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Supreme Court Of India judgments

59,848 judgments · page 737 of 2,993

Supreme Court26 Mar 2014Disposed Of

Western Electricity Supply Co. of Orissa Ltd. and Others Vs Baba Baijanath Roller and Flour Mill P. Ltd.

Supreme Court Of India · AIR 2014 SC 1605 : (2014) 3 ALLMR 975 : (2014) 105 ALR 762 : (2014) 3 AWC 2353 : (2014) 3 CDR 620 : (2014) 4 CHN 47 : (2014) 4 JT 597 : (2014) 2 RCR(Civil) 842 : (2014) 4 SCALE 141 : (2014) 5 SCJ 212 : (2014) 4 WBLR 749

Electricity Act, 1910 — Section 26, 26(1), 26(4), 26(5), 26(6)Orissa Electricity Reforms Act, 1995 — Section 54Orissa Electricity Regulatory Commission Distribution (Conditions of Supply) Code, 1998 — Regulation 64, 110
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Supreme Court25 Mar 2014Dismissed

Smt. Savita Vs Bindar Singh and Others

Supreme Court Of India · (2014) 2 ACC 244 : (2014) ACJ 1261 : (2014) 2 AJR 710 : (2014) 104 ALR 730 : (2014) 3 CDR 674 : (2014) 3 CTC 427 : (2014) 8 JT 605 : (2014) 5 MhLj 95 : (2014) 3 MPLJ 534 : (2014) 2 RCR(Civil) 473 : (2014) 2 RLW 1221 : (2014) 4 SCALE 128 : (2014) 4 SCC 505

Motor Vehicles Act, 1988 — Section 166
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Supreme Court25 Mar 2014Allowed

Soumik Sil Vs Subhas Chandra Sil

Supreme Court Of India · AIR 2014 SC 1931 : (2014) 4 ALD 63 : (2015) 1 ALLMR 415 : (2014) 104 ALR 499 : (2014) 4 ALT 1 : (2014) 3 AWC 2363 : (2014) 3 CDR 678 : (2014) 2 RCR(Civil) 594 : (2014) 124 RD 86 : (2014) 124 RD 792 : (2014) 4 SCALE 124 : (2015) 5 SCC 732 : (2014) 5 SCJ 55

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
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Supreme Court25 Mar 2014

Jacinta De Silva Vs Rosarinho Costa and Others

Supreme Court Of India · (2014) 3 ABR 475 : AIR 2014 SC 1671 : (2015) 1 ALLMR 418 : (2014) 104 ALR 524 : (2014) 4 ALT 47 : (2014) 3 AWC 3035 : (2014) 3 BomCR 723 : (2014) 5 MhLj 84 : (2014) 1 RCR(Rent) 523 : (2014) 124 RD 92 : (2014) 124 RD 761 : (2014) 4 SCALE 180 : (2014) 4 SCC

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Supreme Court25 Mar 2014Disposed Of

Sheela Jawarlal Nagori and Another Vs Kantilal Nathmal Baldota and Others

Supreme Court Of India · (2014) 3 ABR 751 : (2014) 2 AKR 686 : (2014) 4 ALD 78 : (2014) 3 ALLMR 990 : (2014) 104 ALR 493 : (2014) ALT(Rev) 170 : (2014) 3 AWC 3033 : (2014) 3 BomCR 764 : (2014) 2 CDR 297 : (2014) 4 CHN 213 : (2014) 117 CLT 1005 : (2014) 4 JT 443 : (2014) 4 LW 782

Land Acquisition Act, 1894 — Section 11, 16Transfer of Property Act, 1882 — Section 106
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Supreme Court25 Mar 2014Allowed

Vijay Singh and Another Vs State of Madhya Pradesh

Supreme Court Of India · (2014) 2 ACR 1212 : (2014) 3 AJR 457 : (2014) 85 ALLCC 690 : (2014) ALLMR(Cri) 1921 : (2014) CriLJ 2158 : (2014) 2 Crimes 304 : (2014) 2 JCC 1301 : (2014) 2 MPJR 76 : (2014) 2 RCR(Criminal) 344 : (2014) 2 RLW 1253 : (2014) 4 SCALE 65 : (2014) 6 SCJ 324

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
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Supreme Court25 Mar 2014Allowed

Fahim Ahmad and Others Vs United India Insurance Company Ltd. and Others

Supreme Court Of India · (2014) 2 ACC 238 : (2014) ACJ 1254 : AIR 2014 SC 2187 : (2014) 3 ALLMR 963 : (2014) 3 BomCR 837 : (2015) 1 CDR 94 : (2014) 3 CTC 174 : (2014) 4 JT 156 : (2014) 2 RCR(Civil) 470 : (2014) 2 RLW 1281 : (2014) 4 SCALE 177 : (2014) 3 ShimLC 1467 : (2014) 3 WBL

Motor Vehicles Act, 1988 — Section 149(2), 173, 2(14)
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Supreme Court25 Mar 2014Dismissed

