2013) 1 AD 325 : AIR 2013 SC 693 : (2013) AIRSCW 671 : (2013) 1 ALLMR 959 : (2013) 1 CGBCLJ 1 : (2013) 1 JLJR 323 : (2013) 1 JT 276 : (2013) 1 MLJ 362 : (2013) 1 PLJR 241 : (2013) 1 RCR(Civil) 610 : (2013) 1 SCALE 7 : (2013) 3 SCC 1 : (2013) 1 SCC(L&S) 4

Bihar Lokayukta Act, 1973 — Section 18Constitution of India, 1950 — Article 74, 77, 123, 124(2), 141, 154, 154(1), 161, 162, 163, 163(1), 166(3), 213, 243(g)Consumer Protection Act, 1986 — Section 16
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Supreme Court14 Dec 2012Allowed

Kumar Vs Karnataka Industrial Corporation Bank Ltd. and Another

Supreme Court Of India · (2013) 2 AD 569 : (2013) 1 JCC 731 : (2013) 1 JT 208 : (2013) 1 MLJ(Cri) 409 : (2013) 2 RCR(Criminal) 530 : (2012) 12 SCALE 695 : (2013) 1 UC 162 : (2013) 1 WLN 72

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 401(3)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 34, 406, 420
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Supreme Court14 Dec 2012Partly Allowed

Pradip Kumar Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 1 AD 181 : (2013) 3 ALLMR 431 : (2013) 2 AWC 1965 : (2012) 286 ELT 641 : (2013) 136 FLR 1079 : (2013) 1 JT 199 : (2013) 1 LLN 23 : (2013) 1 MLJ 857 : (2012) 12 SCALE 592 : (2013) 2 SCT 24 : (2013) 1 SLJ 228 : (2013) 1 UPLBEC 1

Constitution of India, 1950 — Article 14, 311(2)Customs, Excise and Service Tax Appellate Tribunal Members (Recruitment and Conditions of Service) Rules, 1987 — Rule 8, 8(1), 8(2), 8(3), 9
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Supreme Court14 Dec 2012dismissed

Soman Vs State of Kerala

Supreme Court Of India · (2013) 1 AD 233 : (2013) 2 JT 512 : (2013) 1 KLT 55 : (2013) 1 MLJ(Cri) 412 : (2013) 3 RCR(Criminal) 503 : (2012) 12 SCALE 719 : (2013) 1 UC 143

Kerala Abkari Act, 1077 — Section 55, 57(2), 57A, 57A(2), 57BPenal Code, 1860 (IPC) — Section 201, 320
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Supreme Court14 Dec 2012dismissed

Lahu Kamlakar Patil and Another Vs State of Maharashtra

Supreme Court Of India · (2013) 1 ABR 633 : (2013) 1 AD 464 : (2013) AIRSCW 26 : (2013) 2 AJR 232 : (2013) 1 ALD(Cri) 841 : (2013) 1 BomCR(Cri) 631 : (2013) 1 CGBCLJ 39 : (2013) CriLJ 603 : (2013) 1 Crimes 386 : (2012) 12 JT 607 : (2013) 1 MLJ(Cri) 354 : (2013) 1 RCR(Criminal) 39

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 452
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Supreme Court14 Dec 2012Allowed

Mst. Param Pal Singh through Father Vs National Insurance Company and Another

Supreme Court Of India · (2013) 1 ACC 637 : (2013) ACJ 526 : (2013) 1 AD 610 : AIR 2013 SC 974 : (2013) AIRSCW 283 : (2013) 1 AKR 692 : (2013) 2 ALD 61 : (2013) 1 ALLMR 456 : (2013) 1 AWC 789 : (2013) 116 CLT 65 : (2013) 136 FLR 848 : (2013) 137 FLR 1 : (2013) 1 JT 140 : (2013) 1

Registration Act, 1908 — Section 17, 17(1), 17(3)Workmens Compensation Act, 1923 — Section 3, 3(1), 4(4)
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Supreme Court14 Dec 2012Disposed Of

Ram Viswas Vs The State of Madhya Pradesh

Supreme Court Of India · (2013) 2 AD 573 : (2013) ALLMR(Cri) 794 : (2013) 1 JLJ 141 : (2012) 12 JT 429 : (2013) 2 RCR(Criminal) 86 : (2012) 12 SCALE 674 : (2013) 1 UC 158

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302, 304
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Supreme Court14 Dec 2012Allowed

Chandradhoja Sahoo Vs State of Orissa and Others

Supreme Court Of India · (2013) 1 AD 653 : AIR 2013 SC 367 : (2013) AIRSCW 194 : (2013) 2 ALD 36 : (2013) 116 CLT 57 : (2013) 1 JT 192 : (2013) 2 MLJ 71 : (2013) 3 RCR(Civil) 60 : (2012) 12 SCALE 584

Madras Estates Land Act, 1908 — Section 3Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948 — Section 2, 4
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Supreme Court14 Dec 2012Disposed Of

Chandralekha and Others Vs State of Rajasthan and Another

Supreme Court Of India · (2013) 2 AD 565 : (2013) 1 BomCR(Cri) 577 : (2013) 1 DMC 1 : (2012) 12 JT 390 : (2013) 1 RCR(Criminal) 959 : (2012) 12 SCALE 692 : (2013) 1 UC 155

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
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Supreme Court14 Dec 2012Allowed

Paramjeet Batra Vs State of Uttarakhand and Others

Supreme Court Of India · (2012) 12 JT 393 : (2013) 2 KLJ 217 : (2012) 12 SCALE 688 : (2013) 1 UC 152 : (2013) 1 WLN 68

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 447, 448
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Supreme Court14 Dec 2012Partly Allowed

Attar Singh Vs State of Maharashtra

Supreme Court Of India · (2013) 1 AD 92 : (2012) 12 JT 450 : (2013) 2 RCR(Criminal) 294 : (2012) 12 SCALE 678 : (2013) 1 UC 166

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 498A
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Supreme Court14 Dec 2012Allowed

Y.K. Singla Vs Punjab National Bank and Others

Supreme Court Of India · (2013) 7 AD 109 : (2013) 2 AWC 1436 : (2013) 136 FLR 1087 : (2013) 1 JT 363 : (2013) 2 LLJ 417 : (2013) 1 LLN 44 : (2013) 1 LW 756 : (2012) 12 SCALE 646 : (2013) 3 SCC 472 : (2013) 3 SCT 663 : (2013) 1 SLJ 299 : (2013) 3 WBLR 76

Payment of Gratuity Act, 1972 — Section 14, 4, 4(1), 4(2), 4(3)Penal Code, 1860 (IPC) — Section 120B, 193, 196, 228Prevention of Corruption Act, 1988 — Section 13(1), 5(2)
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