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Supreme Court Of India judgments

59,848 judgments · page 750 of 2,993

Supreme Court10 Jan 2014Disposed Of

State of U.P. Thr. Exe. Engineer and Another Vs Amar Nath Yadav

Supreme Court Of India · (2014) 2 AJR 453 : (2014) 3 ALD 152 : (2014) 2 ALJ 540 : (2014) 2 ALLMR 942 : (2014) 302 ELT 26 : (2014) 140 FLR 730 : (2014) 46 GST 415 : (2014) 1 JT 494 : (2014) 3 MPLJ 476 : (2014) 1 RCR(Civil) 861 : (2014) 1 RCR(Criminal) 716 : (2014) 1 SCALE 304 : (2

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Supreme Court10 Jan 2014Allowed

Hardeep Singh Vs State of Punjab and Others etc. etc.

Supreme Court Of India · (2014) 1 AD (SC) 609 : (2014) 1 ADJ 727 : AIR 2014 SC 1400 : (2014) 2 ALD(Cri) 152 : (2014) 85 ALLCC 313 : (2014) ALLMR(Cri) 801 : (2014) 1 ALT(Cri) 352 : (2014) 1 BomCR(Cri) 772 : (2014) 1 CG.L.R.W. 491 : (2014) CriLJ 1118 : (2014) 1 Crimes 133 : (2014)

Constitution of India, 1950 — Article 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 11, 138, 16, 161, 169Evidence Act, 1872 — Section 157, 3
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Supreme Court10 Jan 2014Allowed

State of Gujarat Vs Ratansingh @ Chinubhai Anopsinh Chauhan

Supreme Court Of India · (2014) 1 ACR 1067 : (2014) 1 AD (SC) 686 : (2014) 1 ALD(Cri) 865 : (2014) 85 ALLCC 670 : (2014) 2 ALT(Cri) 222 : (2014) 2 GLH 208 : (2014) 1 JCC 579 : (2014) 2 JT 95 : (2014) 1 NCC 335 : (2014) 1 OLR 394 : (2014) 1 RCR(Criminal) 648 : (2014) 1 SCALE 293 :

Criminal Procedure Code, 1973 (CrPC) — Section 313, 366Penal Code, 1860 (IPC) — Section 201, 302, 376
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Supreme Court09 Jan 2014Allowed

Major General H.M. Singh, VSM Vs Union of India (UOI) and Another

Supreme Court Of India · (2014) 2 ABR 362 : AIR 2014 SC 1128 : (2014) 1 AJR 851 : (2014) 1 ESC 17 : (2014) 1 JT 465 : (2014) LabIC 1178 : (2014) 1 LLN 35 : (2014) 1 SCALE 135 : (2014) 3 SCC 670 : (2014) 1 SCC(L&S) 649 : (2014) 3 SCJ 205 : (2014) 2 SCT 1 : (2014) 2 SLJ 247 : (2014

Army Act, 1950 — Section 16A(4)Army Rules, 1954 — Rule 16AConstitution of India, 1950 — Article 14, 16
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Supreme Court08 Jan 2014

Sadashiv Prasad Singh Vs Harendar Singh and Others

Supreme Court Of India · (2014) 1 AD (SC) 773 : AIR 2014 SC 1078 : (2014) 2 AJR 461 : (2014) 3 ALD 120 : (2014) 103 ALR 239 : (2014) 1 BC 654 : (2014) 4 CHN 235 : (2014) 1 CompLJ 417 : (2014) 1 CTC 732 : (2014) 1 JT 481 : (2014) 3 LW 27 : (2014) 1 OLR 564 : (2014) 123 RD 22 : (20

Income Tax (Certificate Proceedings) Rules, 1962 — Rule 11, 11(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 25, 26, 27, 28, 29Transfer of Property Act, 1882 — Section 53
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Supreme Court07 Jan 2014Disposed Of

Union of India (UOI) and Others Vs Vasavi Co-op. Housing Society Ltd. and Others

Supreme Court Of India · (2014) 2 AD (SC) 44 : AIR 2014 SC 937 : (2014) 2 AJR 704 : (2014) 2 ALD 157 : (2014) 2 ALLMR 415 : (2014) 102 ALR 735 : (2014) ALT(Rev) 28 : (2014) 2 AWC 1507 : (2014) 3 CHN 49 : (2014) 4 CTC 471 : (2014) 2 LW 862 : (2014) 3 MhLj 244 : (2014) 3 MPHT 367 :

Cantonments Land Administration Rules, 1937 — Rule 3Constitution of India, 1950 — Article 136Urban Land (Ceiling and Regulation) Act, 1976 — Section 19, 3
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Supreme Court07 Jan 2014Disposed Of

State of Gujarat Vs Kishanbhai etc.

