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Supreme Court Of India judgments

59,848 judgments · page 764 of 2,993

Supreme Court07 Oct 2013Allowed

State of Rajasthan Vs Girdhari Lal

Supreme Court Of India · (2014) 84 ALLCC 7 : (2013) ALLMR(Cri) 4114 : (2014) CriLJ 41 : (2013) 4 JCC 2714 : (2013) 4 JLJR 353 : (2013) 2 NCC 896 : (2013) 4 PLJR 469 : (2013) 4 RCR(Criminal) 692 : (2014) 1 RLW 152 : (2013) 12 SCALE 457 : (2014) 3 SCJ 584

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
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Supreme Court04 Oct 2013Dismissed

Bharat Sanchar Nigam Limited and Another Vs G. Sarvothaman

Supreme Court Of India · AIR 2014 SC 29 : (2013) 4 AKR 705 : (2013) 6 ALLMR 964 : (2014) 1 AWC 304 : (2014) 1 CGLJ 47 : (2014) 1 CHN 186 : (2014) 1 JLJR 59 : (2013) 13 JT 434 : (2013) 4 KLT 186 : (2014) LabIC 29 : (2014) 1 PLJR 227 : (2013) 12 SCALE 361 : (2013) 10 SCC 489 : (201

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 59
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Supreme Court04 Oct 2013Allowed

Panchanand Mandal @ Pachan Mandal and Another Vs State of Jharkhand

Supreme Court Of India · (2014) 1 ACR 625 : (2013) 10 AD 592 : (2013) 83 ALLCC 681 : (2013) ALLMR(Cri) 4084 : (2013) 4 BomCR(Cri) 289 : (2014) 1 CALLT 18 : (2013) 3 DMC 551 : (2013) 4 JCC 2515 : (2014) 1 JLJR 279 : (2013) 13 JT 222 : (2014) 1 PLJR 431 : (2013) 4 RCR(Criminal) 591

Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 304B(1), 34
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Supreme Court04 Oct 2013Allowed

Ajahar Ali Vs State of West Bengal

Supreme Court Of India · (2014) 7 AD 515 : (2013) 83 ALLCC 594 : (2013) ALLMR(Cri) 4094 : (2014) 1 CALLT 30 : (2014) 1 CCR 237 : (2014) CriLJ 18 : (2013) 4 JCC 2523 : (2013) 4 JLJR 429 : (2013) 13 JT 212 : (2013) 4 MLJ(Cri) 379 : (2013) 4 RCR(Criminal) 611 : (2013) 12 SCALE 410 :

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 324, 34, 354, 376Probation of Offenders Act, 1958 — Section 4, 6
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Supreme Court04 Oct 2013Dismissed

Kulja Industries Limited Vs Chief Gen. Manager W.T. Proj. BSNL and Others

Supreme Court Of India · (2013) 6 ABR 662 : AIR 2014 SC 9 : (2014) 1 AJR 376 : (2013) 6 ALD 142 : (2014) 2 AWC 1776 : (2014) 1 CHN 175 : (2013) 4 JLJR 331 : (2013) 13 JT 242 : (2014) 1 LW 711 : (2013) 4 PLJR 447 : (2013) 12 SCALE 423

Constitution of India, 1950 — Article 14, 226, 32Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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Supreme Court04 Oct 2013Dismissed

Deputy Commissioner, KVS and Others Vs J. Hussain

Supreme Court Of India · (2013) 6 ABR 758 : (2013) 10 AD 433 : AIR 2014 SC 766 : (2014) 1 AWC 222 : (2014) 1 CHN 23 : (2014) 140 FLR 463 : (2013) 4 JLJR 281 : (2013) 13 JT 253 : (2013) LabIC 4548 : (2013) 5 LLN 401 : (2013) LLR 1174 : (2013) 4 PLJR 409 : (2014) 2 RLW 1783 : (2013

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 20, 3(1)Constitution of India, 1950 — Article 14
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Supreme Court04 Oct 2013Dismissed

Vishnu (dead) by L.Rs. Vs State of Maharashtra and Others

Supreme Court Of India · (2013) 6 ABR 746 : (2013) 10 AD 417 : (2013) 101 ALR 210 : (2013) 4 ARBLR 1 : (2014) 1 AWC 331 : (2013) 4 BC 719 : (2013) 6 BomCR 405 : (2014) 1 CDR 10 : (2014) 1 CHN 104 : (2013) 13 JT 227 : (2014) 3 MhLj 732 : (2013) 7 MLJ 733 : (2014) 2 RCR(Civil) 795

Arbitration Act, 1940 — Section 2, 20, 21, 33, 8Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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Supreme Court03 Oct 2013Disposed Of

M. Mansoor and Another Vs United India Insurance Co. Ltd. Another

Supreme Court Of India · (2014) 1 ABR 232 : (2013) 4 ACC 45 : (2013) ACJ 2849 : (2014) 1 AJR 130 : (2013) 101 ALR 715 : (2014) 1 AWC 321 : (2013) 13 JT 427 : (2014) 1 LW 184 : (2014) 173 PLR 628 : (2013) 4 RCR(Civil) 729 : (2013) 12 SCALE 324

