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Supreme Court Of India judgments

59,848 judgments · page 773 of 2,993

Supreme Court26 Aug 2013Dismissed

Gurvail Singh @ Gala Vs State of Punjab

Supreme Court Of India · (2014) 1 ACR 430 : (2013) 83 ALLCC 962 : (2013) 4 RCR(Criminal) 192 : (2013) 10 SCALE 671 : (2013) 10 SCC 631

Constitution of India, 1950 — Article 142, 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 302, 34
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Supreme Court23 Aug 2013Allowed

State of Orissa Vs Khaga @ Khageswar Naik and Others

Supreme Court Of India · (2013) 83 ALLCC 993 : (2013) ALLMR(Cri) 3679 : (2013) 4 CGLJ 91 : (2013) 4 JCC 2840 : (2013) 11 JT 430 : (2013) 3 MLJ(Cri) 562 : (2013) 4 RCR(Criminal) 828 : (2013) 10 SCALE 413 : (2013) 14 SCC 649 : (2013) 3 UC 1890

Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 354, 34, 457, 506,
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Supreme Court22 Aug 2013Dismissed

In Re: Rameshwar Prasad Goyal, Advocate

Supreme Court Of India · (2014) 2 ABR 229 : (2014) 8 AD 147 : AIR 2014 SC 850 : (2014) 2 AJR 547 : (2014) 2 ALD 165 : (2013) 6 AWC 5744 : (2013) 11 JT 443 : (2013) 5 LW 193 : (2014) 3 MhLj 644 : (2014) 3 MPLJ 362 : (2013) 4 RCR(Civil) 99 : (2013) 4 RCR(Criminal) 134 : (2013) 10 S

Supreme Court Rules, 1966 — Order 4 Rule 5, Order 4 Rule 6, Order 4 Rule 8A
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Supreme Court22 Aug 2013Dismissed

GM, Sri Siddeshwara Co-operative Bank Ltd. and Another Vs Sri Ikbal and Others

Supreme Court Of India · (2013) 5 ALLMR 969 : (2013) 6 AWC 5448 : (2013) 5 BomCR 516 : (2013) 4 CDR 989 : (2014) 1 CHN 94 : (2013) 116 CLA 110 : (2013) 5 CTC 200 : (2013) 11 JT 573 : (2013) 5 LW 120 : (2014) 3 MhLj 139 : (2013) 6 MLJ 571 : (2014) 3 MPLJ 67 : (2014) 122 RD 424 : (

Constitution of India, 1950 — Article 21, 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(10), 13(12), 13(2), 13(4)Securitisation and Rec
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Supreme Court22 Aug 2013Dismissed

Fiona Shrikhande Vs State of Maharashtra and Another

Supreme Court Of India · AIR 2014 SC 957 : (2014) 2 ALD(Cri) 97 : (2014) 1 ALD(Cri) 358 : (2013) 4 BomCR(Cri) 788 : (2013) 4 CGLJ 46 : (2014) 1 LW(Cri) 305 : (2013) 4 RCR(Criminal) 195 : (2013) 10 SCALE 535 : (2013) 14 SCC 44 : (2013) 3 UC 1885

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 294, 298, 504
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Supreme Court22 Aug 2013Dismissed

Standard Chartered Bank Vs V. Noble Kumar and Others Senior Manager, State Bank of India and Another Vs R. Shiva Subramaniyan and Another

Supreme Court Of India · (2013) 100 ALR 683 : (2013) 117 CLA 18 : (2013) 180 CompCas 137 : (2013) 4 CompLJ 417 : (2013) 6 CTC 683 : (2013) 4 KLT 531 : (2013) 5 LW 97 : (2014) 1 MhLj 627 : (2014) 1 MPLJ 396 : (2013) 121 RD 262 : (2013) 10 SCALE 540 : (2013) 9 SCC 620

Constitution Of India, 1950 — Article 226Security Interest (Enforcement) Rules, 2002 — Rule 8, 8(1), 8(2)Code Of Civil Procedur, 1908 —, Order 40 Rule 1
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Supreme Court22 Aug 2013Allowed

Popat Bahiru Govardhane etc. Vs Special Land Acquisition Officer and Another

Supreme Court Of India · (2014) 1 ABR 235 : (2014) 2 AD 607 : (2014) 1 ALD 140 : (2013) 5 ALLMR 907 : (2013) 100 ALR 657 : (2013) 6 AWC 5968 : (2013) 6 BomCR 57 : (2014) 1 CALLT 36 : (2014) 1 CDR 100 : (2013) 5 LW 700 : (2014) 2 MhLj 527 : (2013) 6 MhLj 950 : (2014) 2 MPLJ 3 : (2

Land Acquisition Act, 1894 — Section 11, 12(2), 18, 28A, 4Limitation Act, 1963 — Section 5
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Supreme Court22 Aug 2013Dismissed

Young Achievers Vs IMS Learning Resources Pvt. Ltd.

Supreme Court Of India · (2014) 8 AD 467 : (2013) 5 ALLMR 931 : (2013) 101 ALR 277 : (2013) 3 ARBLR 299 : (2013) 6 AWC 5636 : (2013) 4 CDR 1101 : (2014) 118 CLA 180 : (2013) 4 CompLJ 217 : (2013) 13 JT 592 : (2013) 5 LW 200 : (2013) 10 SCALE 531 : (2013) 10 SCC 535 : (2014) 1 WBL

Arbitration and Conciliation Act, 1996 — Section 5, 8
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Supreme Court22 Aug 2013Allowed

Dr. Subramanian Swamy and Others Vs Raju, through Member, Juvenile Justice Board and Another

Supreme Court Of India · (2014) 1 ACR 357 : (2014) 8 AD 461 : (2014) 2 ALD(Cri) 80 : (2014) 1 ALD(Cri) 377 : (2013) 83 ALLCC 718 : (2013) 4 BomCR(Cri) 301 : (2013) 5 CTC 106 : (2013) 4 JLJR 184 : (2013) 11 JT 433 : (2014) 2 LW 855 : (2014) 1 LW(Cri) 430 : (2013) 4 PLJR 140 : (201

Constitution of India, 1950 — Article 14, 21, 32Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 28Penal Code, 1860 (IPC) — Section 302
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