Supreme Court Of India · (2014) 2 ACR 1233 : (2014) 1 AD (SC) 417 : (2014) 2 AJR 684 : (2014) ALLMR(Cri) 759 : (2014) 2 ALT(Cri) 32 : (2014) 2 BomCR(Cri) 167 : (2014) 1 JLJR 428 : (2014) 1 JT 508 : (2014) 1 KarLJ 606 : (2014) 1 PLJR 370 : (2014) 1 RCR(Criminal) 549 : (2014) 1 SCA

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 366, 438, 439, 482Penal Code, 1860 (IPC) — Section 201, 302, 363, 369, 376
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Supreme Court07 Jan 2014Allowed

Keshar Bai Vs Chhunulal

Supreme Court Of India · (2014) 1 AD (SC) 409 : AIR 2014 SC 1394 : (2014) 4 ALD 26 : (2014) 2 ALLMR 937 : (2014) 1 CG.L.R.W. 129 : (2014) 5 CHN 65 : (2014) 1 JLJ 220 : (2014) 1 JT 379 : (2014) 1 RCR(Rent) 183 : (2014) 1 SCALE 170 : (2014) 3 SCJ 43 : (2014) 2 WBLR 689

Evidence Act, 1872 — Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)Transfer of Property Act, 1882 — Section 111
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Supreme Court06 Jan 2014Partly Allowed

State (NCT of Delhi) Vs Narender

Supreme Court Of India · (2014) 2 ACR 1587 : (2014) 1 AD (SC) 651 : (2014) ALLMR(Cri) 736 : (2014) 1 ALT(Cri) 513 : (2014) 1 Crimes 168 : (2014) 43 GST 535 : (2014) 2 JCC 1247 : (2014) 1 JT 274 : (2014) 1 MLJ(Cri) 213 : (2014) 1 RCR(Criminal) 584 : (2014) 1 SCALE 116 : (2014) 2 S

Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457, 482Delhi Excise Act, 2009 — Section 33, 58, 59, 59(1), 61
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Supreme Court06 Jan 2014Dismissed

Donthula Ravindranath @ Ravinder Rao Vs State of Andhra Pradesh

Supreme Court Of India · (2014) 1 ACR 789 : (2014) 1 AD (SC) 657 : AIR 2014 SC 1060 : (2014) 1 AJR 757 : (2014) 1 ALD(Cri) 857 : (2014) 85 ALLCC 724 : (2014) CriLJ 1217 : (2014) 1 Crimes 161 : (2014) 1 DMC 425 : (2014) 1 JCC 735 : (2014) 1 JT 491 : (2014) 1 MLJ(Cri) 243 : (2014)

Penal Code, 1860 (IPC) — Section 109, 302, 304B, 498A
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Supreme Court06 Jan 2014Disposed Of

Nandlal Wasudeo Badwaik Vs Lata Nandlal Badwaik and Another

Supreme Court Of India · (2014) 2 ACR 1340 : (2014) 1 AD (SC) 518 : AIR 2014 SC 932 : (2014) 2 AJR 392 : (2014) 102 ALR 666 : (2014) 1 ALT(Cri) 252 : (2014) 2 BomCR(Cri) 134 : (2014) CriLJ 1098 : (2014) 1 Crimes 10 : (2014) 5 CTC 680 : (2014) 1 DMC 313 : (2014) 1 GLH 203 : (2014)

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Evidence Act, 1872 — Section 112
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Supreme Court06 Jan 2014Disposed Of

M.B. Suresh Vs State of Karnataka

Supreme Court Of India · (2014) 2 ACR 1595 : (2014) 1 AD (SC) 785 : (2014) 2 AJR 397 : (2014) 1 ALD(Cri) 1027 : (2014) ALLMR(Cri) 795 : (2014) 1 ALT(Cri) 518 : (2014) CriLJ 1104 : (2014) 1 Crimes 164 : (2014) 1 JCC 575 : (2014) 2 KarLJ 129 : (2014) 2 KCCR 1678 : (2014) 1 KLJ 400

Arms Act, 1959 — Section 25, 27, 3Penal Code, 1860 (IPC) — Section 114, 299, 302, 307, 324
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