CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 662 of 2,993

Supreme Court16 Apr 2015Partly Allowed

Kiriti Pal and Others Vs State of West Bengal and Others

Supreme Court Of India · (2015) 3 AJR 678 : (2015) ALLMR(Cri) 2066 : (2015) 2 CCR 314 : (2015) CriLJ 3152 : (2015) 3 Crimes 11 : (2015) 3 JCC 1559 : (2016) 1 RCR(Criminal) 617 : (2015) 5 SCALE 319

Arms Act, 1959 - Section 25, 25(1), 27, 35Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 106, 8
Read judgment
Supreme Court16 Apr 2015Dismissed

Ashapura Mine-Chem Ltd. Vs Gujarat Mineral Development Corporation

Supreme Court Of India · (2015) 5 AD (SC) 1 : (2015) 4 ALLMR 449 : (2015) 3 ARBLR 138 : (2015) 5 AWC 4679 : (2015) 3 CHN 54 Suppl. : (2015) 126 CLA 1 : (2015) 2 CompLJ 417 : (2015) 3 CTC 541 : (2016) 1 LW 104 : (2016) 2 MhLj 4 : (2015) 3 MLJ 838 : (2015) 3 RCR(Civil) 614 : (201

Arbitration Act, 1940 - Section 20, 8Arbitration and Conciliation Act, 1996 - Section 11, 11(4), 11(5), 11(6), 16
Read judgment
Supreme Court16 Apr 2015Partly Allowed

Ashwani Kumar and Others Vs State of Punjab

Supreme Court Of India · (2015) 2 ACR 1908 : (2015) 5 AD (SC) 367 : (2015) 2 ALD(Cri) 642 : (2015) 89 ALLCC 930 : (2016) 1 ALT(Cri) 17 : (2015) 2 CCR 292 : (2015) CriLJ 2543 : (2015) 4 Crimes 285 : (2015) 2 JCC 1156 : (2015) 2 MLJ(Cri) 609 : (2015) 2 NCC 149 : (2016) 1 RCR(Cri

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 120B, 302, 307, 34, 342
Read judgment
Supreme Court16 Apr 2015Allowed

Central Bank of India Vs Jagbir Singh

Supreme Court Of India · (2015) 3 ABR 780 : (2015) ACJ 1513 : (2015) 7 AD (SC) 689 : AIR 2015 SC 2070 : (2015) 4 AJR 641 : (2015) 3 ALD 186 : (2015) 3 ALJ 754 : (2015) 111 ALR 225 : (2015) 3 AWC 3057 : (2015) 4 CDR 877 : (2015) 2 CGLJ 368 : (2015) 3 CHN 65 Suppl. : (2015) 3 JLJR

Consumer Protection Act, 1986 - Section 196Motor Vehicles Act, 1988 - Section 146
Read judgment
Supreme Court16 Apr 2015Disposed Of

Control Print Ltd. and Others Vs Narcotics Control Bureau and Others

Supreme Court Of India · (2015) 5 AD (SC) 160 : (2015) 91 ALLCC 256 : (2015) 3 ALT(Cri) 22 : (2015) 3 AWC 2576 : (2015) 3 BomCR 745 : (2015) 319 ELT 238 : (2015) 3 JCC(Narcotics) 90 : (2015) 2 RCR(Criminal) 733 : (2015) 5 SCALE 284 : (2015) 6 SCJ 193 : (2015) 3 UC 2151

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 25A, 36A(1), 38, 57, 63
Read judgment
Supreme Court16 Apr 2015Dismissed

Vinay and Others Vs State of Karnataka and Others

Supreme Court Of India · (2015) 3 ACR 2882 : (2015) 5 AD (SC) 125 : (2015) 2 AKR 765 : (2015) 2 ALD(Cri) 622 : (2015) ALLMR(Cri) 2004 : (2015) 3 ALT(Cri) 282 : (2015) 2 CCR 306 : (2015) 2 CGLJ 319 : (2015) 2 Crimes 336 : (2015) 2 JCC 1178 : (2015) 3 JLJR 185 : (2015) 4 KarLJ 17