Motor Vehicles Act, 1988 — Section 166
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Supreme Court03 Oct 2013Allowed

Sanobanu Nazirbhai Mirza and Others Vs Ahmedabad Municipal Transport Service

Supreme Court Of India · (2013) 4 ACC 825 : (2013) ACJ 2733 : (2014) 1 ALD 116 : (2013) 6 ALLMR 981 : (2013) 101 ALR 721 : (2014) 1 AWC 315 : (2013) 6 BomCR 446 : (2014) 1 CDR 23 : (2013) 13 JT 386 : (2013) 7 MLJ 530 : (2013) 4 RCR(Civil) 732 : (2013) 12 SCALE 329

Minimum Wages Act, 1948 — Section 3Motor Vehicles Act, 1988 — Section 163A, 166
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Supreme Court03 Oct 2013Disposed Of

Himachal Pradesh State Electricity Regulatory Commission and Another Vs Himachal Pradesh State Electricity Board

Supreme Court Of India · (2013) 10 AD 577 : AIR 2014 SC 101 : (2013) 4 AKR 733 : (2014) 3 AWC 3253 : (2014) 1 CHN 30 : (2013) ELR 1316 : (2014) 1 JLJR 268 : (2013) 13 JT 331 : (2014) 1 LW 685 : (2014) 1 PLJR 420 : (2013) 4 RCR(Civil) 892 : (2013) 12 SCALE 397 : (2014) 5 SCC 219

Central Provinces and Berar Sales Tax Act, 1947 — Section 22(2)Constitution of India, 1950 — Article 133, 135Electricity (Supply) Act, 1948 — Section 69(1)
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Supreme Court03 Oct 2013Dismissed

U.P. Power Corporation Ltd. and Another Vs Virendra Lal (Dead) through L.Rs.

Supreme Court Of India · (2013) 10 AD 598 : (2013) 6 ALJ 538 : (2013) 6 ALLMR 987 : (2014) 2 AWC 1309 : (2014) 140 FLR 531 : (2013) 4 JLJR 451 : (2013) 13 JT 394 : (2013) LabIC 4442 : (2013) LLR 1233 : (2014) 1 PLJR 128 : (2013) 12 SCALE 390 : (2013) 10 SCC 39 : (2014) 2 SCJ 404

Constitution of India, 1950 — Article 14, 311Uttar Pradesh State Electricity Board (Officers and Servants) (Conditions of Service) Regulations, 1975 — Regulation 6, 6(4), 6(5)
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Supreme Court01 Oct 2013Disposed Of

Kishan Ram and Others Vs State of Uttarakhand

Supreme Court Of India · (2013) 83 ALLCC 672 : (2013) 13 JT 439 : (2013) 12 SCALE 367

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 326
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Supreme Court01 Oct 2013Allowed

Anil Kumar and Others Vs M.K. Aiyappa and Another

Supreme Court Of India · (2013) 6 ABR 895 : (2013) 10 AD 386 : (2014) 1 AJR 37 : (2014) 1 ALD(Cri) 317 : (2014) 84 ALLCC 695 : (2013) 4 BomCR(Cri) 296 : (2014) CriLJ 1 : (2013) 4 JLJR 601 : (2013) 13 JT 127 : (2013) 6 KarLJ 1 : (2013) 4 KLJ 370 : (2013) 4 KLT 125 : (2014) 1 PLJR

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 197, 200, 202Penal Code, 1860 (IPC) — Section 120B, 149, 406, 409, 420Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 13(1)
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Supreme Court01 Oct 2013Dismissed

Central Bureau of Investigation Vs Jagjit Singh

Supreme Court Of India · (2014) 1 ACR 179 : (2014) 2 AD 422 : (2013) 83 ALLCC 608 : (2013) 4 CGLJ 519 : (2013) 4 JCC 2729 : (2013) 4 JLJR 568 : (2014) 1 PLJR 10 : (2013) 4 RCR(Criminal) 607 : (2013) 12 SCALE 299 : (2013) 10 SCC 686 : (2014) 2 SCC(L&S) 154 : (2014) 1 SCJ 153

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
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Supreme Court30 Sept 2013Disposed Of

Selvi J. Jayalalithaa and Others Vs State of Karnataka and Others

Supreme Court Of India · (2013) 10 AD 244 : (2013) 4 AKR 638 : (2014) 84 ALLCC 766 : (2014) CriLJ 9 : (2014) 1 JLJR 380 : (2013) 13 JT 176 : (2014) 1 LW(Cri) 43 : (2013) 4 MLJ(Cri) 139 : (2014) 1 PLJR 531 : (2013) 12 SCALE 234 : (2014) 2 SCC 401 : (2014) 2 SCJ 290 : (2013) 4 SCT

Constitution of India, 1950 — Article 14, 142, 21, 233, 234Criminal Procedure Code, 1973 (CrPC) — Section 234, 301(2), 309, 311, 313General Clauses Act, 1897 — Section 21
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