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Supreme Court Of India judgments

59,848 judgments · page 790 of 2,993

Supreme Court09 May 2013Dismissed

Y.S. Jagan Mohan Reddy Vs Central Bureau of Investigation

Supreme Court Of India · (2013) 2 ACR 2244 : (2013) 5 AD 674 : AIR 2013 SC 1933 : (2013) 3 AJR 168 : (2013) 2 ALD(Cri) 509 : (2013) 3 ALT(Cri) 114 : (2013) CriLJ 2734 : (2013) 2 JLJR 454 : (2013) 8 JT 449 : (2013) 3 PLJR 99 : (2013) 3 RCR(Criminal) 108 : (2013) 7 SCALE 7 : (2013)

Criminal Procedure Code, 1973 (CrPC) — Section 167, 437Penal Code, 1860 (IPC) — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 13(1), 13(2)
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Supreme Court09 May 2013Disposed Of

Chandran Ratnaswami Vs K.C. Palanisamy and Others K.C. Palanisamy Vs The State and Another etc. etc. Paul Rivett Vs The State and Another

Supreme Court Of India · (2013) 4 ABR 500 : (2013) 5 AD 485 : AIR 2013 SC 1952 : (2013) AIRSCW 2918 : (2013) CriLJ 2938 : (2013) 3 CTC 512 : (2013) 8 JT 42 : (2013) 7 SCALE 50 : (2013) 6 SCC 740 : (2013) 121 SCL 123

Constitution Of India, 1950 — Article 21, 226Companies Act, 1956 — Section 397, 398, 402Indian Penal Code, 1860 — Section 109, 120B, 169, 389, 405, 406, 408, 409, 420, 467, 471
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Supreme Court08 May 2013Allowed

Palwinder Singh Vs State of Punjab

Supreme Court Of India · (2013) 2 ACR 1848 : (2013) 5 AD 427 : (2013) AIRSCW 3623 : (2013) ALLMR(Cri) 2637 : (2013) CriLJ 3454 : (2013) 8 JT 211 : (2013) 3 MLJ(Cri) 218 : (2013) 6 SCALE 742 : (2013) 5 SCC 715 : (2013) 4 Supreme 63

Penal Code, 1860 (IPC) — Section 302, 313, 34, 392
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Supreme Court08 May 2013Allowed

Natasha Singh Vs CBI (State)

Supreme Court Of India · (2013) 3 ACR 2622 : (2013) 5 AD 418 : (2013) AIRSCW 3554 : (2013) 4 AJR 425 : (2013) 82 ALLCC 387 : (2013) 3 BomCR(Cri) 13 : (2013) 2 CGBCLJ 406 : (2013) CriLJ 3346 : (2013) 136 DRJ 489 : (2013) 3 JCC 1808 : (2013) 3 JLJR 397 : (2013) 9 JT 57 : (2013) 2 L

Criminal Procedure Code, 1973 (CrPC) — Section 243(2), 311, 313Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2)
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Supreme Court08 May 2013Dismissed

Manoj Giri Vs State of Chhatisgarh

Supreme Court Of India · (2013) 2 ACR 2252 : (2013) 5 AD 515 : (2014) 1 AJR 324 : (2013) 2 ALD(Cri) 488 : (2013) 82 ALLCC 370 : (2013) 2 CGBCLJ 458 : (2013) CriLJ 3024 : (2013) 2 Crimes 348 : (2013) 3 JLJR 320 : (2013) 9 JT 65 : (2013) 3 PLJR 364 : (2013) 3 RCR(Criminal) 72 : (20

Penal Code, 1860 (IPC) — Section 376(2), 395, 396, 397, 398
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Supreme Court07 May 2013Disposed Of

S. Sivaguru Vs State of Tamil Nadu and Others etc. etc.

Supreme Court Of India · (2013) 6 AD 81 : (2013) 7 JT 238 : (2013) LabIC 2748 : (2013) 7 SCALE 293 : (2013) 7 SCC 335 : (2013) 7 SCC(L&S) 725 : (2014) 1 SCT 81

Constitution of India, 1950 — Article 14, 16, 309Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 48, 5
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Supreme Court07 May 2013Partly Allowed

Khairuddin and Others Vs State of West Bengal

Supreme Court Of India · (2013) 6 AD 73 : AIR 2013 SC 2354 : (2013) AIRSCW 3483 : (2014) 1 ALD(Cri) 73 : (2013) 82 ALLCC 484 : (2013) CriLJ 3271 : (2013) 3 JCC 1786 : (2013) 8 JT 479 : (2013) 3 MLJ(Cri) 212 : (2013) 7 SCALE 41 : (2013) 5 SCC 753 : (2013) 4 Supreme 56