Bharat Coking Coal Ltd. and Others Vs Chhota Birsa Uranw

Supreme Court Of India · AIR 2014 SC 1975 : (2014) 3 AJR 263 : (2015) 1 ALJ 345 : (2014) 4 ALLMR 452 : (2014) 3 ESC 374 : (2014) 142 FLR 1005 : (2014) 3 JLJR 182 : (2014) 6 JT 551 : (2014) LabIC 2364 : (2014) 3 LLJ 1 : (2014) 4 LLN 292 : (2014) 5 Scale 655 : (2014) 6 SCJ 13 : (20

Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 136, 226
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Supreme Court25 Mar 2014Dismissed

Union of India (UOI) Vs Sheo Shambhu Giri

Supreme Court Of India · (2014) 2 ACR 1210 : (2014) 2 AJR 492 : (2014) 85 ALLCC 1003 : (2014) ALLMR(Cri) 1946 : (2014) 3 ALT(Cri) 21 : (2014) 2 BomCR(Cri) 330 : (2014) CriLJ 2056 : (2014) 2 Crimes 65 : (2014) 2 JLJR 425 : (2014) 2 MLJ(Cri) 362 : (2014) 2 PLJR 511 : (2014) 2 RCR(C

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 29, 42, 52, 57
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Supreme Court25 Mar 2014Allowed

Mannalal Chamaria and Another Vs State of West Bengal and Another

Supreme Court Of India · (2014) 2 ACR 1201 : AIR 2014 SC 2240 : (2014) 2 AKR 507 : (2014) 2 ALD(Cri) 309 : (2014) 3 ALT(Cri) 181 : (2014) 2 BomCR(Cri) 572 : (2014) 121 CLA 536 : (2014) 185 CompCas 214 : (2014) 4 CompLJ 333 : (2014) CriLJ 2160 : (2014) 2 Crimes 63 : (2014) 2 JCC(N

Companies Act, 1956 — Section 5Negotiable Instruments Act, 1881 (NI) — Section 138, 141
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Supreme Court24 Mar 2014Disposed Of

Brijesh Kumar and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 2014 SC 1612 : (2014) 2 AJR 489 : (2014) 4 ALD 1 : (2014) 3 ALLMR 965 : (2014) 107 ALR 111 : (2014) ALT(Rev) 167 : (2014) 3 CDR 701 : (2014) 4 CHN 227 : (2014) 117 CLT 1008 : (2014) 124 RD 751 : (2014) 2 RLW 1293 : (2014) 4 SCALE 50 : (2014) 6 SCJ 199

Land Acquisition Act, 1894 — Section 18, 4, 54Limitation Act, 1963 — Section 5
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Supreme Court14 Mar 2014

Bimla Devi Vs State of Haryana

Supreme Court Of India · (2015) 2 ALLMR 940 : (2014) 6 MhLj 610 : (2015) 1 MPHT 288 : (2014) 4 MPLJ 507 : (2014) 7 SCALE 215 : (2014) 6 SCC 583

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 24, 24(1), 24(2), 4
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Supreme Court14 Mar 2014Disposed Of

Rajasthan State TPT Corpn. and Another Vs Bajrang Lal

Supreme Court Of India · (2014) 4 AD (SC) 606 : (2014) 4 ALD 43 : (2014) 3 ALLMR 416 : (2014) 3 AWC 2847 : (2014) 2 CDR 401 : (2014) 2 ESC 145 : (2014) 141 FLR 532 : (2014) 2 JLJR 420 : (2014) 3 JT 604 : (2014) 2 LLJ 257 : (2014) 2 LLN 545 : (2014) LLR 449 : (2014) 5 LW 144 : (20

Industrial Disputes Act, 1947 — Section 35
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Supreme Court14 Mar 2014Dismissed

J. Rajiv Subramaniyan and Another Vs Pandiyas and Others

Supreme Court Of India · (2014) 4 AD (SC) 57 : AIR 2014 SC 1710 : (2014) 2 AJR 505 : (2014) 2 AKR 444 : (2014) 104 ALR 177 : (2014) 120 CLA 35 : (2014) 186 CompCas 73 : (2014) 2 CompLJ 331 : (2014) 2 CTC 323 : (2014) 5 JT 144 : (2014) 4 LW 590 : (2014) 6 MhLj 22 : (2014) 3 MLJ 12

Constitution of India, 1950 — Article 300ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 13(4), 13(8)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8, 8(5), 8(6), 8(8), 9
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Supreme Court14 Mar 2014Allowed

Biswanath Ghosh (Dead) by L.Rs. and Others Vs Gobinda Ghosh Alias Gobindha Chandra Ghosh and Others

Supreme Court Of India · (2014) 5 AD (SC) 298 : AIR 2014 SC 1582 : (2014) 4 ALD 32 : (2014) 104 ALR 184 : (2014) 3 ALT 1 : (2014) 3 AWC 2759 : (2014) 2 CALLT 54 : (2014) 2 CDR 418 : (2014) 5 CHN 102 : (2014) 2 JLJR 205 : (2014) 4 JT 132 : (2014) 5 LW 349 : (2014) 1 OLR 1074 : (20

Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, 100Specific Relief Act, 1963 — Section 16, 20
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