CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 714 of 2,993

Supreme Court21 Aug 2014

Raju Vs State of Chhatisgarh

Supreme Court Of India · AIR 2014 SC 3741 : (2014) 87 ALLCC 293 : (2014) ALLMR(Cri) 3752 : (2014) CriLJ 4425 : (2014) 4 Crimes 186 : (2015) 2 MPJR 1 : (2014) 2 NCC 644 : (2014) 4 RCR(Criminal) 84 : (2015) 1 RLW 585 : (2014) 9 SCALE 515 : (2014) 9 SCC 299 : (2014) 9 SCJ 453

Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 120B, 302, 34
Read judgment
Supreme Court21 Aug 2014Allowed

Singh Ram Vs Sheo Ram

Supreme Court Of India · (2014) 6 ABR 36 : AIR 2014 SC 3447 : (2014) 4 AKR 132 : (2014) 6 ALD 167 : (2014) 6 ALD(Cri) 167 : (2014) 107 ALR 177 : (2014) 5 AWC 5129 : (2014) 5 BomCR 507 : (2015) 2 CHN 1 : (2015) 3 CTC 197 : (2014) 4 JLJR 44 : (2014) 4 KLT 71 : (2015) 2 LW 1 : (2015

Limitation Act, 1908 — Article 148, 27, 28Limitation Act, 1963 — Article 137, 61Transfer of Property Act, 1882 — Section 58, 60, 62, 67, 8
Read judgment
Supreme Court21 Aug 2014Dismissed

Subhransu Sekhar Padhi Vs Gunamani Swain

Supreme Court Of India · AIR 2015 SC 542 : (2015) 2 AKR 128 : (2015) 2 ALD 12 : (2014) 107 ALR 386 : (2014) 4 JLJR 66 : (2014) 4 PLJR 224 : (2014) 4 RCR(Civil) 854 : (2015) 126 RD 262 : (2014) 9 SCALE 494

State Financial Corporations Act, 1951 — Section 29, 29(4), 3, 31
Read judgment
Supreme Court21 Aug 2014Allowed

V. Sreeramachandra Avadhani (D) Vs Shaik Abdul Rahim

Supreme Court Of India · AIR 2014 SC 3464 : (2014) 4 AJR 399 : (2014) 6 ALD 123 : (2014) 6 ALD(Cri) 123 : (2014) 5 ALLMR 929 : (2014) 107 ALR 203 : (2014) 5 AWC 5308 : (2015) 119 CLT 135 : (2014) 4 JLJR 117 : (2015) 1 LW 118 : (2015) 1 MhLj 553 : (2015) 1 MPLJ 262 : (2014) 2 OLR

Read judgment
Supreme Court20 Aug 2014Dismissed

India Yamaha Motor Pvt. Ltd. Vs Dharam Singh

Supreme Court Of India · (2015) 1 AD (SC) 536 : (2015) 1 ALJ 561 : (2015) 4 ALLMR 958 : (2014) 143 FLR 488 : (2015) LabIC 59 : (2014) 4 LLN 280 : (2015) 2 LW 279 : (2014) 11 SCALE 402 : (2015) 2 SCC 108 : (2015) 1 SCC(L&S) 313 : (2015) 1 SCT 80

Advocates Act, 1961 — Section 29, 32, 33Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), Order 23 Rule 1(2), Order 23 Rule 1(3)Penal Code, 1860 (IPC) — Section 193, 228
Read judgment
Supreme Court20 Aug 2014Partly Allowed

Satvir Singh Vs State of Delhi

Supreme Court Of India · (2015) 1 AD (SC) 243 : AIR 2014 SC 3798 : (2015) 1 ALD(Cri) 48 : (2014) 3 ALT(Cri) 477 : (2014) CriLJ 4399 : (2014) 3 Crimes 420 : (2014) 4 JCC 2586 : (2014) 2 NCC 356 : (2014) 4 RCR(Criminal) 40 : (2015) 1 RLW 453 : (2014) 9 SCALE 528 : (2014) 8 SCJ 479

Constitution of India, 1950 — Article 134(1), 136Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313, 379, 417Evidence Act, 1872 — Section 114, 4
Read judgment
Supreme Court20 Aug 2014Dismissed

H. Dohil Constructions Co. P. Ltd. Vs Nahar Exports Ltd.

Supreme Court Of India · (2014) 107 ALR 168 : (2014) 4 RCR(Civil) 653 : (2015) 126 RD 48 : (2014) 9 SCALE 503 : (2015) 1 SCC 680 : (2015) 2 WBLR 370

Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 41 Rule 3A(1), 149
Read judgment
Supreme Court20 Aug 2014Dismissed

I.P. Holding Asia Singapore P. Ltd. Vs Securities and Exch. Board of India

Supreme Court Of India · AIR 2015 SC 274 : (2014) 4 AKR 553 : (2014) 122 CLA 481 : (2015) 188 CompCas 1 : (2014) 9 SCALE 399 : (2015) 2 SCC 68 : (2015) 3 SCJ 323 : (2015) 2 WBLR 848

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 — Regulation 10, 14(1), 14(5), 20(4), 20(5)Securities and Exchange Board of India Act, 1992 — Section 15T, 15T(1), 15T(2), 15Z
Read judgment
Supreme Court20 Aug 2014Dismissed

Akalakunnam Village Service Co-op. Bank Ltd. Vs Binu N.

