Supreme Court19 Sept 2013Dismissed
Ashok Banerjee (D) through his L.Rs. Vs Secretary, Municipal Affairs Deptt. and Others
Supreme Court Of India · (2014) 1 ESC 11 : (2013) 14 SCALE 171
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 767 of 2,993
Supreme Court19 Sept 2013Disposed Of
Monnet Ispat and Energy Limited Vs Jan Chetna and Others
Supreme Court Of India · (2013) 10 AD 220 : (2013) 139 DRJ 19 : (2013) 3 EFLT 842 : (2014) 1 RCR(Civil) 711 : (2013) 11 SCALE 612 : (2013) 10 SCC 574
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226Delhi High Court Rules and Orders — Rule 1, 4
Supreme Court18 Sept 2013Allowed
Commissioner of Income Tax, Gujarat Vs Gujarat Fluro Chemicals
Supreme Court Of India · (2013) 262 CTR 269 : (2013) 296 ELT 433 : (2013) 358 ITR 291 : (2013) 12 SCALE 281 : (2014) 1 SCC 126 : (2014) 222 TAXMAN 349
Income Tax Act, 1961 — Section 214, 244A
Supreme Court18 Sept 2013Allowed
Dr. B.R. Ambedkar Medical College and Others Vs Union of India (UOI) and Another
Supreme Court Of India · (2013) 10 AD 277 : (2013) 11 SCALE 585 : (2013) 10 SCC 280 : (2013) 4 SCT 752 : (2014) 1 WBLR 832
Constitution of India, 1950 — Article 129, 14, 32Enhancement of Annual Intake Capacity in Undergraduate Courses in Medical College for the Academic Session 2013 14 only Regulations, 2013 — Regulation 3, 4Indian Medical Co
Supreme Court18 Sept 2013Allowed
U.P. Power Corporation Ltd. Vs N.T.P.C. Ltd. and Others
Supreme Court Of India · (2014) 2 AD 629 : AIR 2014 SC 152 : (2014) 1 AJR 78 : (2013) 6 ALJ 548 : (2014) 1 BomCR 101 : (2013) ELR 1307 : (2013) 13 JT 456 : (2014) 1 RCR(Civil) 743 : (2013) 11 SCALE 661 : (2014) 1 SCC 371 : (2014) 2 WBLR 852
Central Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2001 — Regulation 1.10, 1.9, 2.5Electricity (Supply) Act, 1948 — Section 15A(3), 28, 29, 30, 31Electricity Act, 200
Supreme Court18 Sept 2013Dismissed
Gothamchand Jain Vs Arumugam @ Tamilarasan
Supreme Court Of India · (2013) 10 AD 366 : (2013) 101 ALR 241 : (2013) 5 LW 389 : (2013) 7 MLJ 199 : (2014) 1 RCR(Civil) 295 : (2013) 121 RD 691 : (2013) 11 SCALE 580 : (2013) 10 SCC 472
Limitation Act, 1963 — Article 54, 1, 29(2)Pondicherry (Administration) Act, 1962 — Section 4
Supreme Court18 Sept 2013Allowed
Ranjeet Goswami Vs State of Jharkhand and Another
Supreme Court Of India · (2014) 1 ACR 428 : (2013) 10 AD 400 : (2014) 1 AJR 41 : (2013) 4 AKR 555 : (2014) 1 ALD(Cri) 315 : (2013) 83 ALLCC 975 : (2013) 4 BomCR(Cri) 820 : (2013) CriLJ 4895 : (2013) 4 JCC 2408 : (2013) 4 JLJR 329 : (2013) 4 PLJR 318 : (2013) 4 RCR(Criminal) 369 :
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2Penal Code, 1860 (IPC) — Section 201, 302, 376
Supreme Court18 Sept 2013Dismissed
Ramnivas Vyas and Others Vs H. Srinivasa Bhati and Others
Supreme Court Of India · (2013) 14 SCALE 1
Evidence Act, 1872 — Section 101, 103, 104Specific Relief Act, 1963 — Section 22(1)
Supreme Court17 Sept 2013Dismissed
Dredging Corporation of India Ltd. Vs P.K. Bhattacherjee
Supreme Court Of India · (2013) 3 ACC 900 : (2013) ACJ 2638 : (2013) 10 AD 413 : (2013) 5 AWC 4933 : (2013) 4 CDR 822 : (2013) 139 FLR 429 : (2013) 4 JLJR 449 : (2013) 14 JT 378 : (2013) 6 KarLJ 278 : (2013) 5 LLN 444 : (2013) LLR 1121 : (2014) 2 MhLj 11 : (2014) MPLJ 527 : (2014
Employees Compensation Act, 1923 — Section 3
Supreme Court17 Sept 2013Allowed
GAIL (India) Limited Vs Gujarat State Petroleum Corporation Limited
Supreme Court Of India · (2013) 10 AD 187 : (2013) 5 AWC 4942 : (2013) 7 MLJ 748 : (2013) 11 SCALE 518 : (2014) 1 SCC 329