Criminal Procedure Code, 1973 (CrPC) - Section 357, 357(1), 357(3)Penal Code, 1860 (IPC) - Section 307, 324, 326, 34, 427
Read judgment
Supreme Court16 Apr 2015Dismissed

Gauri Shanker Vs State of Rajasthan

Supreme Court Of India · (2015) 5 AD (SC) 599 : (2015) 4 CDR 1027 : (2015) 2 ESC 280 : (2015) 145 FLR 671 : (2015) 4 LLN 315 : (2015) LLR 785 : (2015) 5 SCALE 275 : (2015) 5 SCJ 462 : (2015) 2 SCT 718 : (2015) 2 SLJ 1 : (2015) 4 WLN 81

Constitution of India, 1950 - Article 226, 227, 38, 39, 43Industrial Disputes (Central) Rules, 1957 - Rule 77, Rule 78Industrial Disputes Act, 1947 - Section 11, 2, 25F, 25G, 25H
Read judgment
Supreme Court16 Apr 2015Dismissed

Bivash Chandra Debnath and Others Vs State of West Bengal

Supreme Court Of India · (2015) 2 ACR 1846 : (2015) 4 AJR 636 : (2015) ALLMR(Cri) 2020 : (2015) 2 CALLT 1 : (2015) 2 CCR 301 : (2015) 2 Crimes 317 : (2015) 2 JCC 1166 : (2015) 2 MLJ(Cri) 289 : (2015) 2 NCC 33 : (2015) 4 RCR(Criminal) 1 : (2015) 5 SCALE 307 : (2015) 5 SCJ 647

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 300, 302
Read judgment
Supreme Court16 Apr 2015Allowed

Wipro Ltd. Vs Assistant Collector of Customs and Others

Supreme Court Of India · (2015) 6 AD (SC) 98 : (2015) 319 ELT 177 : (2015) 52 GST 47 : (2015) 32 GSTR 504 : (2015) 5 MLJ 232 : (2015) 3 RCR(Civil) 478 : (2015) 5 SCALE 390 : (2015) 5 SCJ 424

Constitution of India, 1950 - Article 14, 19(1), 226Customs Act, 1962 - Section 14, 14(1), 14(1A), 14(2), 14(3)Customs Tariff Act, 1975 - Section 12, 13, 14, 15, 16
Read judgment
Supreme Court16 Apr 2015Disposed Of

Matibar Singh Vs State of Uttar Pradesh

Supreme Court Of India · (2015) 3 JCC 1987 : (2015) 3 RCR(Criminal) 82 : (2015) 6 SCALE 22

Juvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 12Penal Code, 1860 (IPC) - Section 307, 34
Read judgment
Supreme Court15 Apr 2015Dismissed

K. Anbazhagan Vs State of Karnataka and Others

Supreme Court Of India · (2015) 2 Crimes 268 : (2015) 2 NCC 46 : (2015) 2 RCR(Criminal) 740 : (2015) 5 SCALE 125 : (2015) 6 SCC 86 : (2015) 6 SCJ 109

Criminal Procedure Code, 1898 (CrPC) - Section 429, 492, 493, 494, 495Criminal Procedure Code, 1973 (CrPC) - Section 2, 209, 24, 24(1), 24(2)Evidence Act, 1872 - Section 154
Read judgment
Supreme Court15 Apr 2015Allowed

Prasad Shrikant Purohit Vs State of Maharashtra and Others

Supreme Court Of India · (2015) 7 AD (SC) 458 : AIR 2015 SC 2514 : (2015) 89 ALLCC 973 : (2015) ALLMR(Cri) 2853 : (2015) 3 BomCR(Cri) 92 : (2015) 2 CCR 242 : (2015) CriLJ 2739 : (2015) 2 MLJ(Cri) 555 : (2015) 2 NCC 388 : (2015) 5 SCALE 79 : (2015) 7 SCC 440 : (2015) 6 SCJ 12

Arms Act, 1959 - Section 25(1), 25(3)Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 173(2), 173(3), 173(8)Essential Commodities Act, 1955 - Section 10, 3, 7, 9
Read judgment