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(4)Penal Code, 1860 (IPC) — Section 148, 149, 302, 323
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Supreme Court07 May 2013Dismissed

Bank of Maharashtra Vs Pandurang Keshav Gorwardkar and Others

Supreme Court Of India · (2013) 4 ABR 390 : (2013) 6 AD 37 : AIR 2013 SC 2036 : (2013) AIRSCW 2864 : (2013) 3 AJR 392 : (2013) 2 BC 697 : (2013) 4 BomCR 25 : (2013) 2 CGBCLJ 430 : (2013) 114 CLA 477 : (2013) 178 CompCas 466 : (2013) 3 CompLJ 209 : (2013) 4 CTC 111 : (2014) 1 JLJR

Banking Regulation Act, 1949 — Section 5Bombay Sales Tax Act, 1959 — Section 38CCivil Procedure Code, 1908 (CPC) — Section 73
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Supreme Court07 May 2013

Krishnan and Others Vs State of Haryana and Others

Supreme Court Of India · (2013) 3 ACR 2616 : (2013) 7 AD 77 : AIR 2013 SC 2139 : (2013) AIRSCW 2598 : (2013) 3 AJR 128 : (2013) 81 ALLCC 952 : (2013) 3 BomCR(Cri) 21 : (2013) CriLJ 2639 : (2013) 3 JCC 109 : (2013) 3 JLJR 329 : (2013) 9 JT 116 : (2013) 3 RCR(Criminal) 91 : (2013)

Constitution of India, 1950 — Article 14, 161, 20(1), 21, 25Criminal Procedure Code, 1973 (CrPC) — Section 389, 432, 433, 433ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27, 32A, 33, 37
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Supreme Court07 May 2013Allowed

Women Education Trust and Another Vs State of Haryana and Others

Supreme Court Of India · AIR 2013 SC 2488 : (2013) 4 AWC 4126 : (2013) 4 CALLT 61 : (2013) 7 JT 50 : (2013) 3 RCR(Civil) 101 : (2014) 123 RD 215 : (2013) 6 SCALE 684 : (2013) 8 SCC 99

Land Acquisition Act, 1894 — Section 3, 4, 4(1), 5A, 5A(1)Municipal Act, 1973 — Section 302Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 2(3), 3, 5, 7A
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Supreme Court06 May 2013Dismissed

G. Sundarrajan Vs Union of India (UOI) and Others

Supreme Court Of India · (2013) 8 AD 473 : (2013) 7 JT 266 : (2013) 4 MLJ 46 : (2013) 7 SCALE 102 : (2013) 6 SCC 620

Air (Prevention and Control of Pollution) Act, 1981 — Section 25Atomic Energy Act, 1962 — Section 16, 17, 17(1), 2, 23Constitution of India, 1950 — Article 10, 11, 14, 15, 16
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Supreme Court06 May 2013Allowed

Raj Kumar Singh @ Raju @ Batya Vs State of Rajasthan

Supreme Court Of India · (2013) 5 AD 433 : AIR 2013 SC 3150 : (2013) 2 ALD(Cri) 772 : (2013) 82 ALLCC 431 : (2013) ALLMR(Cri) 2240 : (2013) 3 ALT(Cri) 355 : (2013) 3 BomCR(Cri) 54 : (2013) 2 CGBCLJ 464 : (2013) CriLJ 3276 : (2013) 3 JLJR 70 : (2013) 8 JT 462 : (2013) 2 NCC 244 :

Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 315Evidence Act, 1872 — Section 3
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Supreme Court06 May 2013Allowed

Smt. V. Sudha Vs P. Ganapathi Bhat and Another

Supreme Court Of India · (2013) 2 ACC 610 : (2013) 4 ACC 329 : (2013) ACJ 1459 : (2013) AIRSCW 3439 : (2013) AIRSCW 4597 : (2013) 3 AKR 259 : (2013) 4 ALD 171 : (2013) 99 ALR 36 : (2013) 2 AnWR 132 : (2013) 4 BomCR 49 : (2013) 3 CALLT 99 : (2013) 3 CDR 741 : (2013) 2 CGBCLJ 393 :

Motor Vehicles Act, 1988 — Section 168, 173(1)
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