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Supreme Court Of India judgments

59,848 judgments · page 642 of 2,993

Supreme Court21 Aug 2015Allowed

Vikram Singh and Others Vs Union of India and Others

Supreme Court Of India · (2015) 3 ACR 3244 : (2015) 9 AD (SC) 289 : AIR 2015 SC 3577 : (2015) 2 ALD(Cri) 834 : (2015) 91 ALLCC 665 : (2015) ALLMR(Cri) 3715 : (2015) 3 ALT(Cri) 307 : (2015) 3 CCR 363 : (2015) CriLJ 4500 : (2015) 4 JLJR 69 : (2015) 4 MLJ(Cri) 85 : (2015) 3 NCC 28

Constitution of India, 1950 - Article 129, 14, 142, 19(2), 19(3)Penal Code, 1860 (IPC) - Section 11, 12, 201, 302, 303Supreme Court Rules, 1966 - Order 40 Rule 5
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Supreme Court20 Aug 2015Dismissed

Swami Ram Dev and others Vs Shyam Rajak and others

Supreme Court Of India · (2015) 4 RCR(Criminal) 173

Criminal Procedure Code, 1973 (CrPC) - Section 190, 406Penal Code, 1860 (IPC) - Section 120B, 121, 124(B), 153(A), 153(B)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1)(10), 3(1)(11), 4
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Supreme Court20 Aug 2015Disposed Of

Commissioner, Central Excise and Customs, Kerala and Others Vs Larsen and Toubro Ltd. and Others

Supreme Court Of India · (2015) 9 AD (SC) 341 : AIR 2015 SC 3600 : (2015) 52 GST 1 : (2015) 35 GSTR 168 : (2015) 9 SCALE 91 : (2016) 1 SCC 170 : (2015) 9 SCJ 203 : (2015) 39 STR 913 : (2015) 84 VST 403

Andhra Pradesh Land Revenue (Additional Assessment) and Cess Revision Act, 1962 - Section 3, 4, 6Bihar Finance Act, 1981 - Section 21, 21(1), 58Central Sales Tax Act, 1956 - Section 13(1), 13(3), 14, 15, 2
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Supreme Court20 Aug 2015Dismissed

Royal Medical Trust (Regd.) and Others Vs Union of India and Others

Supreme Court Of India · (2015) 11 AD (SC) 5 : AIR 2015 SC 3300 : (2015) 4 ESC 551 : (2016) 1 LW 940 : (2015) 4 PLJR 321 : (2015) 9 SCALE 68 : (2015) 10 SCC 19 : (2015) 9 SCJ 1 : (2015) 4 SCT 140

Constitution of India, 1950 - Article 141, 32Dental Council of India Regulations, 1994 - Regulation 11(2)Dentists Act, 1948 - Section 10A
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Supreme Court19 Aug 2015Dismissed

Modern Hotel Vs Commissioner of Excise and Others

Supreme Court Of India · (2015) 4 RCR(Civil) 278 : (2015) 9 SCALE 50

Abkari Shops (Disposal in Auction) Rules, 1967 - Rule 6(25)Foreign Liquor Rules - Rule 13A, Rule 13A(5), Rule 13BPartnership Act, 1932 - Section 49, 5
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Supreme Court18 Aug 2015Allowed

Selvaraj Vs State of Karnataka

Supreme Court Of India · (2015) 3 ACR 3499 : AIR 2015 SC 3834 : (2015) 91 ALLCC 687 : (2015) ALLMR(Cri) 4941 : (2016) 1 CCR 173 : (2015) 4 JLJR 136 : (2015) 3 NCC 248 : (2015) 4 RCR(Criminal) 285 : (2016) 1 RLW 19 : (2015) 9 SCALE 691 : (2015) 10 SCC 230

Prevention of Corruption Act, 1947 - Section 5(1)Prevention of Corruption Act, 1988 - Section 13(1), 13(2)
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Supreme Court18 Aug 2015Dismissed

Arutla Shankaraiah Vs State of Andhra Pradesh

Supreme Court Of India · (2015) ALLMR(Cri) 4947 : (2016) 1 CCR 104 : (2016) 1 JCC 39 : (2015) 4 RCR(Criminal) 237 : (2015) 9 SCALE 223

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 8
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