Constitution of India, 1950 — Article 14, 19(1), 226, 301A
Supreme Court17 Sept 2013dismissed
Ajoy Acharya Vs State Bureau of Inv. against Eco. Offence
Supreme Court Of India · (2013) 10 AD 125 : (2013) CriLJ 4763 : (2014) 2 JLJR 76 : (2013) 13 JT 26 : (2014) 2 PLJR 177 : (2013) 4 RCR(Criminal) 443 : (2013) 11 SCALE 496 : (2013) 3 UC 1956
Companies Act, 1965 — Section 292Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 239Negotiable Instruments Act, 1881 (NI) — Section 138, 138(1), 141, 141(1), 141(2)
Supreme Court17 Sept 2013dismissed
Kollam Chandra Sekhar Vs Kollam Padma Latha
Supreme Court Of India · (2013) 10 AD 146 : (2013) 6 ALD 131 : (2013) 6 ALLMR 428 : (2013) 5 ALT 51 : (2013) 6 AWC 6389 : (2013) 6 BomCR 1 : (2013) 4 CDR 905 : (2014) 117 CLT 425 : (2013) 5 CTC 665 : (2013) 3 DMC 444 : (2013) 4 JLJR 214 : (2013) 5 LW 393 : (2014) 3 MhLj 547 : (20
Hindu Marriage Act, 1955 — Section 13(1), 9
Supreme Court17 Sept 2013Dismissed
Educare Charitable Trust Vs Union of India (UOI) and Another
Supreme Court Of India · (2013) 10 AD 485 : AIR 2014 SC 902 : (2013) 4 JLJR 291 : (2013) 14 JT 381 : (2013) 11 SCALE 569 : (2014) 2 SCJ 92 : (2013) 4 SCT 758 : (2014) 1 WBLR 860
Constitution of India, 1950 — Article 136Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and increase of Admission Capacity in Dental Colleges) Regulations, 2006 &mdash
Supreme Court17 Sept 2013Disposed Of
Nidhan Singh (D) Th. L.Rs. Vs Santa Singh (D) Th. L.Rs.
Supreme Court Of India · (2013) 09 SC CK 0040
Punjab Land Reforms Act, 1972 — Section 12
Supreme Court17 Sept 2013Allowed
Escorts Limited Vs Rama Mukherjee
Supreme Court Of India · (2014) 1 ACR 420 : (2013) 10 AD 37 : (2013) 4 AKR 557 : (2013) 83 ALLCC 966 : (2013) ALLMR(Cri) 4060 : (2013) 3 ALT(Cri) 224 : (2013) 4 BC 191 : (2014) 1 BomCR 169 : (2013) 4 BomCR(Cri) 646 : (2013) 116 CLA 97 : (2013) 4 CompLJ 245 : (2013) 139 DRJ 1 : (2
Criminal Procedure Code, 1973 (CrPC) — Section 138, 177, 178, 179, 482Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561ANegotiable Instruments Act, 1881 (NI) — Section 138, 141
Supreme Court17 Sept 2013Allowed
Channabasappa (Dead) by L.Rs. and Another Vs State of Karnataka and Others
Supreme Court Of India · (2013) 10 AD 232 : (2014) ALT(Rev) 18 : (2013) 6 KarLJ 281 : (2013) 121 RD 500 : (2013) 11 SCALE 558 : (2014) 1 SCJ 186
Karnataka Land Reforms (Amendment) Act, 1974 — Section 48A, 86
Supreme Court17 Sept 2013Dismissed
R. Venkata Ramana and Another Vs The United India Insurance Company Ltd. and Others
Supreme Court Of India · (2013) 3 ACC 893 : (2013) 4 ACC 489 : (2013) ACJ 2641 : (2013) 10 AD 241 : (2013) 10 AD 27 : (2014) 1 AJR 170 : (2014) 1 ALD 10 : (2013) 6 ALLMR 394 : (2013) 101 ALR 727 : (2013) 5 AWC 4930 : (2013) 4 CDR 895 : (2013) 4 JLJR 498 : (2014) 2 MhLj 454 : (201
Supreme Court16 Sept 2013Disposed Of
Govt. of Karnataka and Another Vs K.C. Subramanya and Others
Supreme Court Of India · (2014) 102 ALR 248 : (2014) 2 AWC 1155 : (2013) 15 JT 184 : (2014) 1 LW 103 : (2014) 1 OLR 544 : (2014) 122 RD 373 : (2013) 14 SCALE 85
Supreme Court16 Sept 2013Disposed Of
Raghvendra Kumar Vs Prabal Kumar and Others
Supreme Court Of India · (2014) 1 ALJ 194 : (2014) 3 ALLMR 421
Penal Code, 1860 (IPC) — Section 307
Supreme Court16 Sept 2013Partly Allowed
Indian Oil Company Ltd. and Another Vs Kerala State Road Tr. Company and Others Indian Oil Corp. Ltd. and Others Vs Jayeshbhai Natwarbhai and Others
Supreme Court Of India · (2013) 12 SCALE 231