Supreme Court Of India · AIR 2015 SC 1115 : (2014) 4 LLJ 469 : (2014) 4 LLN 579 : (2014) 9 SCALE 473 : (2014) 9 SCC 294 : (2014) 2 SCC(L&S) 783 : (2014) 7 SCJ 747 : (2014) 4 SCT 182 : (2014) 3 SLJ 247

Kerala Co-operative Societies Act, 1969 — Section 69, 70A, 80(1), 80(3)(A), 80BKerala Co-operative Societies Rules, 1969 — Rule 182(5)
Read judgment
Supreme Court20 Aug 2014Allowed

Krishna Kumar Rastogi Vs Sumitra Devi

Supreme Court Of India · AIR 2014 SC 3635 : (2014) 6 ALJ 75 : (2014) 5 ALLMR 917 : (2014) 107 ALR 323 : (2014) 5 AWC 5318 : (2014) 4 JLJR 216 : (2014) 4 PLJR 482 : (2014) 2 RCR(Rent) 245 : (2014) 9 SCALE 498 : (2014) 9 SCC 309 : (2014) 8 SCJ 134

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 24, 34(8), 8Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
Read judgment
Supreme Court20 Aug 2014Allowed

Pemmada Prabhakar Vs Youngmen''s Vysya Association

Supreme Court Of India · (2014) 5 ALLMR 921 : (2014) 106 ALR 893 : (2014) 6 ALT 38 : (2015) 2 AWC 1173 : (2014) 4 CHN 194 : (2015) 3 CTC 229 : (2014) 4 JLJR 87 : (2015) 2 LW 30 : (2014) 4 PLJR 245 : (2014) 4 RCR(Civil) 245 : (2014) 9 SCALE 545 : (2015) 5 SCC 355 : (2014) 7 SCJ 46

Hindu Succession Act, 1956 — Section 8Specific Relief Act, 1963 — Section 17, 20(2), 22
Read judgment
Supreme Court20 Aug 2014Dismissed

Shivgiri Associates Vs Metso Mineral (India) Pvt. Ltd.

Supreme Court Of India · (2014) ALLMR(Cri) 3735 : (2014) 3 ALT(Cri) 234 : (2015) 2 BC 38 : (2014) 6 BomCR 30 : (2014) 4 BomCR(Cri) 375 : (2014) 123 CLA 246 : (2014) 4 CompLJ 186 : (2015) 1 Crimes 73 : (2014) 4 Crimes 502 : (2014) 4 JCC 220 : (2014) 4 JLJR 39 : (2015) 1 LW(Cri) 29

Negotiable Instruments Act, 1881 (NI) — Section 138
Read judgment
Supreme Court19 Aug 2014Dismissed

Vivek Exports Vs State of Karnataka

Supreme Court Of India · (2014) 4 FLT 727 : (2014) 9 SCALE 478 : (2014) 10 SCC 809 : (2015) 3 SCJ 340

Constitution of India, 1950 — Article 136, 226Karnataka Minor Mineral Concession Rules, 1969 — Rule 16, 3, 3A, 59, 8A
Read judgment
Supreme Court14 Aug 2014Allowed

Usha Kapoor Vs Govt. of India

Supreme Court Of India · (2014) 6 ALJ 430 : (2014) 107 ALR 197 : (2015) 126 RD 75 : (2014) 9 SCALE 368 : (2015) 3 SCJ 177

Cantonments Act, 1924 — Section 280Cantonments Land Administration Rules, 1937 — Rule 6Constitution of India, 1950 — Article 136
Read judgment
Supreme Court14 Aug 2014Dismissed

The Life Insurance Corporation of India Vs S. Vasanthi

Supreme Court Of India · (2014) 5 AWC 4939 : (2014) 4 ESC 526 : (2014) 4 JLJR 258 : (2014) LabIC 4152 : (2014) 3 LLN 599 : (2014) 4 PLJR 486 : (2014) 9 SCALE 379 : (2014) 9 SCC 315 : (2014) 2 SCC(L&S) 788 : (2014) 4 SCT 241

Constitution of India, 1950 — Article 14, 226Life Insurance Corporation (Staff) Regulations, 1960 — Regulation 39(1)
Read judgment